बहार असाधारण बहार
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गजट
अंकंंं
सरकार ारा ूकािशत
30 चैऽैैै 1939 (श0)
, वहृः पृृृ ितवार, 20 अूील 2017
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[Bihar Act 8, 2017]
BIHAR LEGISLATURE (PAY, ALLOWANCES AND PENSION OF MEMBERS)
(AMENDMENT) ACT, 2017
AN
ACT
TO AMEND THE BIHAR LEGISLATURE (PAY, ALLOWANCES AND PENSION
OF MEMBERS) ACT, 2006 (BIHAR ACT 16, 2006)
Be it enacted by the legislature of the State of Bihar in the sixty eighth Year of the Republic of India as follows :-
1. Short title and commencement.—(1) This Act may be called the Bihar Legislature (Pay, Allowances And Pension of Members) (Amendment) Act, 2017.
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(2) It shall come into force from the date of publication of the notification in the Official gazette.
2. Preamble of The Bihar Act 16, 2006 shall be substituted by the following:-
"Preamble-Act for determination of Pay Allowances and Pension of the members of Legislature of Bihar State under the Provisions mentioned in Article 195 read with Article 245 and Article 246 (3) of the Constitution of India. "
By order of the Governor of Bihar,
SURENDRA PRASAD SHARMA,
Secretary to Government.
———— अधी*क, सिचवालय मुिणालयुुु , बहार, पटना ारा ूकािशत एवंंंं मु/ित।ुुु बहार गजट (असाधारण) 302-571+400-ड%0ट%0पी0।
Website: http://egazette.bih.nic.in
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