Telangana act 020 of 1993 : The Telangana Commission for Backward Classes Act, 1993. Date: 3 Dec 1993 Department Department of Backward Classes Welfare Summary no Enforcement Date 9 Dec 1964 TEXT ORIGINAL PDF PDF To access the original judgment, please Sign In or Subscribe. CHAPTER-I Section 1.Short title and extent.(1) This Act may be called the 2Telangana Commission for Backward Classes Act, 1993. (2) It extends to the whole of the State of 2Telangana.2. Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016 Section 2.Definitions.