...
..
'' fcr;;r-m ~ ~ 3T'
( a:lfll~F(OI )
~ * \Ach1fiti1a
~ 276-<1>] ~. "fOllc!R, ~ 28 ~ 2002-~ 6, ffi;" 1924 M~ 31'),: fcT~ c.fiP:f fcT'l-ll1T
43ilt'P-l, ~ cfi('>..!IOI "fm" 'IJcR, ~ -~.~28~2002
~ ~ ., •~H1ltl'I½~/
.ft. 3i'i.~/17/2002."
~ 6822. \.lffiM~ f
\.lffi\l'lie if, {1"491<1 ;\, ""1 <'!
ll~~ll:JBI{,
m ..fl. a,1;,,c1,..1, '3'!-~-
553 ( 4)
1
,--------------------- ----
553 (5) ,h1lll'I~ m, k-fi,i; 28 ~ 2002 -J-alf!•I~ dTT~
(~ 27 tfl2002)
0fllfl•11f fc1f.l,;i\,1 ( <;fii,ji
~q
fll;itq,;ol2002-2003
~~"""".ttmara
f.fftt if .¼
863,36,06, 116 ,.qm
"!nl~'O!AT.
2. \hflli'I~ ""'l c!>1"lifaR! f.rr'l if U ~ i\;" W'l ( 3) if fclf.!M! 1Jf.lr:li U a:r-if"qq;i) uf.ll
irT 3Tio m ftmra ~ ITTim<'!Rs! ~= ~ 1%"lll W('f(( ~ i?@T % o'!fclf'l>! 1l'lm cfii ~
~fuil, .ri ~ ~ W'l (2) if fclf.!M! Wfl~ "'1 "'!FIB~ qtj 2002-2003 ~ ~ W-\ "!R mi\,
fef.l,it,r. 3.
r"
e
:rt, "dm qtj ii;" -.ioi'l if~ if qfi,@ ilm~ am ,r.i);;r-jj ~ ~ fof-i~lfotd
( mu 2 am 3 -e:ftril )
3r:!GR
fci11f! "\-I'll &TU "lifa@ f.rr'l 'R -zj\rj
~ '!Tful
(1) (2) (3) (4) (5)
m m m
'lTful fcif.!>irT-"lf-il "'1 ~ am ~ 0 23,32, 75,000 23,32, 15,000 ~ilm.
'!Tful fcif.!>irT-<'flq, ~ 1oft 0 75,96,800 75,96,800 01 "\-IT'!Pl "IRITTR ~ 1,74,63,700 2,20,000 1,76,83,700 02 "\-IT'!Pl "IRITTR fci'llll u oo>la 3FI ~ 44,00,000 0 44,00,000
"&f'.l. 03· ~ ~ 85,67,800 0 85,67,800 04 ~ fci'llll ii w.ra = = ~ 5,00,000 0 5,00,000 06 fclu fci'llll u mTT!ffi = ~ 59,00,000 0 59,00,000 07 q 1fiilf ""-lili "'' fci'llll U "\-i,if'ld "&f'.l ~ 5,51,88,300 2,00,000 5,53,88,300 10
11 ~ 11."i oW1 fci'llll ii oo!ffi "&f'.l ~ 2,00,00,000 0 2,00,00,000 12 ~ fci'llll u oo>la = ~ 15,77,48,000 0 15,77,48,000
·'
,I'
2
\l'ffiWI~ ~. ~ 28 ~ 2002 55, (6)
( 1) (2) (3) (4) (5)
m m m
13 'f/4 u;;w! 13,00, 100 0 13,00, 100 14 9'tl91<'H fta'WJ ii wifmi af'! u;;w! 4, 17,06,700 0 4, 17,06,700 15 ~"'1fu,:ij~~fcmtl~ u;;w! 4, 18,00,000 0 4, 18,00,000 !113TI
'li'l~Wl'@T.
