THE TELANGANA HERITAGE (PROTECTION, PRESERVATION,
CONSERVATION AND MAINTENANCE) ACT, 2017.
(ACT NO. 22 OF 2017)
ARRANGEMENT OF SECTIONS
Sections
1. Short title, extent and commencement.
2. Definitions.
3. Heritage of Telangana.
4. Deemed heritages of Telangana.
5. Preparation of Inventory of heritages.
6. Constitution of Telangana State Heritage Authority.
7. Powers and functions of the TSHA.
8. Constitution of District Heritage Committee.
9. Constitution of Greater Hyderabad Heritage Committee.
10. Functions & Powers of District Heritage Committee & GHHC.
11. Policies and Guidelines.
12. Maintenances of heritages.
13. Director, powers and functions.
MUSEUMS
14. Establishment of Museums.
15. Definitions.
16. Establishment of museums.
17. Powers and functions of the Director.
18. Excavations.
19. Telangana Heritage Fund.
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20. Penalties.
21. Power to remove difficulties.
22. Power to make rules. Schedule - I.
Schedule - II.
Schedule - III.
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THE TELANGANA HERITAGE (PROTECTION,
PRESERVATION, CONSERVATION AND MAINTENANCE)
ACT, 2017.
ACT No. 22 OF 2017. [25thMay, 2017]
AN ACT TO PROVIDE FOR THE CONSERVATION,
PRESERVATION, RESTORATION AND MAINTENANCE
OF TANGIBLE AND INTANGIBLE HERITAGE OF
TELANGANA AND FOR MATTERS CONNECTED
THEREWITH AND INCIDENTAL THERETO.
BE it enacted by the Legislature of the State of Telangana in the Sixty-eighth Year of the Republic of India as follows:-
1. (1) This Act may be called the Telangana Heritage Short title, extent (Protection, Preservation, Conservation and Maintenance)and Act, 2017. commencement.
(2) It extends to the whole of the State of Telangana.
(3) It shall come into force on such date as the State Government may, by notification in the Telangana Gazette, appoint.
2. In this Act, unless the context otherwise requires,- Definitions.
a) 'Tangible Heritage' means as dealt with in section 3;
b) 'Intangible Heritage' means as dealt with in section 3;
Received the assent of the Governor on the 24thMay, 2017.
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c) 'Committee' means Telangana State Heritage Authority, GHMC / HMDA Committee and the District Level Committees constituted under sections 6, 8 and 9 respectively;
d) 'Protected area' means any heritage site and the remains declared as protected area by or under this Act;
e) 'Protected heritage' means, the tangible or intangible heritage declared to be a protected heritage by or under this Act;
f) 'Conservation' means the process involved in the preservation of a Heritage structure building / site /precincts in order to retain its historical, architectural, environmental or cultural significance including the maintenance and according to necessity preservation, restoration or reconstruction or a combination of more than one of the above;
g) 'Preservation' means the maintenance necessary in order to maintain the Heritage structure building / site / precincts in its present state so as to prevent and retard any further deterioration from its present state;
h) 'prescribed' means prescribed by rules made under this Act;
i) 'Restoration' includes the means necessary to return the heritage structure building / site / precinct to its earlier state as might have existed prior to change occurred by way of demolition, removal, addition etc., as a result of the removal of accretions or reassembling the existing components or by the sensitive introduction of compatible materials;
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j) 'Maintenance' with its grammatical variations and cognate expressions, includes the fencing, covering in, repairing, restoring, (landscaping and housekeeping) and cleansing of a protected heritage, and the doing of any act which may be necessary for the purpose of preserving a protected heritage or for securing convenient access thereto;
k) 'Director' means the Director, Heritage Telangana and includes any officer authorised by the Government to perform the duties of the Director;
l) 'Government' means the State Government of Telangana;
m) 'Notification' means, the notification published in the Telangana Gazette and the word notified shall be construed accordingly;
n) 'Owner' includes—
(i) a joint owner invested with powers of management on behalf of himself and other joint owners and the successor-in-title of any such owner; and
(ii) any manager or trustee exercising powers of management and the successor-in-office of any such manager or trustee;
o) 'Heritage Officer' means an officer of the Department of Heritage of the Government not lower in rank than Assistant Director of the department;
p) 'Competent Authority' means the Urban Development Authority/ Urban Local Body / Rural Local Body / any other authority which has the power to sanction
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4 [Act No.22 of 2017] building permission under the existing laws as mentioned in section 7 (iii) and Director Archaeology as the case may be;
q) 'Heritage Building' means and includes any building of one or more premises or any part thereof and/ or structure and/or artifact which requires conservation and/ or preservation for historical and/or architectural and/or artisanary and/or aesthetic and/or cultural and/or environmental and/or ecological purpose and includes such portion of land adjoining such building or part thereof as may be required for fencing or covering or in any manner preserving the historical and/or architectural and/or aesthetic and/or cultural value of such building including rock formations;
r) 'Heritage Precincts' means and includes any space that requires conservation and/or preservation for historical and/or architectural and/or aesthetic and/or cultural and/or environmental and/or ecological purpose. Walls or other boundaries of a particular area or place or building or may enclose such space by an imaginary line drawn around it. Heritage of 3. For the purposes of this Act, the Heritage of Telangana, Telangana. shall be-
(1) (a) The tangible Heritage consists which includes,-
(i) Natural heritage which includes the features consisting of physical and geological formations or groups of such formations which are of outstanding universal value;
(ii) Natural site / areas of outstanding universal value from the point of view of history, art, or natural beauty, precisely delineated from natural areas;
(b) Built Heritage which includes,-
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(i) Monuments of architectural works, works with monumental sculpture, and painting, elements or structures of an archaeological nature, inscriptions, cave dwellings and combinations of features, which are of outstanding value for the Heritage of Telangana from the point of view of history, art of science;
(ii) Groups of separate or connected buildings which, because of their architecture, their homogeneity or their place in the landscape of outstanding value for the Heritage of Telangana;
(iii) Vernacular heritage i.e. traditional, natural and historical way by which the communities or individuals shelter themselves over a period of time, in Telangana;
(iv) Heritage sites i.e., the works of man or the combined works of nature and man and areas including archaeological sites which are of outstanding value for the Heritage of Telangana from the historical, aesthetic, ethnological or anthropological point of view;
(c) Movable Heritage Antiquities which includes,-
(i) antiquities such as any coin, sculpture, manuscript, maps, epigraph or other work of art of craftsmanship, or any such object;
(ii) any article, object or thing detached from a building, cave, murals, fossils, geological and geomorphic formations;
(iii) any article, object or thing illustrative of science, art, crafts, film, photography, documents, literature, religion, customs etc.;
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(iv) any article, object or machinery equipment recordings or things that having heritage value as may be notified by the Government to be an antiquity for the purposes of this Act.
(2) Intangible cultural heritage which includes practices, representations, expressions, as well as the knowledge and skills (including instruments, objects, artifacts, cultural spaces etc.,) that communities, groups and in some cases, individuals recognize as part of their cultural heritage which at times is known as living cultural heritage, and is manifested inter alia in the following domains:
(i) Oral traditions and expressions, including language as a vehicle of the intangible cultural heritage;
(ii) Performing arts;
(iii) Social practices, rituals and festive events;
(iv) Knowledge and practices concerning nature and the Universe;
(v) Traditional craftsmanship. Deemed heritages 4. All ancient, monuments and all archeological sites and of Telangana. remains which have been declared by the 'Ancient Monuments Preservation Act, 1904 (Central Act 7 of 1904),' orthe 'Hyderabad Ancient Monuments Preservation Act (Hyderabad Act VIII of 1337 F.),' or declared by the Telangana Ancient and Historical Monuments and
Archeological Sites and Remains Act, 1960 (Act VII of 1960) to be protected monuments or as the case may be
protected area but which have not been declared by or under law made by Parliament to be of national importance, Repealed by Act VII of 1960.
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[Act No.22 of 2017] 7 shall be deemed to be tangible heritages of Telangana for the purposes of this Act in the State of Telangana, as included in Schedule I (Annexure 1) for purpose of management under this Act.
5. (1) The Government may, either suo motu or on the Preparation of recommendation of the Director, for the purposes of Inventory of identifying the tangible heritage of Telangana and for other heritages. specific purposes, constitute as many Expert Committees as possible consisting of such Members along with the criteria in the manner prescribed.
(2) If in the opinion of the Government that any Tangible and Intangible Heritage which have not been included in Schedule - II, require protection under this Act or otherwise they may, on the recommendations of Telangana State Heritage Authority (TSHA) supplement, alter, modify the inventory and include or delete any entry from the Schedule - II from time to time:
Provided that the objections and suggestions from the public be invited and duly considered before amending the Schedule II.
6. (1) As soon as may be, after the date of Constitution of commencement of this Act, the Government may, by Telangana State notification constitute a State Level Authority to be known as Heritage Authority.
Telangana State Heritage Authority (TSHA). The Authority shall consist of the following members:-
i) Chief Secretary as Chairman;
ii) Secretaries of Tourism & Culture, MA&UD, Education and Finance as Members; and
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iii) Director, Archaeology and Museums (hereafter Director, Heritage Telangana) as Member Convenor at the State Level;
(iv) Further two experts from Archeology, Heritage, History background will be co-opted.
(2) The members appointed under item (iv) of sub- section (1) shall hold office for a period of 3 years from the date on which their appointment is notified and shall be eligible for reappointment on such conditions as may be prescribed.
