-~~ ~~~~~ ~ ~(f.RT~~)~ 11l:!UT ~ ~ -~ sill.2-22-0:ffiftll~ 'Nie / 38 fu. # . ~ . ~ 30-05-2001."
(~)
~ ~ ~tfil~la
~~ , :. / r/ I - " 3•fo~•I¢ ~ 09 2013-201:,. ~359) ~. ~ . ~ 17 ~ 2017 - ?-_;nquf 26, ~ 1939 -fuf...i ~ rcrenm cfiT
~ . ~17~2017
~ 1616 /iJ. 1so/ 21-~/~ ./"3. n../ 17 - 3crtlw,~ fu~.ir.nrm
"ifil~~ ~ ~ tn~l ~~offi'Jl~~~m ~ Fcnm~t
717
3ml~•I~ ~ ~ .fm # ~m ~l¾~llj-tll<, ~ -~-WITT. 3TIAft@ ~ .
1
718
•mJl-
~ cflf 2011-2018
f.rfti ih) ~ 3fu: urom ~ ~ 31R~ cfil~ffi ~ ~ ~-
~'!Tlf. 1.
~ q-.f 20 17- 2.
20 18 ~~m'!I~
~fuel M if .1
17,77,57,24,453
ffl~~;;rr;n. fclf.tmir. 3. ~cfil ~ ~ ~ ~
( 1 ) (2)
3rnlttl l~ ~ cfiT ~ f.riki'f ~ ~ ~ ~ ( 3) ll mf.ironmrm ~ ~ ,hmmi ~ 02:1'1 -.3447N1<'1 cfa;Jl"f~. ~~
tj"T{'fTT~~~~t'3'.f~~
~.:m 'Cfci~~~~ "if, Pcm=im cJT:f 2011-201s~~W@R~snR~. ~3lf'~&RH.foilt1•1
<11R:1a ~snR ~ ~ 'lrn~ ~ .:.rc@~cflf ~ ~u ii~ "if criufu ~.:m '3fR ~ ~ ~ fclf.l<11Rla
~
('Um 2 '3m 3 ~)
RRrc-ifuia ~d~~
mURm:TT&IU ~ f.ifu q,:
~ mfuf
(3)
~ ~ ~ mfuf~-
01 ~~ ~ 8,52, I 0 ,000 0 8,52, I 0,000
02 ~~mlTTll~ ~ 7,00,000 0 7,00,000 wi!'wi-3Rlclf
03 ~ ~ 14,59,06,100 0 14,59,06, I 00 ~ 5,60,95,830 0 5,60,95,830 04 ~ mlTTll ~ -~ '3Rl elf
06 Wcn mlTTll ~ -~ elf
3rn'lw1~~. ~ 17~2017 718 ( 1)
( 1) (2) (3)
m m~
07 c11fu1~cfi ~ fulTin~ ~ 1,63,00,000 0 1,63 ,00,000 ~am ~ 2,26,00,00 ,000 0 2,26 ,00,00,000 08 'li~<'fm~~ ~ 50,34,91,500 0 50,34,91,500
11 ~ ~ "3W1T fulTin ~ ~ 7,00 ,00,000 7,60,000 7 ,07 ,60,000 ~'mlam
12 ~ fulTI11 ~ 00'«<'1 am ~ so. 10,00,000 0 50,10,00,000 ~51 ,40,26,024 0 5 1,40,26,024
13 ~ ~ 5,51 ,66,400 0 5,5 1,66,400
14 ~ fulTin ~ 00'«<'1 ~ ~ 1,60,00 ,000 0 1 ,60,00 ,000 15 ~ ~ 3q~\ ... 1.JH1•1a ~ 36,88,65 ,000 0 36,88,65,000 ~ ~ ~ ~~
cfilfcrrnnl~
16 lfffi:nQIC1.-J ~ 8,68,35,000 0 8,68 ,35,000 18 9,lll ~ 7,00, 100 0 7,00, 100
19 ~~~rntm:~~ 71,60,80,400 0 71 ,60,80,400 ~ 100 0 100
20 ~~~ ~ 10,000 0 10,000
~41,57,00,000 0 4 1,57,00 ,000
21 3lmm ~ ~ fulTin ~ ~ 100 0 100 ~am
23 ~ 00"..:..r fulTin ~ _1 ,00,00, I 00 50,00,000 1,50,00, 100 24 ~f.rnfui
~ 15,48 ,00, 100 11,50,000 15,59,50, 100 28 ~fuUR~ ~ 3,05 ,00 ,000 0 3,05,00,000
29 ~~~~ ~ 6,00,000 0 6,00 ,000
30 ~ <'f m mi:ftuT mm ~ 10,00,00, I 00 0 I 0,00,00, I 00 rcf"lWT ~ ~ml cll
100
34 -mTN!~ ~ 8,88,59, 166 0 8,88,59, I 66
3
718 (2)
(I)
36
37
39
41
42
43
44
47
53
54
55
60
64
65
66
67
68
(2)
"&m, ~ ~ ~m ~ ~~ m~'l1ll rcilfrll ~ m:if<-IB~
~~ 34l!1'J1'11 ~ t,ft
~~Jqlf~i"1-11~ t,fl ~ ~ f.rnfurcfil"lf-~ ~~
~ ~ . ~ re~il
1[<:im-rrRrc!lfrll ~ ~UR l[<:i re~il ~ ~ ~~
llft;rl 1[<:i .m,f ~ ~ ~ ~'-Ki oQ
~
~~3 q1.i)"1-il ~ ~ Wflt@ ~ f.rnfui cfil'"
