Chhattisgarh act 004 of 2002 : The CHHATTISGARH APPROPRIATION (No. 2) ACT, 2002

Department
  • Department of FINANCE
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•· fq.:l;i-i -crr"R ~ ~~•io sf=i; ~,!l:'"'t; ~ ,1R ~ ( ftRJ ~ lc~,l ) iF. ffl ~ ~-

"'qjq, ~- 2-22-~ l'FiiV3S fu. *· f~. fe-,iq, 30-s-2001."

(~)

~~ ~cti1n>1a

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. ,.. . ---:;·-,, -'-"-- 5t:l'..jjq, 93- 31 ] ~ . ~ , ~ 15 3Wi'i 2002-mi 25, ~ 192.; w~ am: fq~ qiFf fq'q{TJ

~. ~~ 1~15 ~ .~

~ . ft-liq;931rn2002

~ qjq, 2651 /21-31~ /0l. -~ ~~ WTT c!,1 f-,t-; f t1f©i1 3lf~. f-:ra 'ti\ fe-,i~ 27- 3-2002 ~ ~ q;i' ~ ml, "ITT~ t, ~. wrnltmUT qfr ~ ~ @

186 ( 2 )

~ ~ ~ ~ '=iTG ~~1 3i1~{ll3':1h .. ~ -~ -~. ~ - .. f-qq_

1

186 (3) ~~ f0tq,15~2002 . ' ~htifP I~ 3TI~

(~ 4 -wJ..2002)

0+ih=tJI$ fqf.:t~jJj ( i;fi4ich 2 ) ~, 2002

• fu~mnif i002- 2003 cfiT ~ ~ ~ 0~~1w14 ~ cn1' 'l=ifuo f.tfu it*~ ~ ~ ~ 3m' ~ ~ ~ ~ ~ fi;rit atf'UA

m:-

~ alf~ 'q;'j ma;rn -::rrq ~ ~ <~ 2 > alf~. 2002 <~- 4 -wJ.. 2002) t

fa,mra'd 2002- 2003 2. ~ ~ cf>1 ~ f.rflf ii "B ~ ~ ~'l (3) ii~~ ft 3Rflf-:fi ii ~ . f;Rq;J '¥'! mTT 31To6'fflrqf7'fff~~, ~M7'711, f§: ~~ mi % T-l fcn'l?I ~'lro cf>1 °¥R ~ ~. ~ ~~~'it ( 2) ii~ 'Bcll3TI

~~'TT"'l'in'l.im

f.\'fu 11· ~

84,71,82,06,000

~cftt~;;rf'!T. faf.;i:it1r. 3 . ~ alf~ i>m ~ ~ q,'t ~ f.rflf ii ft~ -;;iR 3lR aq ij qfu@ ~.m 3lR ~ ~ ~ fc1f1>:i1f-,,a 'lfT ~ -

~

(tITT12 3lR 3~)

~'q;'j~ ~3lR~ f1c:if ciforn ~ mf'q

fclm:l ~'ll i;m ~f.rf~-q'"l: ~

~ 'llful

(1) (2) (3) (4)

m maj

'llful fclf.rwl-~ cf>1 ~ ;li1l1 ~ 0 9,22,55,34,000 9,22,55,34.000 ~ -

'llfu! fclf.rwl-m ;ft1ll tm 0 13,97,9~,03,000 13,97,99,03.000 01 ~ "'SPllm1° ~ 32,65, 70,000 3,30,26,000 35.95,96,000 tm 11,00,000 0 11,00,000

02 ~ "'SPllm1° fcl'lJTI "B -w.TT1:@ ~ ~ 2,78,34,000 0 2,78,34.000 oll

03 ~ ~ 2,91,62,64,000 16,51,000 2,91,79, 15,000 04 ~ fcl'lJTI ~ -w.TT1:@ 3f~ 19,72,25,000 0 19,72,25.000