Powers and 7. Subject to provisions of this Act the functions of State functions of the Heritage and precincts Committee shall be,-
TSHA.
i) To finalize the list of heritage buildings and precincts to be notified as Heritage Buildings and Heritage Precincts under Schedule - II and recommend the same to the Government for notification;
ii) To recommend to the competent authority whether development permission should be granted to the Heritage Buildings;
iii) To recommend to the competent authority whether any development right certificate may be allowed to be consumed in a heritage precinct;
iv) To recommend to the competent authority to evaluate the cost of repairs to be given to the owners to bring the existing building to the original shape;
v) To approve special designs and guidelines for- notified buildings and control of height and essential facade characteristics such as maintenance of special type of balconies and other heritage items of the buildings and
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[Act No.22 of 2017] 9 suggest suitable designs and adopting new materials for replacements keeping the old form intact to the extent possible;
vi) To frame special rules for Heritage Buildings and Heritage Precincts and to advise the Government regarding the same;
vii) To advise the Government on any other issues as may be required from time to time during course of scrutiny and in overall interest of heritage conservation and preservation;
viii) To consider the amendments in Central law and regulations brought out by the Central Government from time to time and recommend for suitable adaption in the State of Telangana;
ix) To advise the Government regarding any other issues regarding Heritage management in Telangana.
8. (1) As soon as may be, after the date of Constitution of commencement of this Act, the Government may, by District Heritage notification, constitute a District Level Committee to be Committee. known as "District Heritage and Precincts Committee" for each District (except GHMC area) which shall consist of the following members:-
i) District Collector as Chairperson;
ii) Superintendent of Police, Joint Collector, District Forest Officer, District Education Officer, Officer who is looking after Tourism and District Town and Country Planning Officer as Members; and
iii) Assistant Director, Archaeology as Member Convenor at District Level;
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iv) Further two experts from Archaeology, Heritage, History background will be co-opted.
(2) The members appointed under item (iv) of sub- section (1) shall hold office for a period of 3 years from the date on which their appointment is notified and shall be eligible for reappointment on such conditions as may be prescribed.
Constitution of 9. (1) As soon as may be, after the date of Greater commencement of this Act, the Government may constitute Hyderabad Greater Hyderabad Heritage and Precincts Committee Heritage
Committee. (GHHC) for the GHMC / HMDA area and the Committee shall consist of the following members:-
i) Commissioner GHMC/HMDA as Chairman and Co- Chairman;
ii) Commissioner of Police, Hyderabad/Cyberabad/ Rachakonda;
iii) Metropolitan Commissioner HMDA;
iv) Commissioner/Director Tourism or Head of the City Tourism Promotion Board as the case may be;
v) Collectors Hyderabad/Rangareddy/Medchal and any other District Collectors required;
vi) CCP GHMC and CCPO HMDA;
vii) Conservator of Forests, Hyderabad as Members and;
viii) Deputy Director, Archaeology and Museums as Member Convenor;
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ix) Further two experts from Archaeology, Heritage, History backround will be co-opted.
(2) The members appointed under item (ix) of sub- section (1) shall hold office for a period of 3 years from the date on which their appointment is notified and shall be eligible for re-appointment on such conditions as may be prescribed.
10. i) To identify the heritage buildings and precincts which Functions & need to be notified as Heritage Buildings and Heritage Powers of District Precincts and recommend the same to the Telangana State Heritage Committee &
Heritage Authority for inclusion in Schedule II; GHHC.
ii) To recommend to the Telangana State Heritage Authority whether development permission should be granted to the Heritage Buildings;
iii) To recommend to the Telangana State Heritage Authority whether development right certificate may be allowed to be consumed in a heritage precinct;
iv) To evaluate the cost of repairs to be given to the owners to bring the existing building to the original shape;
v) To approve special designs and guidelines for notified buildings and control of height and essential facade characteristics such as maintenance of special type of balconies and other heritage items of the buildings and suggest suitable designs and adopting new materials for replacements keeping the old form intact to the extent possible;
vi) To frame special regulations for Heritage Buildings and Heritage Precincts and furnish the same to Telangana State Heritage Authority for approval;
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vii) To advise the Telangana State Heritage Authority on any other issues as may be required from time to time during course of scrutiny and in overall interest of heritage conservation;
viii) To take appropriate action to protect Heritage Properties.
Policies and 11. (1) The Government shall formulate policies, issue Guidelines. guidelines, regulations, prohibitory orders etc., as deemed fit from time to time for the identification, classification, promotion, conservation, maintenance etc., of the Heritage of Telangana.
(2) The Government shall formulate policies, issue guidelines for the purpose of compensating and incentivizing individuals, institutions, local bodies for the preservation and promotion of Heritage of Telangana.
(3) The policies formulated and the orders issued above under sub-sections in connection with the protection, preservation, conservation and maintenance of the heritage of Telangana shall be binding on all local bodies, municipalities, urban development authorities, and any other authorities including the individuals concerned.
(4) The Director shall ensure that the above policies and guidelines are implemented by the concerned. Maintenances of 12. (1) In respect of the properties included in Schedules, heritages. and belonging to the Government, they may, maintain,-
(a) either by themselves through the Director and its institutions; or
(b) authorize the local bodies / municipalities / urban development authorities;
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(c) allow the private owners of the property concerned / Corporations / NGOs / trusts and other legal bodies, with their funds; in such manner as may be prescribed.
(2) In respect of the properties included in Schedules, but not belonging to the Government, the Government may authorize the owners / private persons with their own funds by providing such incentives and concessions, as may be prescribed.
(3) The maintenance of all the said properties shall be under the supervision of the Director.
13. (1) The Director, Heritage Telangana will be the sole Director, powers custodian of heritage properties owned by the State and and functions. included in the Schedules.
(2) The Director, with the sanction of the Government shall,-
(a) Identify a structure to conserve, restore, repair and maintain and inventorise;
(b) Implement the policies formulated by Telangana State Heritage Authority wherever directed;
(c) Form committees to recommend panel of names to constitute Expert Committees for specific purposes;
(d) Purchase, or take lease of or accept a gift or bequest of any of the cultural heritage structure as included in the Act;
(e) Where there is no owner for a heritage structure the Director may by notification in the Telangana Gazette to assume the guardianship of the monument;
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(f) Propose to the owner to enter into agreement with the Government to classify the Tangible Heritage and Natural heritage as per its importance;
(g) Develop the re-adoptive usage policy of a heritage structure.
(3) Director may,-
(a) Conserve, restore, repair, maintain and inventorise heritage structure;
(b) Issue directions for explorations, and surveys;
(c) Formulate specific guidelines for monuments for the purpose of conservation;
(d) Accept or voluntary contributions towards Heritage Telangana Heritage Fund for the conservation, restoration, repairs, maintains and other development activities of a heritage structure;
(e) Enter into agreement with Universities, Trusts, Firms, Corporate and specified institutions for the purpose of capacity building, Conservation and Restoration;
(f) May affiliate with Universities, Research/scientific Institutions or other reputed institutions for the purpose of research, publication etc.
MUSEUMS
Establishment of 14. The Government may take consistent efforts to Museums. disseminate information about museum materials by way of exhibitions, documentation and creating required public importance, by providing adequate access for visitors with
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[Act No.22 of 2017] 15 special needs and may enable their inclusion in museum services.
15. For the purposes of this Act,- Definitions.
a) "Museum" means a non-profit making, permanent institution in the service of society and of its development, and open to the public, which acquires, conserves, volarizes researches, communicates and exhibits, for purposes of study, education and enjoyment, material evidence of people and their environment;
b) "Public Museum" is the one established and owned by the State;
(c) "Private Museum" is one established and owned by individuals or legal persons;
(d) "Museum Material" means all kinds of items which are collected, described and presented as a part of cultural and natural heritage;
e) "Museum items" means a heritage item which is expertly and scientifically treated, classified by museum categories and stored in a museum;
f) "Museum Collection" means a basic form of organization of museum items in a museum;
g) "Museum documentation" means a form of an expert and scientific description of a museum item, made for the purpose of its identification, origin determination, valorization and presentation;
h) "Information system" means the electronic processing of museum documentation into a database for internal as well as restricted public access;
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i) "Revision" means an expert verification of existence, condition, protection degree and conditions of keeping of museum materials and museum documentation;
j) "Verification of origin" means determining historical and geological background of an item from its discovery or of date of creation.
Establishment of 16. The Government shall,- museums.
i) from time to time formulate policies, issue guidelines, regulations, prohibitory orders etc., as deemed fit for the establishment, maintenance, conservation of museums and also for the exchange, loan, movement of museum material;
ii) formulate polices, issue guidelines for the purpose of compensating and incentivizing individuals, institutions, local bodies and other legal persons for establishment and maintenance of private museum which will have positive impact on the heritage of Telangana.
iii) verify regularly the functioning of all museums in Telangana;
iv) reserve the rights for termination of permission granted for a museum based on such verification;
v) insure museum collection based on the artistic, historical, antique, monetary values etc., in the manner prescribed;
vi) issue orders for the production of museum replica hold exclusive rights.
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17. The Director shall,- Powers and functions of the
(i) depending upon the museum collection decide to Director. establish a museum;
(ii) to hold both permanent and occasional exhibitions nationally and internationally after following due procedures. Catalogues for all such exhibitions shall be published;
(iii) take museum material out of the country on temporary basis for conservation, restoration and exhibition;
(iv) avail/hire the services of Museums, research institutions, private collectors, experts in the field of museology, exhibits, museum conservation etc., in carrying out clause (i) and (ii) mentioned;
(v) make claim for the museum material that was illegally taken out in accordance with appropriate acts;
(vi) may exchange museum material with other museums after due consultations with experts and assessing the artistic, historical, antique, monetary values etc., of such museum material which is proposed for exchange and proposed to be received in exchange;
(vii) make replicas of museum items at a scale different from that offer museum item for sale or other economic use;
(viii) make documentation and periodic revision of museum collection and can avail the services of other museums and experts in this field;
(ix) write off a destroyed museum item based on expert advice;
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(x) accept voluntary contributions towards establishment and maintenance of museums and publication of museum material;
(xi) can enter into agreement with Universities, funds, trusts, firms, corporate and scientific institutions for the establishment, maintenance, research, curating and publishing museum material.
