बहार असाधारण बहार
(संंंं0 पटना 304) पटना laŒ ,y0th0&01&10@2017 vf/kfu;e] ftlij egkefge jkT;iky fnukad 12 vizhy 2017 dks vuqefr ns pqds loZlk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gS A िनबंधन सं या
गजट
अंकंंं
सरकार ारा ूकािशत
1 वैशाखैैै 1939 (श0)
, शुबुुु वार, 21 अूील 2017
fof/k foHkkx
———
vf/klwpuk,a
21 vizhy 2017
@58@yst% A&—fcgkj fo/kku eaMy }kjk ;Fkkikfjr
a z s q s q s
w s s z S
fcgkj&jkT;iky ds vkns'k ls]
lqjsUnz izlkn 'kekZ]
ljdkj ds
ं ं पी0ट%0-40
a dk fuEufyf[kr
gSa] blds }kjk
s s s
q s z z Z
s lfpoA
1
[fcgkj vf/kfu;e 11] 2017]
fcgkj jkT; fo'ofo|ky; ¼la'kks/ku½ vf/kfu;ea sa sa s ] 2017 fcgkj jkT; fo'ofo|ky; vf/kfu;e] 1976 ¼fcgkj vf/kfu;e 23] 1976½ dk la'kks/ku djus ds fy, a s s sa s s sa s s s vf/kfu;eA
izLrkouk%&zzz pw¡fd] fcgkj jkT; ds fo'ofo|ky;ksa ,oa egkfo|ky;ksa esa f'k{kdksa ds in ij fo'ofo|ky; vuqnku vk;ksx }kjk fu/kkZfjr ekinaMksa ds vuq:i fu;qfDr ds fy, ,d fo'ofo|ky; lsok vk;ksx dk xBu vko';d gS(
vkSj] pw¡fd] fcgkj jkT; fo'ofo|ky; vf/kfu;e] 1976 esa f'k{kdksa dh fu;qfDr ls lacaf/kr izko/kkuksa dks fo'ofo|ky; vuqnku vk;ksx }kjk le;≤ ij fuxZr fofHkUu fn'kkfunsZ'kksa@fofu;eksa esa vafdr izko/kkuksa ds vuq:i jkT; ds fo'ofo|ky;ksa esa f'k{kdksa ds in ij fu;qfDr fd;k tkuk vfuok;Z gS( vr% fo'ofo|ky; vuqnku vk;ksx }kjk fuxZr fn'kkfunsZ'kksa@jsxqys'kuksa ds vuq:i vf/kfu;e esa la'kks/ku fd;k tkuk vko';d gSA
Hkkjr x.kjkT; ds vM+lBosa o"kZ esa fcgkj jkT; fo/kku&eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gks%&
1- laf{kIr uke ,oa izkjaHk A&a a z aa a z aa a z a ¼1½ ;g vf/kfu;e fcgkj jkT; fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2017 dgk tk ldsxkA
¼2½ ;g vf/kfu;e ml frfFk ls izoÙ̀k gksxk tks jkT; ljdkj] vf/klwpuk }kjk fu;r djsA 2- fcgkj vf/kfu;e 23] 1976 dh /kkjk&2 dk la'kks/kuA&a sa sa s fcgkj jkT; fo'ofo|ky; vf/kfu;e] 1976 ¼fcgkj vf/kfu;e 23] 1976½ ¼blesa vkxs mDr vf/kfu;e ds :i esa fufnZ"V½ dh /kkjk&2 ds [kaM&¼r½ fuEufyf[kr }kjk izfrLFkkfir fd;k tk;sxk%&
^^¼r½ ^vk;ksx* ls vfHkizsr gS fd ^fcgkj jkT; fo'ofo|ky; lsok vk;ksx*A**
3- fcgkj vf/kfu;e 23] 1976 dh /kkjk&57 esa la'kks/ku A & sa a ssa a ssa a s ¼1½ vf/kfu;e dh /kkjk&57 dh mi/kkjk ¼1½ dk [k.M ¼i½ foyksfir fd;k tk,xkA
¼2½ vf/kfu;e dh /kkjk&57 dh mi/kkjk ¼1½ dk [k.M ¼iii½ dk ijarqd foyksfir fd;k tk,xkA 4- fcgkj vf/kfu;e 23] 1976 esa ,d ubZ /kkjk&58 [k dk tksMk tkukA & sa Z ssa Z ssa Z s vf/kfu;e 1976 dh /kkjk&58 ds ckn fuEufyf[kr ubZ /kkjk&58 [k tksM+h tk,xh %&
^^58 [k& fcgkj jkT; fo'ofo|ky; lsok vk;ksx dk xBu & s ss ss s jkT; ljdkj fo'ofo|ky; f'k{kd dh fu;qfDr gsrq vuq'kalk djus ds fy, ,d vyx fcgkj jkT; fo'ofo|ky; lsok vk;ksx dk xBu djsxhA** 5- O;kòfÙkA &``` vf/kfu;e dh /kkjk&2 ,oa /kkjk&57 dh mi/kkjk&¼1½ ds [kaM ¼ iii½ esa la'kks/ku ds gksrs gq, Hkh] iwoZ esa fd;k x;k dqN Hkh ;k fofu'p; vkSj dh xbZ dkjZokbZ fof/k iw.kZ fd;k x;k le>k tk;sxk ;k le>h tk;sxh vkSj vf/kfu;e dh /kkjk&57 ds izfrLFkkiu ;k foyksiu ds vk/kkj ij iz'uxr ugha fd;k tk;sxk ;k dh tk;sxhA
fcgkj&jkT;iky ds vkns'k ls]
lqjsUnz izlkn 'kekZ]