06 fcre fcl'lJTI ~ -w.TT1:@ ciq

2

~~.~153nffi2002 I X(1 (-l l

( 1) (2) ( 3) ( 4)

m m m

07 q1Nlf"'4cfi cfi"{ fc!'WT 'B ~qij o!fll ~ 69,41,75,000 7,01 , 13,000 76,42,88,000 ~ 25,05,000 0 25,05,000

08 '!_-~ ~~ f;;jffi ~ ~ 98,47,47,000 41,45,000 98,88,92,000 ~ 4,08, 15,000 0 4,08, 15,000

09 ~ fc!'WT 'B ~qij o!fll ~ 4,43,23,000 0 4,43,23,000

~ 56,75,000 0 56,75,000

10q-f ~ 2,57,36,55,000 2,55,75,000 2,59, 92,30,000

~ 2,02,50,000 0 2,02,50,000

11 ~ ~ ~ fc!'WT 'B ~qij ~ 13,39,04,000 15,000 13,39, 19,000 ~ - ~2,11,12,000 • 15,00,000 2,26, 12,000

12 ~ fc!'WT 'B ~qij o!fll ~ 87,31,60,000 10,00,00,000 97,31,60,000 ~ 15,00,00,000 0 15,00,00,000

13 ~ ~ 91,21, 19,000 5,50,000 91,26,69,000

~ 54,30,000 0 54,30,000

14 ~ fc!'WT 'B ~!:IB o!fll ~ 47,80, 10,000 1,00,000 47,81, 10,000 15 ~-;;nfw.n~~fcwl~ ~ 25,05,34,000 0 25,05,34,000

<1h 1 H1 •la ~ ~~ ~ 59,50,000 0 59,50,000

~3TI "cfil fcret

16 ~"Glffi ~ 5, 17,60,000 1,00,000 5, 18,60,000

17 B€;cfi lftdl ~ 9,69,92,000 0 9,69,92,000 ~ 17,39,04,000 0 17,39,04,000

18 W{ ~ 8, 19,32,000 3,85,000 8,23, 17,000 19 m ~ ~ -qftqr{ cfi"f

21 3Ticffi1 ~ ~ fq,m 'B ~qij ~ 17,44,93,000 0 17,44,93,000 o!fll. ~ 89, 15,00,000 0 89, 15,00,000

22 -=rTit

23 ~ Wl:R fc!'WT ~ 82,80,97,000 1,00,000

82,81 ,97,000

~ 2,44,49,56,000 5,00,000 2,44,54,56,000 24 m f.Rto1 cfil

25 ~ mt.A fc!'WT 'B wift:ra o!fll ~ 15,66, 14,000 50,000

15,66,64,000

~ 75,00,000 0 75,00,000 26 ~ fc!'WT * ~qij ~ ~ 3, 12,48,000 0 3, 12.48,000 27 ~fu!l.ll ~ 6,37, 19,36,000

0 6,37, 19,36,000

3

186 (S) ~ ~. ITT,fcfi 15 ~ 2001

( 1) (2)

~

28 ~fqtjR~ ~ 8,42, 11,000 29 ~ i.rnn:R ~ ~ ~ 36,25,92,000 30 ~o~mmot~fq'Wlit ~ 1,09,36,93,000 'tj.iflf

~ 60,56,00,000

31 ~' :mf $f; 0~ fq'TITT ~ 6,79, 18,000 it 'tj.if lf

32 ~ fq'TITT it 'W-nlf

~ 2,98,72,82,000 34 ~~

35 ~

36 ~

37 ~

39 .:ml, ~ ~ 0~ '3'tl~

me.-,oi fq'TITT it w.nlf

42 ~ PJ,i ~ it 'W-nlf

~ f.ttrtui cfiT4-~ 3ll'{ 1§l. 43 mf3ll'{~~

44 ~fu~

45 ~ ~ f.ttrtui cfi1'4

46 ~ 3-ffi ~cfil{11;,o

47 ~ fu~ 3ll'{ ~~

fq'TITT.