Excavations. 18. (1) Subject to the provisions of section 24 of Ancient Monuments and Archaeological Sites and Remains Act, 1958 (Central Act 24 of 1958), the Director may, after examination of the historic and scientific and archaeological evidences as may be prescribed identify or cause to identify the sites in the State other than the ones protected by the Central Government, for undertaking the excavation operations.
(2) The excavation may be carried out by the Director, in the manner prescribed, through,-
(a) Officers of the Government, in Heritage Department;
(b) through Universities, Research and other Institutions dealing with heritage.
(3) All excavations undertaken in the State shall be under the overall supervision of the Director.
(4) The Director would be the custodian of all the antiquities found out of such excavation, including the place of its storage and exhibition.
(5) In case of any excavation undertaken in a private land the land may be acquired in the manner prescribed.
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(6) Even excavation finding shall be recorded and published in the manner prescribed.
19. There shall be a general fund known as Telangana Telangana Heritage Fund to which shall be credited,- Heritage Fund.
(a) contributions and donations from Corporation, or grants from other sources;
(b) donations received from other sources.
20. (1) Any person who willfully destroys, removes, alters, Penalties. defaces or misuses any heritage property or does any act, or abets in the commission thereof, in contravention of any provision under this Act, or the rules or the regulations made thereunder, shall be punishable with imprisonment for a term which may extend to three years and also with fine which may extend to fifty thousand rupees and, in default, with further imprisonment for six months.
(2) Any Court convicting any person under this section shall, by order, direct such person to restore the heritage property to its former shape and beauty at his cost, and any failure to comply with such order shall be deemed to be a continuing offence and such person shall be punishable with an additional fine of rupees two hundred and fifty for every day during which such contravention or failure continues after conviction from the date of such contravention.
(3) Where an offence under this section has been committed by a company, the provisions of the Companies Act, 2013 shall apply to such company.
21. If any difficulty arises in giving effect to the provisions Power to remove of this Act, the Government may, by notification, remove difficulties. difficulties, by order, not inconsistent with the provisions of
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20 [Act No.22 of 2017] this Act, but which appear to them to be necessary or expedient to remove such difficulty.
Power to make 22. (1) The State Government may, by notification, make rules. rules for carrying out the purposes of this Act.
(2) Every rule made under this Act shall, immediately after it is made, be laid before the Legislature of the State, if it is in session and if it is not in session, in the session immediately following for a total period of fourteen days which may be comprised in one session or in two successive sessions and if, before the expiration of the session in which it is so laid or the session immediately following the Legislature agrees in making any modification in the rule or in the annulment of the rule, the rule shall, from the date on which the modification or annulment is notified, have effect only in such modified form or shall stand annulled as the case may be so, however, that any such modification or annulment shall be without prejudice to the validity of anything previously done under that rule.
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[Act No.22 of 2017] 21 Schedule - I : Proteced Monuments Category - I (Pre - Proto Protected Monuments)
| Sl. No. |
Name of the Monument |
Monument Type |
Village |
Mandal |
Period |
| 1 |
Neolithic Implements |
Proto Historic sites |
Pareshwar |
Asifabad |
25 C.B.C |
| 2 |
Neolithic Implements |
Proto Historic sites |
Pochara Water Falls |
Boath |
25 C.B.C |
| 3 |
Neolithic Implements |
Proto Historic sites |
Dhorur |
Boath |
25 C.B.C |
| 4 |
Neolithic Implements |
Proto Historic sites |
Islapur |
Boath |
25 C.B.C |
| 5 |
Neolithic Implements |
Proto Historic sites |
Kuntala |
Neredi- gonda |
25 C.B.C |
| 6 |
Neolithic Implements |
Proto Historic sites |
Pangir |
Bhainsa |
25 C.B.C |
| 7 |
Neolithic Implements |
Proto Historic sites |
Sonagadh |
Nirmal |
25 C.B.C |
| 8 |
Neolithic Implements |
Proto Historic sites |
Narsapur |
Ichoda |
25 C.B.C |
| 9 |
Neolithic Implements |
Proto Historic sites |
Khanapur |
Khana- pur |
25 C.B.C |
| 10 |
Cairns & menhir |
Proto Historic sites |
Gudi- hatnur |
Boath |
10 C.B.C |
| 11 |
Stone Circle |
Proto Historic sites |
Guraj |
Boath |
10 C.B.C |
| 12 |
Stone Circle |
Proto Historic sites |
Sirla Degaon |
Bhainsa |
10 C.B.C |
| 13 |
Stone Circle |
Proto Historic sites |
Sonagadh |
Nirmal |
10 C.B.C |
| 14 |
Mir Alam Tank cairns |
Proto Historic sites |
Mir Alam tank |
Rajendra nagar |
10 C.B.C |
| 15 |
Megalithic Burials |
Proto Historic sites |
Begumpet |
Begum- pet |
10 C.B.C |
| 16 |
Stone Circle |
Proto Historic sites |
Atur |
Huzura- bad |
10 C.B.C |
| 17 |
Megalithic Burials |
Proto Historic sites |
Mulangur |
Kesava- patnam |
10 C.B.C |
| 18 |
Megalithic Burials |
Proto Historic sites |
Singapur |
Huzura- bad |
10 C.B.C |
| 19 |
Megalithic |
Proto Historic sites |
Bizigiri |
Jammi- kunta |
10 C.B.C |
| 20 |
Megalithic Burials |
Proto Historic sites |
Vastapur |
Raikal |
10 C.B.C |
Mir Alam Tank Proto Historic Mir Alam Rajendra
14 10 C.B.C
cairns sites tank nagar Proto Historic Begum-
15 Megalithic Burials Begumpet 10 C.B.C sites pet
Proto Historic Huzura-
16 Stone Circle Atur 10 C.B.C sites bad
Proto Historic Kesava-
17 Megalithic Burials Mulangur 10 C.B.C sites patnam
Proto Historic Huzura-
18 Megalithic Burials Singapur 10 C.B.C sites bad
Proto Historic Jammi-
19 Megalithic Bizigiri 10 C.B.C sites kunta
Proto Historic
sites 20 Megalithic Burials Vastapur Raikal 10 C.B.C
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| 21 |
Flakes cores & stone implements |
Pre Historic sites |
Madhira |
Madhira |
10 C.B.C |
| 22 |
Megalithic Burials |
Proto Historic sites |
Khamm- am |
Khamm- am |
10 C.B.C |
| 23 |
Megalithic Burials |
Proto Historic sites |
Golla- pahad |
Khamm- am |
10 C.B.C |
| 24 |
Megalithic Burials |
Proto Historic sites |
Pillaguda |
Khamm- am |
10 C.B.C |
| 25 |
Cairns & Menhirs |
Proto Historic sites |
Nelakon- dapalli |
Nelakon- dapalli |
10 C.B.C |
| 26 |
Megalithic Burials |
Proto Historic sites |
Waira |
Waira |
10 C.B.C |
| 27 |
Stone Circle |
Proto Historic sites |
Garla |
Garla |
10 C.B.C |
| 28 |
Megalithic Burials |
Proto Historic sites |
Mallaram |
Manu- guru |
10 C.B.C |
| 29 |
Megalithic Burials |
Proto Historic sites |
Palvancha |
Palvan- cha |
10 C.B.C |
| 30 |
Dolmens (Dongatogu) |
Proto Historic sites |
Potlapally |
Pinapaka |
10 C.B.C |
| 31 |
Megalithic burials |
Proto Historic sites |
Kusuman- chi |
Kusuman chi |
10 C.B.C |
| 32 |
Menhires & Alignments |
Proto Historic sites |
Kusuman- chi |
Kusuman chi |
6th C.B.C |
| 33 |
Cairns |
Proto Historic sites |
Fathepur |
Kollapur |
10 C.B.C |
| 34 |
Cairns (Megalithic burials) |
Proto Historic sites |
Dindi project |
Dindi |
10 C.B.C |
| 35 |
Cairns Site |
Proto Historic sites |
Dindi project |
Dindi |
10 C.B.C |
| 36 |
Stone circle |
Proto Historic sites |
Kothur |
Kothur |
10 C.B.C |
| 37 |
Cairns (Locally known as Rakasi Gullu) |
Proto Historic sites |
Badepalli |
Jedcha- rla |
10 C.B.C |
| 38 |
Stone circle & other remains |
Proto Historic sites |
Jedcharla |
Jedcha- rla |
10 C.B.C |
| 39 |
Stone Circle |
Proto Historic sites |
Gollapalli |
Jedcha- rla |
10 C.B.C |
| 40 |
Megalithic burials |
Proto Historic sites |
Ramacha ndrapur |
Mahabo- obnagar |
10 C.B.C |
| 41 |
Cairns |
Proto Historic sites |
Nazrulla- bad |
Jedcha- rla |
10 C.B.C |
| 42 |
Stone circles |
Proto Historic sites |
Bijinapalli |
Bijinapalli |
10 C.B.C |
| 43 |
Cairns and Menhirs |
Proto Historic sites |
Nagarkur- nool |
Nagarkur -nool |
10 C.B.C |
24
[Act No.22 of 2017] 23
| 44 |
Stone circle (Megalithic Burials) |
Proto Historic sites |
Balanagar |
Bala- nagar |
10 C.B.C |
| 45 |
Stone circle |
Proto Historic sites |
Timmapur |
Itikala |
10 C.B.C |
| 46 |
Megalithic burials |
Proto Historic sites |
Mughal- gidda |
Farooq- nagar |
10 C.B.C |
| 47 |
Cairns (Megalithic burials) |
Proto Historic sites |
Makthal |
Makthal |
10 C.B.C |
| 48 |
Dolmens |
Proto Historic sites |
Kummaro- nipalli |