100
1,5 1,57,000
81,58,17,000
1,5 1,00,78,800
l ,32,38,49,000
11 ,50,00,200
0
10,00 ,000
3, 13,34, 100
67,32, 199
9,54,04,000
19,00 ,00,000
100
16,00,00 , I 00
5,93,20,000
· 35,00,00,000
36,93,98,3 18
32,59,64,200
100
3,54,00 ,000
100
200
58,28 , 12,0J 6
33,20,000
(3)
0
0
0
0
0
0
16,06,000
0
0
0
0
0
0
0
0
0
0
0
0
0
0
0
0
0
100
1,51 ,57,000
81,58, 17,000
1,51 ,00, 78,800
1,32,38,49,000
11 ,50,00,200
16,06,000
10,00,000
3, 13,34, 100
67,32,199
9,54,04,000
19,00,00,000
100
16,00,00 ,100
5,93,20,000
35,00,00,000
36,93,98,3 18
32,59,64,200
100
3,54,00,000
100
200
58,28, 12,016
33,20,000
4
718 (3)
( 1) (2) (3)
~ ~ ~
69 ~~~mm fulWl- ~ 4,00,00,000 0 4,00,00,000 ~~
71 $r-icf{l'Riffi ,rti ~ mwm ~ 39,00,000 0 39,00,000 fulWl
79 ~ ftia_:rr fulWl ~ ~ 6,29,90,400 0 6,29,90,400 o!:f
81 ~f.rcnimq;)~~ ~ 37,47,58,000 0 37,47,58,000 ~ 1,06,31,25, I 00 0 1,06,31,25,100
82 ~~ -341.ll,iHI ~ ~ 20,56,39,000 0 20,56,39,000 ~~~~
~,mq;r~~
7,96,46,26,984 2,35,47, 16,000
10,31,93,42,984
~ 7 ,45, 13,81,469 50,00,000 7,45,63,81,469
~
15,41,60,08,453 2,35,97, 16,000 17, 77,57,24,453 ~ . ~ 17 ~ 2017
~ 76 16/ -tl. 180/ 21-'31 /~. /"0. ll./ 17 - 'in«=dli ufuUR ~ ~ 348 ~ ~ (3) ~ ~ii "$t{ fu'ITT11
0 i'l'fltl•I?. ~ ~ -;rm~ c'IW -611&~11:!tl F(,
~- ~-~ . ~fficl.
5
718 (4)
Short title. Issue of
'i.fall(-tll~~. ~17~2017
CHHATTISGARH ACT
(No. 9 of 2017) THE C HHATTISGARH APPRO PRIATION (No. 3) ACT, 2017. An Act to authorise payment and appropriation of certain fu rther sums from and out of the Consolidated Fund of the State of Chhattisgarh fo r the services of the Financia l Year2017-201 8.
Be it enacted by the Chhattisgarh Legislature in the Sixty- eighth Year of the Republic of India, as follows :-
I. Th is Act may be called the Chhattisgarh Appropriation (No. 3) Act, 20 I 7.
2.
Rs. 17,77,57,2-1,-153 from and out of the Consolida ted Fund of the State for the Fi na ncial \'ear 20 17-20 18.
From and out of the Consolidated Fund of the State ofChhattisgarh, there may be paid and applied sums not exceeding those specified in column (3) of the Schedule, including the sums Specified in column (3) of the Schedule of the Chhattisgarh Appropriation Act, 2017, amounting in the aggregate to the sums of One thousand seven hundred seventy seven crore fifty seven lakhs twenty four thousand four hundred fifty three rupees towards defraying the several charges which will come in the course of payment during the financial year 20 17-2018 in respect of services and purposes specified in column (2) of the Schedule.