48 ~ m 3WW1 ~ 3lo1fu ~

cfil~~-

49 ~~~

so ~ ~ i:f,14l-<:11H fci'tTTT it 00l@ ~-

51 ~ ~ 3ll'{ f.f!TTq

53 ~~~@it~~

1.(1:.t,iaiia ~ ~ clil ~

~-

~ 7,28,68,000

~ 1,09,19,000

~ 56,18,000

~ 9,31,48,000

~ 1,70,00,000

~ 4,26,00,000

~ 1,87, 16, 95,000

~ 1,00,00,000

~ 1,04,00,000

~ 1,11,00,000

~ 4,05, 15,38,000

~ 1,86,98,25,000

~ 59,81,44,000

~ 1,71,74,000

~ 89,36,00,000

~ 10,28,60,000

~ 20,97, 10,000

~ 97,46,000

~ 42,14,17,000

~ 14,90,000

~ 19,27,87,000

~ 21,23,63,000

~ 13,88,77,000

~ 1,00,95,C00

~ 63,30,000

~ 1,02,64,000

~ 1,00,00,000

(3)

~

(4 )

rn

15,50,000

3,98,30,000

1,03,000

0

0

8,57,61.000

40,24,22.000

1,09 ,37 ,96,000

60.56.00.000

6.79.18.000

0 13,85.38,000

1,00,000 2,98.73,82,000

40,000

50,000

0

5,000

0

0

1,00,000

0

0

0

0

5,00,000

5,00,000

0

55,000

0

0

0

0

0

0

0

1,000

0

10,000

0

0

7,29 ,08.000

1,09,69,000

56,18,000

9,31,53,000

1,70,00,000

4 ,26,00,000

1,87, 17,95.000

1,00,00,000

1,04,00,000

1, 11 ,00,000

4,05.15,38.000

1,87 ,03,25,000

59,86.44,000

1,71,74.000

89,36,55.000

10,28,60,000

20,97,10,000

97.46.000

42,14,17,000

14,90.000

19,27.87,000

21.23,63,000

13,88,78,000

1,00,95,000

63.40.000

1,02 .64.000

1,00.00.000

-

4

• ~ ~. f0iq; 15 m 2002 I Kh I li1

( 1) (2) (3) (4)

m ~ ~

54 ~~llf-l~fuimil-tj.tf~oc!

57 ~ mmR m'Wl B ~ ~ B ~ 4,50,00,000 0 4,50,00,000 ~ mFt qf1:q1"1114°.

58 ~~~~~~PJmit ~ 1,38,40, 91,000 20,00,000 1,38',60.91.000 Wcl'tfl:oc!

60 ~ ~~ B -tj.tflln ~ ~ 13,88,00,000 0 13.88.00.000 61 'ffiq, ~~'tfficiR~B ~ 4,25, 10,000 0 4,25. 10.000 ~le@~ B ~ 'IIIB qf):q'F,1114·.

64 ~~ifi~~

65. fcftlr-Rfq'WT ~ 3,96,50,000 0 3,96,50,000 ~ 7,50,000 0 7,50,000

66 ~qTf~ ~ 18,90,95,000 0 18,90,95.000 67 'ffiq, f.rqfuJ cfi'Tlt- 'll

68 ~ l$f ~ if ~le@ 'ffiqi ~ 40,38,34,000 0 40,38,34,000 f.rqfuJ cfi'Tlt - 'll

69 ~ ~ ~ f'qcfiIB fq'qJT[-~ ~ 4,88,43,000 0 4,88.43.000 ~-

~ 3,36,00,000 0 3.36,00,000 71 ~ m'IWT B -w:ifllo ~ B ~ 1,93,29,000 0 1,98.29.000 ~ >ITTi qf1:1.f1 ;,111~. ~ 50,000 0 50.000 75 ~ -m:rr~ m'IWT B -w:if llo ~ B ~ 27,00,00,000 0 27 ,00,00.000 ~ >ITTi qR

76 m f.ri:rtur m'IWT B ~lln ~ il ~ 50,00,000 0 50.00,000 ~ >ITTi qf1:,i1;,111~.