Acham- pet |
10 C.B.C |
| 49 |
Megalithic site |
Proto Historic sites |
Ramanu- tala |
Amangal |
10 C.B.C |
| 50 |
Megalithic site |
Proto Historic sites |
Amanagal |
Amangal |
10 C.B.C |
| 51 |
Megalithic site |
Proto Historic sites |
Mudimala |
Magnoor |
10 C.B.C |
| 52 |
Stone circles |
Proto Historic sites |
Attapur |
Kalabgur |
10 C.B.C |
| 53 |
Proto-Historic burials |
Proto Historic sites |
Kasipalli |
Kalabgur |
10 C.B.C |
| 54 |
Proto-Historic burials |
Proto Historic sites |
Ponnal |
Siddipet |
10 C.B.C |
| 55 |
Proto-Historic burials |
Proto Historic sites |
Assanpalli |
Kulcha- ram |
10 C.B.C |
| 56 |
Cairns |
Proto Historic sites |
Merpadge |
Konda- pak |
10 C.B.C |
| 57 |
Cairns |
Proto Historic sites |
Burgapalli |
Yella- reddi |
10 C.B.C |
| 58 |
Rakasigudi |
Proto Historic sites |
Manda- pally |
Chinna- kodur |
10 C.B.C |
| 59 |
Rakasigudi |
Proto Historic sites |
Palamkul |
Siddipet |
10 C.B.C |
| 60 |
Rakasigudi |
Proto Historic sites |
Nermetta |
Nanga- noor |
10 C.B.C |
| 61 |
Rakasigudi |
Proto Historic sites |
Pullur |
Nanga- noor |
10 C.B.C |
| 62 |
Stone circles |
Proto Historic sites |
Tipparti |
Tipparti |
10 C.B.C |
| 63 |
Stone circles |
Proto Historic sites |
Nakirekal |
Nakirekal |
10 C.B.C |
| 64 |
Cairns & Menhirs |
Proto Historic sites |
Nakirekal |
Nakirekal |
10 C.B.C |
| 65 |
Cairns & Menhirs |
Proto Historic sites |
Nakirekal |
Nakirekal |
10 C.B.C |
| 66 |
Stone circles |
Proto Historic sites |
Nakirekal |
Nakirekal |
10 C.B.C |
Proto Historic
sites 66 Stone circles Nakirekal Nakirekal 10 C.B.C
25
24 [Act No.22 of 2017]
| 67 |
Cairns (Megalithic burials) |
Proto Historic sites |
Raigir |
Bhongir |
10 C.B.C |
| 68 |
Megalithic burials (Stone circles) |
Proto Historic sites |
Nagava- ram |
Vali- gonda |
10 C.B.C |
| 69 |
Avenues (Megalithic burials) |
Proto Historic sites |
Janikipur |
Mothkur |
10 C.B.C |
| 70 |
Stone circles |
Proto Historic sites |
Vemula- palli |
Vemula- palli |
10 C.B.C |
| 71 |
Cairns |
Proto Historic sites |
Vemula- palli |
Vemula- palli |
10 C.B.C |
| 72 |
Stone circles |
Proto Historic sites |
Huzur- nagar |
Huzur- nagar |
10 C.B.C |
| 73 |
Stone circles |
Proto Historic sites |
Huzur- nagar |
Huzur- nagar |
10 C.B.C |
| 74 |
Cairns |
Proto Historic sites |
Huzur- nagar |
Huzur- nagar |
10 C.B.C |
| 75 |
Cairns & Cromlechs |
Proto Historic sites |
Balella |
Suryapet |
10 C.B.C |
| 76 |
Cairns & Cromlechs |
Proto Historic sites |
Masareddi palli |
Arava- palli |
10 C.B.C |
| 77 |
Stone circles |
Proto Historic sites |
Aravapalli |
Arava- palli |
10 C.B.C |
| 78 |
Avenues |
Proto Historic sites |
Chinnapur |
Thiruma- lagiri |
10 C.B.C |
| 79 |
Stone Circles |
Proto Historic sites |
Itur |
Thiruma- lagiri |
10 C.B.C |
| 80 |
Avenues |
Proto Historic sites |
Yalkaram |
Suryapet |
10 C.B.C |
| 81 |
Cairns |
Proto Historic sites |
Lingala |
Penphad |
10 C.B.C |
| 82 |
Cairn Circles |
Proto Historic sites |
B.Yadagiri |
Shaligou- raram |
10 C.B.C |
| 83 |
Menhirs |
Proto Historic sites |
Korava- ram |
Rajapeta |
10 C.B.C |
| 84 |
Dolmens, Cairns, Venues |
Proto Historic sites |
Phanigiri |
Thiruma- lagiri |
10 C.B.C |
| 85 |
Megalithic Burials |
Proto Historic sites |
Kolhapur |
Armur |
10 C.B.C |
| 86 |
Megalithic Burials (Cairns) |
Proto Historic sites |
Mahur |
Kama- reddy |
10 C.B.C |
| 87 |
Megalithic Burials (Stone Circles) |
Proto Historic sites |
Yellareddy pet |
Yella- reddypet |
10 C.B.C |
| 88 |
Artifacts (Neolithic site) |
Proto Historic sites |
Tolukatta |
Charmi- nar |
25 C.B.C |
| 89 |
Hashmatpet cairns |
Proto Historic sites |
Hasmath- pet |
Balana- gar |
10 C.B.C |
26
[Act No.22 of 2017] 25
| 90 |
Moula Ali cairns & Cromlechs |
Proto Historic sites |
Moula Ali |
Malkajgiri |
10 C.B.C |
| 91 |
Bowinapalli Cairns |
Proto Historic sites |
Bowina- palli |
Bowina- palli |
10 C.B.C |
| 92 |
Lingampalli Cairns |
Proto Historic sites |
Seri Lingam- palli |
Seri Lingam- palli |
10 C.B.C |
| 93 |
Megalithic Burials |
Proto Historic sites |
Kukatpalli |
Kukat- palli |
10 C.B.C |
| 94 |
Megalithic Burials |
Proto Historic sites |
Gurram- guda |
Saroor- nagar |
10 C.B.C |
| 95 |
Megalithic Burials |
Proto Historic sites |
Gundala |
Chevella |
10 C.B.C |
| 96 |
Megalithic Burials |
Proto Historic sites |
Kethi- reddypalli |
Chevella |
10 C.B.C |
| 97 |
Megalithic Burials |
Proto Historic sites |
Shapur |
Chevella |
10 C.B.C |
| 98 |
Stone Circles |
Proto Historic sites |
Karremula |
Ghatke- sar |
10 C.B.C |
| 99 |
Flakes, Cores, Neoliths and Dolmens |
Pre, Proto Historic sites |
Katapur |
Tadwai |
10 C.B.C |
| 100 |
Flakes, Cores, Neoliths |
Pre, Proto Historic sites |
Dornakal |
Dornakal |
10 C.B.C |
| 101 |
Stone circles |
Proto Historic sites |
Alipur |
Hanma- konda |
10 C.B.C |
| 102 |
Cairns |
Proto Historic sites |
Hunter road |
Hanma- konda |
10 C.B.C |
| 103 |
Cairns |
Proto Historic sites |
Konda- parti |
Hanma- konda |
10 C.B.C |
| 104 |
Stone circles |
Proto Historic sites |
Sidapur |
Hasan- parthi |
10 C.B.C |
| 105 |
Cairns |
Proto Historic sites |
Mulugu Road |
Mulugu |
10 C.B.C |
| 106 |
Cairns |
Proto Historic sites |
Arapalli |
Hanma- konda |
10 C.B.C |
| 107 |
Megalithic Burials |
Proto Historic sites |
Ghanpur station |
Ghanpur station |
10 C.B.C |
27
26 [Act No.22 of 2017] Category - II (Pre - Kakatiyan Protected Monuments)
| Sl. No. |
Name of the Monument |
Monument Type |
Village |
Mandal |
Period |
| 108 |
Ancient Mound with two pairs of carved feet |
Early Historic site |
Bhainsa |
Bhainsa |
3rd C.A.D. |
| 109 |
Gandhari Kota |
Forts, Fortification walls |
Timmapur (Gandhari kota) |
Manda- marri |
9-16 C.A.D. |
| 110 |
Early Historic Site |
Early historic sites |
Pedda- baunkur |
Pedda- palli |
2nd C.A.D. |
| 111 |
Buddhist Stupa |
Buddhist Stupas |
Dhulikatta |
Velugatur |
2nd C.B.C. |
| 112 |
Ancient fort |
Forts, Fortification walls |
Kotilingala |
Velgatoor |
2nd C.B.C. |
| 113 |
Buddhist and Andhra Sites |
Buddhist Stupas |
Karu- konda |
Kotha- gudem |
1st-3rd C.A.D. |
| 114 |
Buddhist Stupa |
Buddhist Stupas |
Nela- kondapalli |
Nelakon- dapalli |
2nd C.A.D. |
| 115 |
Ancient Monuments & Remains (Buddhist) |
Buddhist Stupas |
Alvanpalli |
Jedcha- rla |
4th C.A.D. |
| 116 |
Buddhist and Andhra sites |
Buddhist Stupas |
Yeles- waram |
Chand- ampet |
1st C.A.D. |
| 117 |
Buddhist & Andhra Site |
Buddhist Stupas |
Phanigiri |
Thiruma- lagiri |
2nd - 4th C.A.D. |
| 118 |
Andhra & Buddhist Sites |
Buddhist Stupas |
Gajula- banda |
Thiruma- lagiri |
1st C.A.D. |
| 119 |
Andhra & Buddhist Sites |
Buddhist Stupas |
Thirumala- giri |
Thiruma- lagiri |
1st C.A.D. |
| 120 |
Andhra & Buddhist Sites |
Buddhist Stupas |
Singaram |
M.Athma kur |
1st C.A.D. |
| 121 |
Andhra & Buddhist Sites |
Buddhist Stupas |
Wardha- mankota |
Arwapalli |
1st C.A.D. |
| 122 |
Buddhist and Andhra site |
Buddhist Stupas |
Naga- varam |
Valigon- da |
1st C.A.D. |
| 123 |
Keesaragutta Site |
Early historic sites |
Keesara |
Keesara |
4 - 7 C.A.D. |
28
[Act No.22 of 2017] 27 Category - III (Kakatiyan Protected Monuments)
| Sl. No. |
Name of the Monument |
Monument Type |
Village |
Mandal |
Period |
| 124 |
Saraswathi temple |
Hindu Temple |
Basara |
Mudhole |
13th – 14th C.A.D. |
| 125 |
Mahadev temple |
Hindu Temple |
Nirmal |
Nirmal |
13th C.A.D |
| 126 |
Mahadev temple |
Hindu Temple |
Sadalpur |
Bela |
11th – 12th C.A.D. |
| 127 |
Kaleswara swamy temple |
Hindu temple |
Kales- waram |
Maha- devapur |
11th C.A.D. |
| 128 |
Lakshmi Narasimha Swamy temple |
Hindu temple |
Dharma- puri |
Dharma- puri |
11th C.A.D. |
| 129 |
Fort |
Forts, Fortification walls |
Jammi- kunta |
Huzura- bad |
12th – 13th C.A.D. |
| 130 |
Ananthagiri fort (Hindu Fort) |
Forts, Fortification walls |
Sirisilla |
Sirisilla |
12th – 14th C.A.D. |
| 131 |
Group of temples (Siva) (A group of 6 old Kakatiyan temples) |
Hindu temple |
Nagnur |
Karim- nagar |
13th C.A.D. |
| 132 |
Trikuta temple |
Hindu temple |
Kothapallli |
Karim- nagar |
13th C.A.D. |
| 133 |
Lakshmi Narasimha swamy temple |
Hindu temple |
Bejjanki |
Bejjanki |
13th C.A.D. |
| 134 |
Siva temples (Ruined Kaktiya temples) |
Hindu temple |
Uppara- palli (Gudisala) |
Saidapur |
13th C.A.D. |
| 135 |
Sileshvaragudi (Sage Gautama performed meditation at this place) |
Hindu temple |
Manthani |
Manthani |
13th – 16th C.A.D. |
| 136 |
Siva temple |
Hindu temple |
Manthani |
Manthani |
13th C.A.D. |
| 137 |
Mahalakshmi temple |
Hindu temple |
Manthani |
Manthani |
13th C.A.D. |
| 138 |
Onkalisvara temple |
Hindu temple |
Manthani |
Manthani |
13th C.A.D. |
| 139 |
Lakshminara- yana temple |
Hindu temple |
Manthani |
Manthani |
13th C.A.D. |
| 140 |
Gauthames- wara temple |
Hindu temple |
Manthani |
Manthani |
13th C.A.D. |
Lakshminara- th 139 Hindu temple Manthani Manthani 13 C.A.D.