16 qg~l41C'H u;;w! 34, 10,000 0 34, 10,000
17 tlt
~ 36,04,47,500 0 36,04,47,500
18 'Jill u;;w! 2,50,000 0 2,50,000
19 ~~v.ci'lf1:crR
l u;;w! 100 0 100
~ 38,75,000 0 38,75,000
21 3l1elRI v.ci ~ f
24 ~ f.rGlui "
25 "&Roi
~ 5,00,00,000 0 5,00,00,000
28 'U"'l'f
29 "'II'! 'IR'ITTR 11.ci mR'I u;;w! 5,49,43,000 5,00,000 5,54,43,000 30 'RT<@
32 "11B9ai; ft,wJ,) ~ = u;;w! 1,47,86,000 0 1,47,86,000
34 Wllol~ u;;w! 48,80,000 0 48,80,000 36 ~ u;;w! 42,00,000 0 42,00,000 37 ,:r,k';i . u;;w! 1,50,00,000 0 1,50,00,000 39 l'.llm, '1JT1ITT> 3l1'lf
"ffi8;1Ul f
41 ~ 1\1~ 39
42 ~ 1\1~ 39
43 ~ am~~ . u;;w! 32,00,000 6 32,00,000
44 '3"irl fu!\ll u;;w! 22,48,300 0 22,48,300 45 ~ ~ f.!i:rtuJ ffl ~ 20,00,00,000 0 20,00,00,000 47 ~ fu!\ll am ~ f-rmR u;;w! 73, 19,200 0 73,19,200 fta'WJ.
3
. • -- a:_ __ r·-. _-----
553 (7) ,h1lw,4 m, ~ 28 ~ 2002
(1) (2) (3) (4) (5)
m m m
49 ~o!I@~ ~ 99,07,000 0 99,07,000 55 'lITTl1 ll:'i "IR'I ~ 'l'I ;r,ifi,ra °"" ~ 2,55,00,000 0 2,55,00,000 56 !.liit'ltl111 ~· 1,86, 16,000 1,75,076 1,87,91,076 57 ~ mTTtr-1 fia'l1TJ 'l'I
58 II I qi fa a; 3'f11,1;Tai\ ll:'i
if ~ 29,00,000 0 29,00,000 TIITTl 'Ro!!'<.
60 mil qfi.4l;,,.,,dif 'l'I
7.ITTRI.
1;;ft . 3,20,00,200 0 3,20,00,200 66 ~cfl!~ ~ 1,58,00,000 0 1,58,00,000 67 eftq;f.rq\ur
68 3Tift:
75 ~ mTTtr-1 fia'l1TJ 'l'I ;r,ifi,ra ~ 'l'I 1;;ft 6,00,00,000 0 6,00,00,000 ~ "ll"I" qfi.41"1'11~.
78 !11'11\'l)•i fq'flTT 'H
79 Fiiil¼;ct-u fu!ffi W'Wl 'l'I zj.ff,.m °"" ~ · 6, 71,34,000 0 6,71,34,000
4
I:
I,
I •. .,.
.,
t
,.
,hrl~•liq ~. ~ 28 ~ 2002 CHHA TilSGARH ADHINIY AM (No. 27 of 2002)
THE CHHA TIISGARH APPROPRIATION (No. 3) ADHINIY AM, 2002
An Act to authorise payment and appropriation of certain further sums from and out of
the Consolidated Fund of the State of Chhattisgarh for the services of the Financial Year 2002-
2003.
Be it enacted by the Chhattisgarh Legislature in the Fjfly Second year of the Republic oflndia as follows :-
I.
2.
3.
This Act may be called the Chhattisgarh Appropriation Act, 2002 (No. 27 of 20~2), From and out of the Consolidated Fund of the State of Chhattisgarh there may be paid and applied sums not exceeding those specified in column (3) of the Schedule amounting in the aggregate to the sums of Eight Hundred Sixty Three Crore Thiny Six Lakh Six Thousand One Hundred Sixteen rupees towards defraying the several charges which will come in the course of payment during the financial year 2002-2003 in respect of services specified in column (2) of the schedule.