77 ~ tl'IWT il ~ PJm cfil ~ 8,00,00,000 0, 8,00.00.000 f'qcfiIB B ~lln ~ ~ ~ 'IIIB

qf{41;,111~.

78 ~ m'IWT B -tj.tf~ ~ ~ ~ 5, 13,24,000 0 5.13.24.000 ma qf{q'J..;111~.

79 ~ mm m'IWT B 'tj.nlc@ o'.l'

5

- 186 (7) ~ ~, ~ 15 mrc,; 2002

(3) ( 4) ( 1) (2)

~~ M

81 ~ ml1ii q;) ~ ~ ~ 1,93,52, 15,000 6,00,00,000 1,99.52 , 15,000 i:m 6,00,00,000 0 6,00,00,00C

82 ~ ~n ~

83 ~ ~ ~ ~ it; 3tcrrfo ~ 2,55,76,000 0 2.55,76,000 ~ ml1ii q;) ~ ~-

51,03, 16,99,000 9,56,88,27,000 60,60,05,26,000

10, 13,45,07 ,000 13,98,31,73,000 24, 11,76,80,000

61, 16,62,06,000 23,55,20,00,000 84,71,82,06,000

\~, ~ 15 ~ 2002 ~ 26s1121-3l~101.-'iffit ~ 'tjfqm, ~ ~ 343 ~ '6"0s (3) ft'~ ii, ~-ci'i@~ fuf.Mm (;F.. 2) 3lfltf.t

6

• Cl111/\Tl'ISGtdU I /\DI IINIY i\M (No. 4 of 2002)

THE CIIIIArJ'ISGAIUI Al'l'ROPIUATION (No. 21, Al>IIINIY/\:\1, 2002

An Art to 11uthorisc 11ayment :ind appropriation of <'ert:1in further s111ns from :ind out of the Consolidated 1-'und of the Stale ofChhattis~:•rh for the scrvircs oft he Financial Year 2002- 200.l

Be il enacted by lhe Chhanisgarh Legislature in lhc f-ifly-third Year of the Republic of lm.lia as follows:-

I. This Acl may he called the Chhallisgarh Appropriation (No. 4) Acl, 2002.

2. From and out of thi:: Consolidated Fund of lhc Stale of Chhallisgarh there may be paid and applied sums not exceeding those ~pcci licd in i:olumn (3) of the Si:hedulc amounting in the aggn:gatc to the sums of EiKht T/11111sarrd Four Jl111ulred Severrty 011e Crore Ei,:hty Two /.,akl,s Six Tlro11.wrrd rupees towards lkfraying lhe several charges whii:h will i:orne in the course of payment during the financial year 2002-2003 in n:specl or service~ ~rei:il'ied in i:olumn (2) nf the schedule.

3. The sums authorised to be paid and applied from and out of the Cunsolidalcd Fund of the State of Chhanisgarh by this Act, shall be appropriated for lhe services and purposes expressed in lhc Schedule in relation lo lhe said year.

No. of

Vote

( I)

01

02

Services and purposes

(2)

Charged Appropriation-Interest Payment and Servicing of Debt. Charged Appropriation-Public Debt.

General Administration Other expenditure pertaining to General Administration D~part- mcnt.

THE SCHEDULE

(See Section 2 and3) Revenue

Capital

Revenue

Capital

Revenue

Sums nol exceeding Voted by the Charged on Legislative Consolidated Assembly Fund

Rs.

0

0

32.65,70.000

11,00.000

2,78.34.000

(3)

Rs.

9,22,55.34.000

13,97.99.03.000

3.30.26.000

()

()

I K<, l >i 1 Short l ilf1•, ' """ ur I<,. 11-1,7 J,HZJJf,J//1// lro111

und oul or lhl' Co11--

,11lid:itcd Fund of lh,· Slalc fur the Fin:111- d:il Year

21HJ2-2fHJ.I ,

Approprialion.

Total

R~.

9.22.55.>7.000

I 3.97.99.03.000

35.95.%.000

11 .00.IXlO 2.783-UJO0

7

18(1 (9) ~ ~ . ~ 15 ~ 2002

( I ) (2)

Rs.

