Uttarakhand act 021 of 1990 : The UTTAR PRADESH ROAD TRANSPORT SCHEMES (VALIDATION)ACT

Department
  • Department of TRANSPORT
Enforcement Date

24 Jan 1950

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288

THE UTTAR PRADESH ROAD TRANSPORT SCHEMES (VALIDATION)

ACT, 1990

[U. P. ACT No. 21 OF 1990]

(As passed by the Uttar Pradesh Legislature)

AN

ACT

to validate preparation and publication of certain road transport schemes. IT IS HEREBY enacted in the Forty-first Year of the Republic of India as follows- Short title and

commencement

1- (1) This Act may be called the Uttar Pradesh Road Transport Schemes (Validation) Act, 1990.

(2) It shall be deemed to have come into force on May 26, 1990. Validation of

preparation and

publication of

certain schemes

2- Where any scheme had been prepared or published under section 68-C of the Motor Vehicles Act, 1939 by the General Manager or the Managing Director of the State Transport Undertaking before the repeal of the said Act, the scheme shall be deemed to have been prepared or published by the State Transport Undertaking and such scheme shall not be deemed to be illegal or void or ever to have become illegal or void merely on the ground that the same had been prepared or published by the General Manager or the Managing Director of such undertaking. Repeal 3- The Uttar Pradesh Road Transport Schemes (Validation) Ordinance, 1990, is hereby repealed.

289

mÙkj izns"k lM+d ifjogu ;kstuk ¼fof/kekU;dj.k½ vf/kfu;e] 1990 ¿mÙkj izns"k vf/kfu;e la[;k 21] 1990À

THE UTTAR ROAD TRANSPORT SCHEME (VALLIDATION) ACT, 1990

[U. P. ACT No. 21 OF 1990]

290

mÙkj izns"k lM+d ifjogu ;kstuk ¼fof/kekU;dj.k½ vf/kfu;e] 1990 ¿mÙkj izns"k vf/kfu;e la[;k 21] 1990À

¿tSlk mÙkj izns"k fo/kku e.My }kjk ikfjr gqvkÀ dfri; lM+d ifjogu ;kstukvksa dh rS;kjh vkSj izdk"ku dks fof/kekU; djus ds fy, vf/kfu;e

Hkkjr x.kjkT; ds bdrkfylosa o'kZ esa fuEufyf[kr vf/kfu;e cuk;k tkrk gS %& 1&& ¼1½ ;g vf/kfu;e mÙkj izns"k lM+d ifjogu ;kstuk ¼fof/kekU;dj.k½ vf/kfu;e] 1990 dgk tk;sxkA

¼2½ ;g 26 ebZ 1990 dks izòÙk gqvk le>k tk;sxkA

laf{kIr uke vkSj izkjEHk

2& tgka eksVj ;ku vf/kfu;e] 1939 ds fujlu ds iwoZ] jkT; ifjogu midze ds egkizcU/kd ;k izcU/k funs"kd }kjk mDr vf/kfu;e dh /kkjk 68&x ds v/khu dksbZ ;kstuk ¼Ldhe½ rS;kj ;k izdkf"kr dh xbZ gks] ogka ;g le>k tk;xk fd ;kstuk jkT; ifjogu mid ze }kjk rS;kj ;k izdkf"kr dh x;h gS vkSj ,slh ;kstuk dsoy bl vk/kkj ij fd mls ,sls midze ds egkizcU/kd ;k izcU/k funs"kd }kjk rS;kj ;k izdkf"kr fd;k x;k Fkk] voS/k ;k "kwU; ;k dHkh Hkh voS/k ;k "kwU; gqbZ ugha le>h tk;sxhA

dfri; ;kstukvksa dh

rS;kjh vkSj izdk"ku dk

fof/kekU;dj.k

3& mÙkj izns"k lM+d ifjogu ;kstuk ¼fof/kekU;dj.k½ v/;kns"k] 1990 ,rn~}kjk fujflr fd;k tkrk gSA

fujlu

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