Odisha act 004 of 2018 : The ODISHA FOREST DEVELOPMENT (TAX ON SALE OF FOREST PRODUCE BY GOVERNMENT OR ODISHA FOREST DEVELOPMENT CORPORATION) (REPEAL) ACT, 2017

Department
  • Department of Law
Enforcement Date

31 Dec 1923

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THE ODISHA FOREST DEVELOPMENT (TAX ON SALE OF FOREST PRODUCE

BY GOVERNMENT OR ODISHA FOREST DEVELOPMENT

CORPORATION) (REPEAL) ACT, 2017

TABLE OF CONTENTS

PREAMBLE:

SECTIONS:

1. Short title and Commencement.

2. Repeal of Odisha Act 18 of 2003.

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EXTRAORDINARY

PUBLISHED BY AUTHORITY

No. 80, CUTTACK, SATURDAY, JANUARY 20, 2018 / PAUSA 30, 1939

LAW DEPARTMENT

NOTIFICATION

The 19th January, 2018 No.778-I-Legis-46/2018/L.—The following Act of the Odisha Legislative Assembly having been assented to by the Governor on the 13th January, 2018 is hereby published for general information.

ODISHA ACT 4 OF 2018EXUR

THE ODISHA FOREST DEVELOPMENT (TAX ON SALE OF FOREST

PRODUCE BY GOVERNMENT OR ODISHA FOREST DEVELOPMENT

CORPORATION) (REPEAL) ACT, 2017.

AN ACT TO REPEAL THE ODISHA FOREST DEVELOPMENT (TAX ON SALE

OF FOREST PRODUCE BY GOVERNMENT OR ODISHA FOREST

DEVELOPMENT CORPORATION) ACT, 2003.

BE it enacted by the Legislature of the State of Odisha in the Sixty- eighth Year of the Republic of India as follows:—

1. (1) This Act may be called the Odisha Forest Development (Tax on sale of forest produce by Government or Odisha Forest Development Corporation) (Repeal) Act, 2017.

(2) It shall be deemed to have come into force on the 1st July, 2017. Short title and

commencement.

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2. (1) The Odisha Forest Development (Tax on sale of forest produce by Government or Odisha Forest Development Corporation) Act, 2003 is hereby repealed.

(2) Notwithstanding such repeal, but without prejudice to the application of section 5 of the Odisha General Clauses Act, 1937, investigation, proceeding or remedy in relation to any right, privilege, obligation, liability, claim or demand, penalty, forfeiture or punishment pending under the Act so repealed shall continue or be enforced.

By Order of the Governor

B.P.ROUTRAY

Principal Secretary to Government Printed and published by the Director, Printing, Stationery and Publication, Odisha, Cuttack-10 Ex. Gaz. 1787-173+180

Repeal of Odisha

Act 18 of 2003.

Odisha

Act 18 of

2003.

Odisha Act 1 of

1937.

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SECTIONS