03

04

Police Revenue 2.91,62.64 .000

2.08.73.000

05

06

07

08

09

10

II

12

13

14

15

16

17

18

19

20

2 1

Other expenditure pertaining to Revenue Home Department.

Jail Revenue

Expenditure pertaining to Finance Revenue Department. Capital

Expenditure pertaining to

Commercial Tax Department.

Land revenue and district

administration.

Revenue

Capital

Revenue

Capital

Expenditure pertaining to RevenueRevenue Department. Capital

Forest Revenue

Capital

Expenditure pertaining to Revenue Commerce and industry Capital Department.

Expenditure pertaining to Energy Revenue Department. Capital

Agriculture Revenue

Capital

Expenditure pertaining to Animal Revenue Husbandry Department.

Financial assistance to Three tier Revenue Panchayati Raj institution under Capital Special Component Plan for

Scheduled Castes,

Expenditure pertaining to Revenue Fisheries Department.

Co-operation Revenue

Capital

Labour Revenue

Public Health and Family Welfare Revenue Public Health Engineering Revenue Capital

Expenditure pertaining to Revenue Housing and Environment Capital Department.

22 Urban Admini!-tration and Revenue Development Department-

Urban Bodies.

19.72.25.000

4.82.42.02.000

13,00.05.000

69.41.75.000

25.05.000

98.47,47.000

4.08.15.000

4.43.23.000

56.75.000

2.57 ,36.55.000

2.02.50.000

13.39.04.000

2,11,12.000

87 .31 ,60,000

15.00.00.000

91.21.19 .000

54.30.000

47 .80, I 0.000

25.05.34.000

59.50.000

5. I 7 .60.000

9.69.92.000

17 .39.04.000

8.19.32.000

1.87.91.65.000

1.32.09.12.000

20.80.00.000

\7,44.93.000

89.15.00.000

7:..1 2.000

-

16.51.000

()

2.'J I. lJ. I :'.IH I

2.0' .7 .~J l )IJ

()

75.000

0

I 'J.7:! .2:-J • • 1 -L ' 2.42.T .1Jo I 7 .0 I, 13.00o

0

41 .45.000

0

0

ll

2.55.75.000

0

15.()()()

15.00.000

I 0.00.00.000

0

5.50.000

0

1.00.000

0

0

1.00.000

0

0

3.85.000

7.64.000

5.00.000

0

0

0

I :, _( I( I.I I:' .Ill )0 7h.--12. , .IMIII

2:"-.115.101 9 ,' .:s:,,, .lJ ; .11()11 -Ul." . 15.1O1

4.4:,.2.~.lil(\

56. 7 5 .I lOl I 2.59.92.>0.lllll 1 2.02.:-0J ll Ill l.~.:,•J. I l.J.llllll 2.2h. I 2.t ,on 97 .> 1.t-1\J KI( )

15 .00.( )1 \.I )()() 9 l.26.tllJ.1101\ 5-U O.t lOO

.fl.~ 1.111.I Mll l

25.0 5.>-tl M)(l :-9 .St \.I )( ll l

5.1 S.Nl.t lO()

9 .09.92.000

17.:,lJ.0-UM )( l S.2>. I .0 0 ()

. \.S7.'>lJ.2t).( l()O l.:-.:!. 14.12.1 \110 20.SO.I \I).()( \I I 17.➔4 .9.\.l ltl( )

89. 15.1)( \J)O() () 7 .:!.12Jl00

8

• mfl~11<; u;;JTI, ~ 1s ~ 2002 I X<1 CI OJ

(I) (2) (3) (5)

Rs. Rs. Rs.