The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Chhattisgarh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.
THE SCHEDULE
(Sec Section 2 and 3) No. of Vote Services and purposes Sums not exceeding Voted by the Charged on
Legislative Assembly Consolidated Fund
(1) (2) (3) (4)
Rs. Rs.
Charged Appropriation-Interest Revenue. 0 23,32, I 5,000 Payments and Servicing of Debt.
Ch~ged Appropriation-Public Debt. Capital 0 75,96,goo
01 General Administration Revenye 1,74,63,700 2,20,000
02 Other expenditure penaining to Revenue 44,00,000 0 (!eneral Administration Department.
03 Police Revenue 85,67,800 0
04 Other expenditure penaining to Home Revenue 5,00,000 0 Depanment.
06 Expenditure pertaining to Finance Revenue 59,00,000 0 Department.
553 rsf·
Short title .
Issue of . Rs.
863,36,06,116 from
and out of the Con- solidated l<~und or the
State forthe Financeial Year 2002-
2003.
Appropriation.
Total
(5)
Rs.
23,32.15.000
75,96,800
1,76,83, 700
44.00.000
85.67,800
5.00.000
59.00.000
5
553 (9) 0'iftlil•I~~.~ 28~2002
(1) (2) (3) (4) (5)
Rs. Rs. Rs.
07 Expenditure pertaining to Commer-
Revenue 5,51,88,300 2,00,000 5,53,88,300 cial Tax Department.
10 Forest Revenue 5,00,100 0 5,00,100
11 Expenditure pertaining to Commerce Revenue 2,00,00,000 0 2,00,00,000 and Industry Department.
12 Expenditure pertaining to Energy Revenue 15,77,48,000 0 15, 77,48,000 Department.
13 Agriculture Revenue 13,00,100 0 13,00,100
14 Expenditure pertaining toAnimal Revenue Husbandry Department.
4,17,06,700 0 4, 17 ,06, 700
15 Financial assistance to Three tier Revenue 4,18,00,000 Panchayati Raj Institutions under
0 4, 18,00,000
.,
\
Special Component Plan for Scheduled Castes.
16 Expenditure pertaining to Fisheries Revenue 34, 10,000 0 34,10,000 Department.
17 Co-operation Revenue 75,49,000 0 75,49,000 Capital 36,04,47,500 0 36,04,47,500
18 Labour Revenue 2,50,000 0 2,50,000
19 Public Health and Family Welfare Revenue 9,89,240 5,38,000 15,27,240
20 Public Health Engineering Revenue 100 0 100 Capital 38,75,000 0 38,75,000
21 Expenditure pertaining to Housing Revenue
and Environment Department.
4,41,44,000 0 4,41,44,000
23 Water Resources Department Capital 40,00,000 0 40,00,000
24 Public works-Roads and Bridges Revenue 20,05,00,000 0 20,05,00,000 Capital 63, 77 ,00, I 00 0 63,77,00, 100
25 Expenditure pertaining to Mineral Revenue 7,00,000 0 7,00,000 1 Resources Department.
26 Expenditure pertaining to Culture Revenue 69,00,000 0 69,00,000 Department.
27 School Education Revenue 18,67,43,800 0 18,67,43,800 Capital 5,00,00,000 0 5,00,00,000
28 State Legislature Revenue 56,00,000 0 56,00.000
6
... '9'iTI!il'I~ mi:ra, ~ 28 ~ 2002 5531101
(1) (2) (3) (4) (5)
• Rs. Rs . Rs. I 29 Administration of Justice and Ele- Revenue 5.49.43,000 5,00,000 5,54,43,000
ctions.