yana temple
Gauthames-
th 140 wara temple Hindu temple Manthani Manthani 13 C.A.D.
29
28 [Act No.22 of 2017]
| 141 |
Siva Trikuta temple |
Hindu temple |
Jangaam (Adda- gunta) |
Rama- gundam |
13th C.A.D. |
| 142 |
Siva temple (Temple built of roughly dressed stone) |
Hindu temple |
Kundagal |
Sultana- bad |
13th C.A.D. |
| 143 |
Siva temple |
Hindu temple |
Anapur |
Sirisilla |
13th C.A.D. |
| 144 |
Siva Temple (Trikuta temple belongs to Kakatiyan period) |
Hindu temple |
Vilasagar |
Boina- palli |
13th C.A.D. |
| 145 |
Kesavardhana Panchamukha Lingeswara temple (Trikuta) |
Hindu temple |
Raikal |
Raikal |
13th C.A.D. |
| 146 |
Pratapgiri fort (Built by Raja Pratap Rudra of Warangal) |
Forts, Fortification walls |
Pratapa- giri |
Maha- devpur |
13th C.A.D. |
| 147 |
Trikuta Easwara temple |
Hindu temple |
Thotla- pally |
Bejjanki |
13-14th C.A.D. |
| 148 |
Sive temple & inscriptions |
Hindu temple |
Bornapalli |
Huzura- bad |
13th – 14th C.A.D. |
| 149 |
Fortfications (Hindu) |
Forts, Fortification walls |
Lakshetti- pet |
Lakshetti -pet |
13th – 14th C.A.D. |
| 150 |
Fort |
Forts, Fortification walls |
Khamm- am town |
Khamm- am |
11th C.A.D. |
| 151 |
Mukkantes- waralayam |
Hindu temple |
Kusuman- chi |
Kusuman -chi |
13th C.A.D. |
| 152 |
Ganapeshwara Swamy Temple |
Hindu temple |
Kusuman- chi |
Kusuman -chi |
13th C.A.D. |
| 153 |
Sivalayam (Trikuta Temple) |
Hindu temple |
Pulluru |
Garla |
13th C.A.D. |
| 154 |
Jaina Temple (Gollathagudi) |
Jaina temple |
Alvanpalli |
Jedcha- rla |
8th – 9th C.A.D. |
| 155 |
Hindu temples & Inscriptions |
Hindu temple |
Poodur |
Gadwal |
9th C.A.D. |
| 156 |
Sri Sri Ramaligeswara swamy temple |
Hindu temple |
Bhoothpur |
Bhooth- pur |
12th C.A.D. |
| 157 |
Sri Chenna- kesava swamy temple |
Hindu temple |
Gangapur |
Jedcha- rla |
12th C.A.D. |
temple gundam
gunta)
Siva temple
(Temple built of Sultana- th 142 Hindu temple Kundagal 13 C.A.D.
roughly dressed bad
stone)
th 143 Siva temple Hindu temple Anapur Sirisilla 13 C.A.D.
Siva Temple
(Trikuta temple
Boina- th 144 belongs to Hindu temple Vilasagar 13 C.A.D.
palli
Kakatiyan
period)
Kesavardhana
Panchamukha th 145 Hindu temple Raikal Raikal 13 C.A.D.
Lingeswara
temple (Trikuta)
Pratapgiri fort
Forts,
(Built by Raja Pratapa- Maha- th 146 Fortification 13 C.A.D.
Pratap Rudra of giri devpur
walls
Warangal)
th Trikuta Easwara Thotla- 13-14
147 Hindu temple Bejjanki temple pally C.A.D. th th Sive temple & Huzura- 13 - 14
148 Hindu temple Bornapalli inscriptions bad C.A.D. Forts, th th Fortfications Lakshetti- Lakshetti 13 - 14
149 Fortification (Hindu) pet -pet C.A.D. walls
Forts,
Khamm- Khamm- th 150 Fort Fortification 11 C.A.D. am town am
walls
Mukkantes- Kusuman- Kusuman th 151 Hindu temple 13 C.A.D. waralayam chi -chi
Ganapeshwara Kusuman- Kusuman th 152 Hindu temple 13 C.A.D. Swamy Temple chi -chi
Sivalayam
th 153 (Trikuta Hindu temple Pulluru Garla 13 C.A.D. Temple)
th th Jaina Temple Jedcha- 8 - 9
154 Jaina temple Alvanpalli (Gollathagudi) rla C.A.D. Hindu temples th 155 Hindu temple Poodur Gadwal 9 C.A.D. & Inscriptions
Sri Sri
Bhooth- th 156 Ramaligeswara Hindu temple Bhoothpur 12 C.A.D. pur
swamy temple
Sri Chenna-
kesava swamy Jedcha- th 157 Hindu temple Gangapur 12 C.A.D. temple rla
30
[Act No.22 of 2017] 29
| 158 |
Gudem Muka Gudulu (Belonging to rules of Vishunkundin Dynasty) |
Hindu temple |
Bekkam |
Veepan- gandla |
12th C.A.D. |
| 159 |
Hindu temple & Inscriptions |
Hindu temple |
Lingal |
Lingal |
13th C.A.D. |
| 160 |
Old Hindu temples |
Hindu temple |
Alampur |
Alampur |
13-16th C.A.D. |
| 161 |
Old Hindu temples |
Hindu temple |
Medula- palli |
Veepan- gandla |
13th - 15th C.A.D. |
| 162 |
Old Hindu temples |
Hindu temple |
Ammai- palli |
Veepan- gandla |
13th - 15th C.A.D. |
| 163 |
Sri Bheemes- wara Swamy Temple |
Hindu temple |
Endabetla |
Nagar- kurnool |
13th C.A.D. |
| 164 |
Hindu temple |
Hindu temple |
Raghupati pet |
Kalwa- kurti |
13th C.A.D. |
| 165 |
Kumbeswara swamy temple |
Hindu temple |
Makthal |
Makthal |
13th C.A.D. |
| 166 |
Siva temple |
Hindu temple |
Madugu- ala |
Madu- gala |
13th C.A.D. |
| 167 |
Siva temple Complex |
Hindu temple |
Andugula |
Madu- gula |
13th C.A.D. |
| 168 |
Uma Maheswara temple |
Hindu temple |
Amarabad |
Acham- pet |
13th C.A.D. |
| 169 |
Old Hindu fort & Hill (south Indian style) |
Forts, Fortification walls |
Samastha nam |
Atmakur |
13th C.A.D. |
| 170 |
Hindu temple & Sculptures |
Hindu temple |
Mannanur |
Amrabad |
13th C.A.D. |
| 171 |
Fort (Pratapa Rudrakota) |
Forts, Fortification walls |
Chandra- guptapat- nam |
Atmakur |
13th - 14th C.A.D. |
| 172 |
Old Hindu fort & Insciptions |
Forts, Fortification walls |
Panagal |
Panagal |
13th - 15th C.A.D. |
| 173 |
Sri Mallikarjuna Swamy Temple |
Hindu temple |
Makthal |
Makthal |
13 - 14 C.A.D. |
| 174 |
Hindu temples & Inscriptions |
Hindu temple |
Ghanpur |
Ghanpur (Killa) |
13th - 16th C.A.D. |
| 175 |
Sri Ramalinges- wara Swamy temple |
Hindu temple |
Nandi- kandi |
Sada- sivapet |
12th C.A.D. |
| 176 |
Kasivisweswa- ralayam |
Hindu temple |
Kalbagoor |
Sanga- reddy |
12th C.A.D. |
31
30 [Act No.22 of 2017]
| 177 |
Sri Trilingeas- wara Alayam |
Hindu temple |
Yellareddy pet |
Thoguta |
12 - 13 C.A.D. |
| 178 |
Remains of Hindu temples and Tombs |
Hindu temple |
Patan- cheru |
Patan- cheru |
12 - 15th C.A.D. |
| 179 |
Jaina temples |
Jaina temple |
Patan- cheru |
Patan- cheru |
13th C.A.D. |
| 180 |
Siva temple |
Hindu temple |
Duddeda |
Konda- paka |
13th C.A.D. |
| 181 |
Ancient Temple |
Hindu temple |
Edithanur |
Sanga- reddy |
13th C.A.D. |
| 182 |
Hindu temples & Inscriptions |
Hindu temple |
Konda- paka |
Konda- paka |
13th C.A.D. |
| 183 |
Trikuta temple |
Hindu temple |
Nagula- padu |
Penphad |
12th C.A.D. |
| 184 |
Nameswara & Trikuta, Swamy temples |
Hindu temple |
Pillala- marri |
Suryapet |
1203 C.A.D. |
| 185 |
Erakeswara Swamy temple |
Hindu temple |
Pillala- marri |
Suryapet |
1203 C.A.D. |
| 186 |
Ugranasimha Swamy temple |
Hindu temple |
Undra- gunda |
Vem chimla |
12th C.A.D. |
| 187 |
Sri Pachalaso- meswara temple |
Hindu temple |
Panagal |
Nalgo- nda |
12 - 13th C.A.D. |
| 188 |
Chaya Someswara Swamy temple |
Hindu temple |
Panagal |
Nalgo- nda |
12th C.A.D. |
| 189 |
Veeranarayana temples |
Hindu temple |
Kolanu- paka |
Aleru |
12th C.A.D. |
| 190 |
Someswara group of temples |
Hindu temple |
Kolanu- paka |
Aleru |
12th C.A.D. |
| 191 |