23 Water Resources Department Revenue 82,80, 97 .000 1.00.000 82.X 1,97.0()()

24

Capital 2.44,49,56,000 5.00.000 2,44.54.56.000 Public works-roads and bridges Revenue 1,28.36.50,000 13,00.000 1.28.49.50.0

25 Expenditure pertaining to Mineral Revenue 15,66, 14.000 50.00) 15.66.(1-UlOO resources Department. Capital 75,00,000 0 75.00.000

26 Expenditure pertaining to Culture Revenue 3, 12,48.000 • 0 3.12...tX.O()() Department.

27 School education Revenue 6,37, 19,36.000 0 6.37. 19.36.000

28 State Legislature Revenue 8.42, 11,000 15,50.000 X.57.61.CKlO

29 Administration of Justice and Revenue 36,25,92,000 3.98.30,000 40.24.22.0()() Elections.

30 Expenditure pertaining to Revenue 1,09,36,93,000 1,03.000 1.09.37.%.()()() Panchayat and Rural Develop- Capital 60.56,00.000 0 60.56.00.000 ment Department.

31 Expenditure pertaining to Revenue 6,79,18.000 0 6.79. IX.OOO Planning Economics and Statistics

Department.

32 Expenditure pertaining to Revenue 13,85.38,000 0 13.85.38.00() Public Relations Department.

33 Expenditure pertaining to Tribal Revenue 2,98, 72,82.000 1,00,000 2,98. 73,X.2.000 Welfare Department.

34 Expenditure pertaining to Social Revenue 7,28,68.000 40.000 7.29.08.000 Welfare Department.

35 Expenditure pertainng to Revenue 1.09.19.000 50,000 1.09.69.()()0 Rehabilitation Department. Capital 56. 18.000 0 56. 18.000

36 Transport Revenue 9.3 1.48.000 5.000 931.53.000

37 Tourism Revenue I. 70.00.000 0 1.70.00.000 Capital 4.26,00.000 0 -4.26.00.000

39 Expenditure pertaining to Food, Revenue 1,87.16.95,000 1.00.000 1.87.17.95.000 Civil Supplies and Consumer Capital 1,00.00.000 0 1.00.()()

.()()()

Protection Department.

40 Expenditure pertaining to Ayacut Revenue 1,04,00,000 0 1.0-4.()(),()()()

Department. Capital I, 11.00.000 0 1.11.(X).

1 )(JO

41 Tribal.Areas Sub-plan Revenue 4.05.15,38,000 0 -4.0 5.15.>lUX)O

Capital 1,86.98.25.000 5.00.000 1.87.03.25.1 )()()

42 Public works relating to Tribal Capital 59.81,44,000 5.00,000 59.X(i...t..f.l Hl

Areas Sub-plan-roads and bridges.

43 Expenditure pertaining to Sports Revenue 1,71,74,000 0

1 .71 .7-4.()()() and Youth Welfare Department. 44 E>,penditure pertaining to Higher Revenue 89.36.00.000 55.000 89.36.55.()()0 Education Department. 45 Minor Irrigation Works Revenue I 0.28.60.000 0 I 0.28.60.000 Capital 20.97, 10,000 0 20.97, I O.llCXl

9

186 (11) O'dh-1% {~ ~ 15 3TIR'I 2002 . '

(5)

(I) (2)(3)

R~.

Rs. R~.

0 97.46.000 46 Expenditure pertaining to Science Revenue 97,46,000 and Technology Department.

042.14.17.000 47 Man-Power Planning and Revenue 42, 14.17 ,000 14.90.000 Technical Education Department. Capital 14,90,000 0 0 19.27.87.000 48 Administration Upgradation Revenue 19,27,87,000 2 1.23.63.000 Grant Under Eleventh Finance Capital 21,23,63,000 0

Commission. •

49 Expenditure pertaining to Sche- 13,88.77,000 1.000

13.88. 78.000

Revenue

duled Caste Welfare.

1.00.95.000

50 Expenditure pertaining to 20 Revenue 1,00,95,000 0 point implementation Department.

63.40.000 51 Expenditure pertaining to Reli- Revenue 63,30,000 10.000 gious Trusts and Endowments

Department.

1.02.64.000 53 Financial assistance to Urban Revenue 1,02,64,000 0 bodies under Special Component Capital 1,00,00,000 0 1.00.00.0()() Plan for Scheduled Castes.