ljdkj ds lfpoA
21 vizhy 2017
la0 ,y0th0&01&10@2017@59@yst% A&—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk fnukad 12 vizhy 2017 dks vuqer fcgkj jkT; fo'ofo|ky; ¼la'kks/ku½ a sa sa s vf/kfu;e] 2017 dk fuEufyf[kr vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k tk;sxk A fcgkj&jkT;iky ds vkns'k ls]
lqjsUnz izlkn 'kekZ]
ljdkj ds lfpoA
2
[Bihar Act 11, 2017]
Bihar State University (Amendment) Act, 2017
AN
ACT
To amend Bihar State University Act, 1976 (Bihar Act 23, 1976) Preamble— Whereas, there shall be a University Service Commission for future appointment to the post of teachers in the Universities and colleges of the Bihar State in conformity with the prescribed standards of University Grant Commission . And, whereas, it is essential to make appointments to the posts of teachers in the Universities of the State by making the provisions for appointment of teachers in the Bihar State University Act, 1976 in conformity with the provisions laid down in the various guidelines/ regulations issued by the University Grants Commission from the time to time. Hence, it is necessary to amend the Act as per the guidelines/ regulations issued by the University Grants Commission.
Be it enacted by the Legislature of the State of Bihar in the Sixty eighth year of the Republic of India as follows:-
1. Short title and Commencement.—(1) This Act may be called The Bihar State University (Amendment) Act, 2017.
(2) It shall come in to force with effect from the date which the State Government , by notification, may fix.
2. Amendment in Section-2 of Bihar Act, 23, 1976— Clasuse (p) of section 2 of the Bihar State University Act, 1976 (Bihar Act 23, 1976) (hereinafter referred to as to said Act) shall be substituted by the following :-
"(p) 'Commission' means 'Bihar State University Service Commission'"
3. Amendment in section-57 of the Bihar Act 23, 1976.- (1) Clause (i) of sub section (1) of section-57 shall be deleted.
(2) Proviso of clause (iii) of sub section (1) of section-57 of the Act shall be deleted.
4. Addition of new section 58 B in the Bihar Act 23, 1976 - The following new section-58 B shall be added after-58 of the Act, 1976.
"58 B. Constitution of Bihar State University Service Commission - The State shall constitute a separate Bihar State University Service Commission for making recommendation for the appointment of University teacher."
5. Saving - Notwithstanding the amendment made in section-2 and clause (iii) of sub section (1) of section-57 of this Act, anything done or decision or action taken prior to it shall be deemed to have been validly done or taken and shall not be questioned on the ground of amendment.
By order of the Governor of Bihar,
SURENDRA PRASAD SHARMA,
Secretary to Government.
————
अधी)क, सिचवालय मुिणालयुुु , बहार, पटना ारा ूकािशत एवंंंं मु.ित।ुुु बहार गजट (असाधारण) 304-571+400-ड%0ट%0पी0।
Website: http://egazette.bih.nic.in
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