Sri Adi Varaha Laxmi Narasimha & Venugopala Swamy temple |
Hindu temple |
Buru- gadda |
Huzur- nagar |
12th C.A.D. |
| 192 |
Sri Parvathi Bhimeswara swamy temple |
Hindu temple |
Huzur- nagar |
Huzur- nagar |
12th C.A.D. |
| 193 |
Sri Rajarajeswari Devi temple |
Hindu temple |
Gudivada |
Kethipalli |
12th - 13th C.A.D. |
| 194 |
Sri Venugopala Sri Sita Ramachandra Swamy temple |
Hindu temple |
Huzur- nagar |
Huzur- nagar |
13th C.A.D. |
32
[Act No.22 of 2017] 31 Basavanna Kora- th 195 Hindu temple Rajapeta 13 C.A.D. Temple varam
Forts,
Nalgo- th 196 Fort Fortification Nalgonda 13 C.A.D. nda
walls
Kanaka Durga th Huzur- Huzur- 13 - 14
197 Ammavari Hindu temple nagar nagar C.A.D.
| 195 |
Basavanna Temple |
Hindu temple |
Kora- varam |
Rajapeta |
13th C.A.D. |
| 196 |
Fort |
Forts, Fortification walls |
Nalgonda |
Nalgo- nda |
13th C.A.D. |
| 197 |
Kanaka Durga Ammavari temple |
Hindu temple |
Huzur- nagar |
Huzur- nagar |
13 - 14th C.A.D. |
| 198 |
Siva temple |
Hindu temple |
Theretpalli |
Chan- duru |
13 - 14th C.A.D. |
| 199 |
Hill fort |
Forts, Fortification walls |
Bhongir |
Bhongir |
12 - 18 C.A.D. |
| 200 |
Fortification |
Forts, Fortification walls |
Raigir |
Bhongir |
13th - 14th C.A.D. |
| 201 |
Shiva Temple and Inscription |
Hindu temple |
Bichkunda |
Bichkun- da |
10 - 11 C.A.D. |
| 202 |
Sri Rajarajeswari temple |
Hindu temple |
Banda- rameswa- rapalli |
Machi- reddy |
13th C.A.D. |
| 203 |
Fort (Medieval) |
Forts, Fortification walls |
Balkonda |
Balkonda |
13th C.A.D. |
| 204 |
Hindu temple (Mahadev temple) |
Hindu temple |
Kaulas |
Jukkal |
13th - 14th C.A.D. |
| 205 |
Sivalayam (The dance panels of Lord Siva & Parvathi) |
Hindu temple |
Yella- konda |
Nawab- pet |
11th - 12th C.A.D. |
| 206 |
Sri Vendikonda Siddheswara swamy temple |
Hindu temple |
Shamsha bad |
Shamsha bad |
13th C.A.D. |
| 207 |
Angadiveeranna gudi (Jain temple) |
Jain Temples |
Bairan- palli |
Maddur |
11th C.A.D. |
| 208 |
Sri Mallikarjuna swamy temple |
Hindu temple |
Involu (Ailoni) |
Wardh- annapet |
12th - 13th C.A.D. |
| 209 |
Ganapeswara swamy temple (Kotagullu) |
Hindu temple |
Ghanpur (Mulugu) |
Ghanpur (Mulugu) |
12th - 13th C.A.D. |
| 210 |
Narasimha swamy temple |
Hindu temple |
Bussapur |
Govinda- raopet |
12th - 13th C.A.D. |
| 211 |
Shambhunigudi |
Hindu temple |
Fort Warangal |
Warangal |
13th C.A.D. |
| 212 |
Trikuta temple |
Hindu temple |
Nidikonda |
Raghu- nathpalli |
13th C.A.D. |
33
32 [Act No.22 of 2017] Ekaveera/ Mogili- Geesu- th 213 Hindu temple 13 C.A.D. Ellamma temple cherla konda
th 214 Sive temple Hindu temple Jakaram Mulugu 13 C.A.D. Panchakuta Ramanja- Venkata- th 215 Hindu temple 13 C.A.D. temple pur pur
Reddygudi th 216 Hindu temple Ghanpur Ghanpur 13 C.A.D.
| 213 |
Ekaveera/ Ellamma temple |
Hindu temple |
Mogili- cherla |
Geesu- konda |
13th C.A.D. |
| 214 |
Sive temple |
Hindu temple |
Jakaram |
Mulugu |
13th C.A.D. |
| 215 |
Panchakuta temple |
Hindu temple |
Ramanja- pur |
Venkata- pur |
13th C.A.D. |
| 216 |
Reddygudi temple |
Hindu temple |
Ghanpur |
Ghanpur |
13th C.A.D. |
| 217 |
Siva temple |
Hindu temple |
Gudur |
Gudur |
13th C.A.D. |
| 218 |
Siva temple |
Hindu temple |
Katrepalli |
Kesamu- dram |
13th C.A.D. |
| 219 |
Trikuta temple |
Hindu temple |
Kondapar- thi |
Hanma- konda |
13th C.A.D. |
| 220 |
Sri Durga Malleswara Swamy Temple |
Hindu temple |
Kothur |
Khana- pur |
13th C.A.D. |
| 221 |
Trikuta Temples 1 & 2 |
Hindu temple |
Kataksh- pur |
Athama- kur |
13th C.A.D. |
| 222 |
Fort & Gadi |
Forts, Fortification walls |
Tatikonda |
Station Ghanpur |
13th C.A.D. |
| 223 |
Fort (Fortification bastions & Gateways) |
Forts, Fortification walls |
Zafargadh |
Zafar- gadh |
13th C.A.D. |
34
[Act No.22 of 2017] 33 Category - IV (Post - Kakatiyan Protected Monuments)
| Sl. No. |
Name of the Monument |
Monument Type |
Village |
Mandal |
Period |
| 224 |
Sive temple |
Hindu Temple |
Wankdi |
Wankdi |
14th - 16th C.A.D. |
| 225 |
Vaishnavite temple |
Hindu Temple |
Gangapur |
Asifabad |
15th C.A.D. |
| 226 |
Siva temple |
Hindu Temple |
Asifabad |
Asifabad |
16th - 17th C.A.D. |
| 227 |
Hemedpanti Temple (Siva temple) |
Hindu Temple |
Utnur |
Utnur |
16th - 17th C.A.D. |
| 228 |
Vaishnavite Temple (Lakshmi Narayana Temple) |
Hindu Temple |
Jinad |
Jinad |
17th C.A.D. |
| 229 |
Siva temple |
Hindu Temple |
Gudihat- nur |
Boath |
17th C.A.D. |
| 230 |
Papahareswara temple |
Hindu Temple |
Kadli |
Bazarha- thnoor |
17th C.A.D. |
| 231 |
Mosque |
Islamic Monument |
Adilabad |
Adilabad |
16th C.A.D. |
| 232 |
Idgah & Muslim Daraghas |
Islamic Monument |
Bhainsa |
Bhainsa |
17th C.A.D. |
| 233 |
Jami Masjid (Late Qutubshahi Style) |
Islamic Monuments |
Nirmal |
Nirmal |
17th C.A.D. |
| 234 |
Fort & Idgah |
Forts, Fortification walls |
Utnur |
Utnur |
17th C.A.D. |
| 235 |
Fort |
Forts, Fortification walls |
Saman gadh |
Nirmal |
17th - 18th C.A.D. |
| 236 |
Fort |
Forts, Fortification walls |
Sonagadh |
Nirmal |
17th - 18th C.A.D. |
| 237 |
Saradmahal (Part of Nirmal fort) |
Forts, Fortification walls |
Nirmal |
Nirmal |
17th - 18th C.A.D. |
| 238 |
Gopaliji‘s temple & other temple, Inscriptions on the tank bund. |
Hindu Temple |
Bhainsa |
Bhainsa |
18th C.A.D. |
35
34 [Act No.22 of 2017]
| 239 |
Fortifications |
Forts, Fortification walls |
Nirmal |
Nirmal |
18th C.A.D. |
| 240 |
Sri Chennakesava Swamy temple |
Hindu Temple |
Chandra- yanagutta |
Bandla- guda |
18th C.A.D. |
| 241 |
Mia Muskh‘s Mosque (Typical Mosque in Late Golconda style) |
Islamic Monument |
Purana- pool |
Charmi- nar |
16 C.A.D. |
| 242 |
Badeshahi Ashurkhana |
Islamic Monument |
Pattargatti |
Charmi- nar |
16th - 17th C.A.D. |
| 243 |
Old gate of Dabirpura |
Islamic Monument |
Dabirpura |
Charmi- nar |
16th - 17th C.A.D. |
| 244 |
Musheerabad Mosque |
Islamic Monument |
Musheera- bad |
Musheer- abad |
16 - 72 A.D |
| 245 |
Toli Masjid |
Islamic Monument |
Karwan |
Golkon- da |
16 - 72 A.D |
| 246 |
Macca Masjid |
Islamic Monument |
Charminar |
Charmi- nar |
17th C.A.D. |
| 247 |
Shaikpet Mosque and sarai |
Islamic Monument |
Shaikpet |
Shaikpet |
16th - 17th C.A.D. |
| 248 |
Qutub Shahi Tombs, Shaikpet |
Islamic Monument |
Shaikpet |
Shaikpet |
16th - 17th C.A.D. |
| 249 |
Khazana Building |
Islamic Monument |
Golconda |
Golcon- da |
17th C.A.D. |
| 250 |
Shamsheerkota |
Forts, Fortification walls |
Golconda |
Golcon- da |
17th C.A.D. |
| 251 |
Tara Mati‘s baradari And Premamati |