54 Expenditure pertaining to Agri- Revenue 16,72,90,000 0 16.72.90.000 cultural Research and Education.

55 Expenditure pertaining to Women Revenue 1,1 3,46,9 1,000 0 1, 13.46.9 1.000 and Child Welfare.

56 Rural Industries Revenue 12, 17.14,000 0 12. 17, 14.000 Capital 38,25,000 0 38.25.000

57 Externally aided Projects pertai- Capital 4,50,00.000 0 .t.50.00.IX>O ning to Water resources Depart-

ment.

58 Expenditure on Relief on account Revenue 1,38,40,91,000 20,00,000 1,38.60,9 1.000 of Natural Calamities and Scar- Capital 1,67,71 ,000 0 1.67. 7 IJX>O city.

60 Expenditure pertaining to District Capital 13,88,00,000 0 13.88.00.000 plan schemes.

6 1 Externally aided Projects pertai- Revenue 4,25, I0,000 0 -l.25. 1 ()_(X){) ning to Public Health and Fami-

ly Welfare.

61 Special Component Plan for Revenue 1,04,30,53,000 0 I .0-l.30..'i3.000 Scheduled Castes. Capital 54,67,81,000 0 54.6 7.8 1.000

65 Aviation Department Revenue 3,96,50,000 0 3.%.50.000 Capital 7,50,000 0 7..50.()()()

66 Welfare of Backward Classes Revenue 18,90,95,000 0 18.90,95.000

67 Public Works Buildings Revenue 80,44,51,000 6.00,000 80.50.51 .000 Capital 36, 15,54,000 0 36. 15.54.000

68 Public Works relating to Tribal Capital 40,38,34,000 0 40.38,34.000 Areas Sub-plan-buildings.

10

(I)

69

71

75

76

77

78

79

80

81

82

83

-- --- ·------ - - ----

• ~~.~153TIIB2002

(2)

Expenditure pertaining to Urban Reven ue

Administration and Development Capit al

Department-Urban Welfare.

Externally aided Projects pertai- Reven ue

ning to Animal Husbandry Capita l

Department.

Nabard aided Projects pertaining Capita l

to water Resources Department. E_xternally aided Projects pertai- Capit al

nmg to Public Works Department. Externally aided Projects pertai- Reven ue

ning to Development of Tribal areas in Bilaspur Division.

Externally Aided Projects pertai- Reven ue

ning to Rural industries Depart- Capita l

ment.

Expenditure pertaining to Medical Reven ue

Education Department.

Financial assistance to Three tier Reven ue

Panchayati Raj Institution. Capit al

Financial assistance to Urban bodies.

Financial assistance to Three tier Panchayati Raj institutions under the tribal area sub-plan.

Financial assistance to urban bodies under the tribal area sub- plan.

Revenue

Capital

Revenue

Capital

Revenue

Total Revenue Capital

Grand Total Rs.

4,88,43,000

3,36,00,000

1,98,29,000

50,000

27,00,00,000

50,00,000

8,00,00,000

5, 13,24,000

50,00,000

48,03,54,000

2,29,80,74,000

17,40,000

1,93,52, 15,000

6,00,00,000

95,93,81,000

64,50,000

2,55,76,000

51,03,16,99,000

(3)

Rs.

0

0

0

0

0

0

0

0

0

4,00,000

0

0

6,00,00,000

0

C

0

0

9 ,56,88,27 ,000

10,13,45,07,000 13,98,31,73,000

61,16,62,06,000 23,55,20,00,000

I X(1 (12 )

(5)

R~. -I .XX.43.000

3.36.00.0()()

1,98.29.000

50.000

27.00.00.000

50.00.000

8,00.00.000

5.1 3,24.000

50,00.000

48.07 .54.000

2.29,80.74.000

17.40,000

1.99.52, 15.000

6,00.00,000

95,93,8 1,000

64.50.000

'

2.55. 76.000

60,60,05,26,000

24,11,76,80,000

84, 71,82,06,000

11

SECTIONS