30 Expenditure pertaining to Panchayat Revenue 71,07,48,000 0 71.07.48,000 and Rural Development Department.
32 Expenditure pertaining to Public Revenue 1,47,86,000 0 1.47,86,000 Relations Department.
34 Expenditure pertaining to Social Revenue 48,80,000 0 48,80,000 Welfare Department.
36 Transport Revenue · 42,00,000 0 42,00,000
37 Tourism Revenue 1,50,00,000 0 1,50,00,000
39 Expenditure pertaining to Food, Civil Revenue 2,01 ,99,40,000 0 2,01 ,99,40,000 Supplies and Consumer Protection Capital 50,00,000 0 50,00,000 Department. ..
40 Expenditure pertaining to Ayacut Revenue 32,35,000 0 32,35,000 Department. Capital .1,31,50,000 0 1,31,50,000
41 Tribal Areas Sub-plan Revenue I, JO, 16,63,400 0 I. I 0, 16,63,400 Capital 35,65,20,600 0 35,65.20.600
42 Public Works relating to Tribal Areas Capital 97,18,00,100 0 97,18,00, IOO S~b-plan-Roads and Bridges.
43 Expenditure pertaining to Sports and Revenue 32.00,000 0 32,00,000 Youth Welfare Department.
44 Expenditure pertaining to Higher Revenue 22,48,300 0 22.48.300 Education Department.
45 Minor Irrigation Works Capital 20,00,00,000 0 20,00.00.000
47 Man-Power Planning and Technical Revenue 73,19,200 0 73.19.200 Education Department.
49 Expenditure pertaining to Scheduled Revenue 99,07,000 0 99.07,000
t Caste Welfare.
55 Expenditure pertaining to Women Revenue 2,55,00,000 0 2.55,00,000 and Child Welfare.
56 Rural Industries Revenue 1,86, I 6,000 1,75,076 1.87.91.076
57 Externally aided Projects pertaining Capital 3,52,00,000 0 3.52,00.000
to Water resources Department.
7
553 (II) ~•;11.l'I;; ~. ~ 28 ~ 2002 ,..
(1) (2) (3) (4) (5)
Rs. Rs. Rs. .,
58 Expenditure on Relief on account Revenue 29,00,000 0 29,00,000 of Natural Calamities and Scarcity.
60 Expenditure pertaining to District Capital 7 ,50,00,000 0 7 ,50,00.000 plan schemes.
64 Special Component Plan for Sche· Revenue l 8,53,91,600 0 18,53,91,600 duled Castes. Capital 3,20,00,200 0 3,20,00,200
66' Welfare of Backward Classes Revenue 1,58,00,000 0 1,58,00,000
67 Public Works-Buildings Revenue 8,90,000 0 8,90,000 Capital 6,93,2 I ,000 0 6.93,21,000
68 Public Works relating to Tribal Capital 400 0 400 Areas Sub-plan-Buildings. ...
\
75 NABARD aided Projects pertaining Capital 6,00,00,000 0 6,00,00,000 to Water Resources Department.
78 Externally Aided Projects pertaining Capital 1,00,00,000 0 I ,00,00,000 to Rural Industries Department.
79 Expenditure pertaining to Medical Revenue· 6, 71,34,000() 6,71,34,000 Education Department. Capital 1,50,00,000 0 1,50,00.000
80 Financial assistance to Three tier Revenue 27,69,60,000 0 27,69,60.000 Panchayati Raj Institutions.
81 Financial assistance to Urban bodies Revenue 7,88,24,000 0 7,88,24.000
82 Financial assistance to Three tier Revenue 5,62,00,000 0 5,62,00,000 Panchayati Raj Institutions under the
tribal area sub-plan.
Total Revenue 5,49,21,46,340 23,48,48,076 5,72,69,94,416 Capital 2,89,90, 14,900 75,96,800 2,90,66, 11,700 Grand Total 8.39, 11,61.240 24,24,44,876 8,63,36,06, 116 ♦
8