Islamic Monument |
Golconda (Mohamm adnagar) |
Golcon- da |
17th C.A.D. |
| 252 |
Hakim‘s tomb |
Islamic Monument |
Toli Chowki |
Shaikpet |
17th C.A.D. |
| 253 |
Khairat Khan‘s tomb |
Islamic Monument |
Sultan Shahi |
Khairta- bad |
17th C.A.D. |
| 254 |
Khairati Begum‘s tomb & Mosque |
Islamic Monument |
Khairta- bad |
Khairta- bad |
17th C.A.D. |
| 255 |
Darga Hazarat Syed Shah Raziuddin |
Islamic Monument |
Gaziban- da |
Bahudur pura |
17th C.A.D. |
| 256 |
Puranapul Ancient gate |
Islamic Monument |
Puranapul |
Charmi- nar |
17th C.A.D. |
| 257 |
Kulsum Begum Mosque |
Islamic Monument |
Kulsum- pura |
Ashif- nagar |
17th C.A.D. |
36
[Act No.22 of 2017] 35 Islamic Madanna- Hydera- th 258 Old idgah 17 C.A.D. Monument pet bad
Dargah
th th Hazratha Islamic Secun- 17 - 18
259 Boats club saidani-Ma- Monument derabad C.A.D. Saheba
Armanian Colonial Charmi- th 260 Uppuguda 17 C.A.D. Cemetry Monuments nar
British
residency Koti Colonial th 261 Koti Nampalli 18 C.A.D. Womens Monument
College
Colonial Gun- th 262 Gun foundry Nampalli 18 C.A.D. Monument foundry
Sir Ronald Ross Colonial Begum- th 263 Begumpet 19 C.A.D. Building Monument pet
th th 15 - 17
264 Two temples Hindu temple Sirisilla Sirisilla
| 258 |
Old idgah |
Islamic Monument |
Madanna- pet |
Hydera- bad |
17th C.A.D. |
| 259 |
Dargah Hazratha saidani-Ma- Saheba |
Islamic Monument |
Boats club |
Secun- derabad |
17th - 18th C.A.D. |
| 260 |
Armanian Cemetry |
Colonial Monuments |
Uppuguda |
Charmi- nar |
17th C.A.D. |
| 261 |
British residency Koti Womens College |
Colonial Monument |
Koti |
Nampalli |
18th C.A.D. |
| 262 |
Gun foundry |
Colonial Monument |
Gun- foundry |
Nampalli |
18th C.A.D. |
| 263 |
Sir Ronald Ross Building |
Colonial Monument |
Begumpet |
Begum- pet |
19th C.A.D. |
| 264 |
Two temples |
Hindu temple |
Sirisilla |
Sirisilla |
15th - 17th C.A.D. |
| 265 |
Temples & Inscriptions |
Hindu temple |
Vemula- vada |
Vemula- vada |
15th - 17th C.A.D. |
| 266 |
Sri Vasavi Andal Ranganatha Swamy Temple |
Hindu temple |
Dharma- bad |
Pedda- palli |
17 - 18th C.A.D. |
| 267 |
Temples & Sculptures |
Hindu temple |
Peddam- pet |
Rama- gundam |
17th C.A.D. |
| 268 |
Dargah of Bagsawar (Respected by both Hindu & Muslim) |
Islamic Monument |
Vemula- vada |
Vemula- vada |
17th - 18th C.A.D. |
| 269 |
Malang Shah‘s dargah |
Islamic Monument |
Mulangur |
Kesvapat nam |
18th C.A.D. |
| 270 |
Ramagir fort (Built during kakatiya regime) |
Forts, Fortification walls |
Begumpet |
Kaman- pur |
15th C.A.D. |
| 271 |
Hill Fort |
Forts, Fortification walls |
Mulangur |
Kesvapat nam |
16 - 17th C.A.D. |
| 272 |
Fort & Mosque (Built for Zafaruddin by French Engineers) |
Forts, Fortification walls |
Jagityala |
Jagityala |
17 A.D. |
| 273 |
Fort, Masjid & Idgah |
Forts, Fortification walls |
Elgandala |
Karim- nagar |
17th C.A.D. |
| 274 |
Old Hindu temple |
Hindu temple |
Gollatha- gudi |
Jedcha- rla |
16th C.A.D. |
37
36 [Act No.22 of 2017]
| 275 |
Temple Complex nr. District Mus. Pillalamarri |
Hindu temple |
Pillala- marri (Timasani- palli) |
Mahabub nagar |
16th C.A.D. |
| 276 |
Old Mosque (Muslim period) |
Islamic Monument |
Bijinepalli |
Bijinepalli |
15th C.A.D. |
| 277 |
Jamia Masjid of Md. Bin Humayun Shah) |
Islamic Monument |
Kundurg |
Kundurg |
15th - 17th C.A.D. |
| 278 |
Jami Masjid (Muslim Period) |
Islamic Monument |
Badepalli |
Jedcha- rla |
16th C.A.D. |
| 279 |
Jami Masjid (Old Mosque Muslim period) |
Islamic Monument |
Wanapar- thy |
Wanapar -thy |
16 CAD |
| 280 |
Old tower (Muslim Period) |
Islamic Monument |
Alvanpalli |
Jedcha- rla |
16th C.A.D. |
| 281 |
Idgah of Hazrat Syed Abdul Rahman chisti (Associated with the name of local saint) |
Islamic Monument |
Koilkonda |
Koilkon- da |
16th - 17th C.A.D. |
| 282 |
Jama Masjid |
Islamic Monument |
Ghanpur |
Ghanpur (Killa) |
17th C.A.D. |
| 283 |
Old Hindu fort & inscriptions |
Forts, Fortification walls |
Jetprole |
Veepan- gandla |
15th C.A.D. |
| 284 |
Fort Ashur khana and Inscription (Built by Ibrahim Qutub Shah) |
Forts, Fortification walls |
Koilkonda |
Koilkon- da |
16th C.A.D. |
| 285 |
Old Hindu fortress |
Forts, Fortification walls |
Ghanpur |
Ghanpur (Killa) |
16th C.A.D. |
| 286 |
Ancient mud fort jaladurg (Called as Nizamkonda situated Middle of Krishna river) |
Forts, Fortification walls |
Timmapur |
Itikyal |
17th C.A.D. |
| 287 |
Muslim Fort & Shah Ali‘s Dargah |
Islamic Monument |
Alampur |
Alampur |
17th C.A.D. |
| 288 |
Old Hindu Fortress |
Forts, Fortification walls |
Gadwal |
Gadwal |
17 CAD |
situated Middle
of Krishna river)
Muslim Fort &
Islamic
287 Shah Ali's Alampur Alampur 17thC.A.D. Monument
Dargah
Forts,
Fortification
Old Hindu
288 walls Gadwal Gadwal 17 CAD Fortress
38
[Act No.22 of 2017] 37
| 289 |
Sri Kuchadri Venkateswara Swamy Temple |
Hindu temple |
Kuchan- palli |
Medak |
14th - 15th C.A.D. |
| 290 |
Sri Venkateswara Rukmini Panduranga temple |
Hindu temple |
Gadi- Mohalla |
Zaheera- bad |
17th - 18th C.A.D. |
| 291 |
Sri Sangameshwar temple |
Hindu temple |
Mogudam pally (Uppar- pally tanda) |
Zaheera- bad |
17 - 18th C.A.D. |
| 292 |
Sri Rechanna Swamy temple |
Hindu temple |
Badampet |
Kohir |
18 - 19th C.A.D. |
| 293 |
Mubarak Mahal |
Islamic Monuments |
Medak |
Medak |
16th C.A.D. |
| 294 |
Ruined Tombs |
Islamic Monuments |
Siddipet |
Siddipet |
16th C.A.D. |
| 295 |
Qutub Shahi Mosque, Arab Khan Mosque and Inscriptions |
Islamic Monuments |
Medak Fort |
Medak |
17th C.A.D. |
| 296 |
Old Mosque |
Islamic Monument |
Komatoor |
Medak |
17th C.A.D. |
| 297 |
Qutub Shahi Mosque |
Islamic Monument |
Andole |
Andole |
17th C.A.D. |
| 298 |
Hill Fort (Built by Rajas of Warangal) |
Forts, Fortification walls |
Medak |
Medak |
14 - 15th C.A.D. |
| 299 |
Subedar office building |
Islamic - Colonial Monument |
Patan- cheru |
Patan- cheru |
19th C.A.D. |
| 300 |
Fort |
Forts, Fortification walls |
Racha- kond |
Naraya- napur |
14th C.A.D. |
| 301 |
Fort (Old Hindu Fort) |
Forts, Fortification walls |
Devera- konda |
Devera- konda |
14th C.A.D. |
| 302 |
Sri Amaralin- geswara Swamy Temple |
Hindu temple |
Amara- varam |
Huzur- nagar |
14 - 15 C.A.D. |
| 303 |
Sri Lakshmi Narasimha swamy temple |
Hindu temple |
Palem |
Nakirekal |
18th C.A.D. |
| 304 |
Muslim mosque Dargah & Fort |
Forts, Fortification walls |
Nagula- padu |
Penphad |
14th - 15th C.A.D. |
Sri Amaralin-
Amara- Huzur- 14 - 15
302 geswara Hindu temple
varam nagar C.A.D.
Swamy Temple
Sri Lakshmi
303 Narasimha Hindu temple Palem Nakirekal 18thC.A.D. swamy temple
Forts,
Muslim mosque Fortification Nagula- 14th- 15th
304 Penphad Dargah & Fort walls padu C.A.D.
39
38 [Act No.22 of 2017]
| 305 |
Dargah of Haza- rat Zamal Bahar (Dargah is famous by local muslims) |
Islamic Monument |
Bhongir |
Bhongir |
17th C.A.D. |
| 306 |
Fortifications (Old Hindu Fortifications built on a hill) |
Forts, Fortification walls |
Undru Konda |
Cheem- verlu |
15th - 16th C.A.D. |
| 307 |
Fort Khilla (Rajakota) |
Forts, Fortification walls |
Rajapeta |
Rajapet |
17 CAD |
| 308 |
Ramalayam (Picturesque situation built on flat rock, Dravidian style) |
Hindu temple |
Dichpalli |
Dichpalli |
17th C.A.D. |
| 309 |
Siva temple (The temple complex is Tirkutalaya) |
Hindu temple |
Tandoor |
Nagi- reddypet |
17th C.A.D. |
| 310 |
Narasimha Swamy temple |
Hindu temple |
Jankam- pet |
Velpur |
17th C.A.D. |
| 311 |
Deval Mosque & Rashtrakuta Inscriptions |
Hindu temple |
Bodhan |
Bodhan |
13th - 14th C.A.D. |
| 312 |
Mosque (Iklas Khan‘s Mosque) |
Islamic Monument |
Kaulas |
Jukkal |
16th - 17th C.A.D. |
| 313 |
Tomb of Behlul shah wali |
Islamic Monument |
Kaulas |
Jukkal |
17th C.A.D. |
| 314 |
Mosque of Khooni khan |
Islamic Monument |
Kaulas |
Jukkal |
16th - 17th C.A.D. |
| 315 |
Dargha of shah- Zia-Ul-Haq |
Islamic Monument |
Kaulas |
Jukkal |
16th - 17th C.A.D. |
| 316 |
Old Tombs |
Islamic Monument |
Nizama- bad |
Nizama- bad |
16th - 17th C.A.D. |
| 317 |
Fortification walls (Medieval) |
Forts, Fortification walls |
Doma- konda |
Doma- konda |
13th - 14th C.A.D. |
| 318 |
Hill fort & Persian inscriptions |
Forts, Fortification walls |
Kaulas |
Jukkal |
14 A.D. |
| 319 |
Fort (Qutub Shahi times) |
Forts, Fortification walls |
Nizama- bad |
Nizama- bad |
16th - 17th C.A.D. |
| 320 |
Sri Chennakesava swamy Temple |
Hindu temple |
Nedunuru |
Kandu- kur |
18th C.A.D. |
40
[Act No.22 of 2017] 39
| 321 |
Sri Laxmi Narasimha swamy temple |
Hindu temple |
Jamaigu- dem Gutta, (Raviryala) |
Mahesh- waram |
17th C.A.D. |
| 322 |
Akkanna Madanna‘s temple (Hindu temple constructed by Golconda Ministers) |
Hindu temple |
Kukatpalli |
Kukat- palli |
18th C.A.D. |
| 323 |
Sri Cheekati Venkateswara swamy temple |
Hindu temple |
Pulima- midi |
Kanduku ru |
18th C.A.D. |
| 324 |
Mah lakha chanda Bai Tombs complex |
Islamic Monument |
Malkajgiri |
Malkajgiri |
17th C.A.D. |
| 325 |
Akkanna‘s Sarai (Big Sarai & well attributed to Akkanna) |
Hindu temple |
Maisaram |
Mahesh- waram |
16th - 17th C.A.D. |
| 326 |
Qutub Shahi Mosque |
Islamic Monument |
Uppal- kalan |
Uppal- kalan |
17th C.A.D. |
| 327 |
Hayat Bakshi Begum Mosque |
Islamic Monument |
Hayath- nagar |
Hayath- nagar |
17th C.A.D. |
dem Mahesh-
321 Narasimha Hindu temple 17thC.A.D. Gutta, waram
swamy temple
(Raviryala)
Akkanna
Madanna's
temple (Hindu
Kukat-
322 temple Hindu temple Kukatpalli 18thC.A.D. palli
constructed by
Golconda
Ministers)
Sri Cheekati
Pulima- Kanduku
323 Venkateswara Hindu temple 18thC.A.D. midi ru
swamy temple
Mah lakha
| 328 |
Grave & Mosque of Princess Hussaina Begum (VIth Kings daughter) |
Islamic Monument |
Jenwada |
Chevella |
18th C.A.D. |
| 329 |
Shams-UI- Umara tombs |
Islamic Monument |
Santosh- nagar Cly |
Hydera- bad |
18th C.A.D. |
| 330 |
Fortification & Baradari |
Forts, Fortification walls |
Malkaja- giri |
Malkaja- giri |
16th C.A.D. |
| 331 |
Monds Raymond‘s oblisk (This is last resting place of Michel Jochim Maria) |
Colonial Monuments |
Musaram- bagh |
Saroor- nagar |
17th - 18th C.A.D. |
| 332 |
Fort (built by Zafaruddaula) |
Forts, Fortification walls |
Wardanna pet |
Wardan- napet |
18th C.A.D. |
| 333 |
Fort of Survay Paparayudu |
Forts, Fortification walls |
Quilasha- pur |
Raghuna thapalli |
18th C.A.D. |
41
40 [Act No.22 of 2017] Category - V (Natural Protected Monuments)
| Sl. No. |
Name of the Monument |
Monument Type |
Village |
Mandal |
Period |
| 334 |
Wood fossils |
Pre, Historic site |
Asifabad |
Asifabad |
30 C.B.C. |
| 335 |
Fossils |
Pre, Historic sites |
Sirpur |
Sirpur Kagaj- nagar |
30 C.B.C. |
42
[Act No.22 of 2017] 41 Category - VI Miscellaneous (Sculptures, Inscriptions, Pillars)
| Sl. No. |
Name of the Monument |
Monument Type |
Village |
Mandal |
Period |
| 336 |
Sculptures at Tilak Road (Nandi image & elephant carved in black granite stones) |
Sculpture |
Premises of Khadi Board |
Nampalli |
16th C.A.D. |
| 337 |
Bommalamma- gutta Inscription |
Jain Temples/ Sites |
Kurikyala |
Ganga- dhara |
11th C.A.D. |
| 338 |
Telugu Inscriptions (Inscriptions carved on a small pillar) |
Sculptures, Inscriptions |
Koilkonda |
Koilkon- da |
16th C.A.D. |
| 339 |
Inscriptions (Inscription carved on a Granite slab) |
Sculptures, Inscriptions |
Medak |
Medak |
16th C.A.D. |
| 340 |
Monolithic Pillar |
Pillar |
Nalgonda |
Nalgon- da |
13th C.A.D. |
| 341 |
Old Dams: Telugu & Persian inscriptions (The tank was built in 1551 by Ibrahim Qutub Shahi) |
Sculptures, Inscriptions |
District Museum Nalgonda |
Nalgon- da |
16th C.A.D. |
| 342 |
Inscriptions in fort (Inscriptions in fort and town of Bhongir) |
Sculptures, Inscriptions |
Bhongir |
Bhongir |
15th - 16th C.A.D. |
| 343 |
Jaina Sculptures |
Sculptures, Inscriptions |
Nizama- bad |
Nizama- bad |
12th C.A.D. |
| 344 |
Sri Ananta Padmanabha Swamy Sculpture |
Sculptures, Inscriptions |
Devaram- pally |
Chevella |
12 - 13 CAD |
| 345 |
Lake & Inscriptions |
Sculptures, Inscriptions |
Pakhal |
Khana- pur |
12th C.A.D. |
| 346 |
Inscriptions |
Sculptures, Inscriptions |
Urs |
Warangal |
14th C.A.D. |
43
42 [Act No.22 of 2017] Schedule - II Proforma Sl. Name of the Village Mandal District Period No. Heritage
44
[Act No.22 of 2017] 43 Schedule - III
Intangible Heritage Part: A Art Forms Proforma
Sl.No. Name of the Art Form Village Mandal District Part: B Oral Traditions/Traditional Knowledge Proforma
Sl.No. Name of the Oral Village Mandal District Traditions/Traditional
Knowledge
Part: C Handicrafts
Proforma
Sl.No. Name of the Handicrafts Village Mandal District Part: D Social Practices/Rituals and festive event Proforma
Sl.No. Name of the Social Village Mandal District Practices/Rituals and
festive event
* * *
45