Appropriation.
No. of
Vote
( I)
01
02
03
04
~
J. The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Chhattisgarh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said financial year.
THE SCHEDU LE
(See Section 2 and 3) Services and Sums not exceeding purposes Voted by the Charged on Total Legislative Consolidated
Assembly Fund
(2) (3)
Rs. Rs. Rs. Charged Appropriation- Revenue 0 2,35, 12,00,000 2,35, 12,00,000 Interest Payments and
and Servicing of Debt.
General Administration Revenue 8,52, I 0,000 0 8,52, I 0,000 Other expenditure Pertaining Revenue 7,00,000 0 7,00,000 to General Administration
Depa11ment
Police Revenue 14 ,59,06, 100 0 14,59,06.100
Capital 5,60,95,830 0 5,60.95.830
Other expenditure pe1 aining Revenue 8.85,00.000 0 8,85,00.000 to Home Depai1111ent
6
0rn1w1
(I) (2) (3)
Rs. Rs. Rs.
06 Expenditure pertaining to Revenue 2 1,00,000 0 21,00,000 Finance Department
07 Expenditure pertaining to Revenue 1,63,00,000 0 1,63,00,000 Commercial Tax Capital 2,26,00,00,000 0 2 ,26,00,00,000 Department
08 Land revenue and district Revenue 50,34,91 ,500 0 50,34,91,500 administration
11 Expenditure pe11aining to Revenue 7 ,00,00,000 7,60,000 7,07,60,000 Commerce and Industry
Department
12 Expendi ture pertarnrng to Revenue 50, I 0,00,000 0 50, I 0,00,000 Energy Department. Capital 51,40,26,024 0 5 1,40,26,024
13 Agriculture Revenue 5,5 1,66,400 0 5,51,66,400
14 Expenditure pertaining to Revenue 1,60,00,000 0 1,60,00,000 Animal Husbandry
Department
15 Financial assistance to Revenue 36,88,65,000 0 36.88,65,000 Three tier Panchayati Raj
Institutions under
Scheduled Caste Sub Plan
16 Expenditure pertaining to Capital 8,68,35.000 0 8,68,35.000 Fisheries Department
18 Labour Revenue 7,00, I 00 0 7,00, 100
19 Public Health and Family Revenue 71.60,80,400 0 7 1,60.80,400 Welfare Capital 100 0 100
20 Public l leal th Engineering Revenue 10,000 0 10,000 Capital 4 1,57,00,000 0 41 ,57,00,000
2 1 Expenditure pertaining to Capital 100 0 100 Housing and Environment
Depa11ment
?" -J Water Resources Capital 1,00,00, I 00 50,00,000 1,50,00, I 00 Department
24 Public works-roads and Capital 4,30.01,200 0 4 ,30.0 1,200 bridges
27 School Education Revenue I 5,-18,00, I 00 11 ,50,000 15,59,50, I 00
28 State Legislature Revenue 3,05,00.000 0 3,05,00,000
29 Administration of Justice Capital 6,00,000 0 6,00,000 and Elections
7
718 (6)
(I) (2) (3)
Rs. Rs. Rs.
30 Expenditure pertaining to Revenue I 0,00,00, I 00 0 I 0,00,00, I 00 Panchayat and Rural Capital 3 7 ,50,00, I 00 0 37,50,00, I 00 Development Department
34 Expenditure pertaining to Revenue 8,88,59, 166 0 8,88,59, 166 Social welfare Department
36 Transport Revenue 100 0 100
37 Tourism Revenue 1,5 1,57 ,000 0 1,5 1,57 ,000
39 Expenditure pertaining to Revenue 81 ,58.17,000 0 81,58, 17,000 Food, Civil Supplies and
Consumer Protection
Department
41 Tribal Areas Sub-plan Revenue1,51,00. 78,800 0 1,5 1,00,78,800 Capital 1,32,38,49,000 0 1,32,38,49,000
42 Public Works relating to Capital 11 ,50,00,200 0 11 ,50,00,200 Tribal Areas Sub-Plan-
roads and bridges
43 Expenditure pe11aining to Revenue 0 16,06,000 16,06,000 Sports and Youth Welfare
Depar1ment
44 Expenditure pertaining to Revenue 10,00,000 0 10,00,000 Higher Education
Department
47 Man-Power Planning and Revenue 3. I 3,34. I 00 0 3, 13,34. 100 Technical Education Capital 67,32, 199 0 67,32, 199 Depa11111ent
53 Financial assistance to Revenue 9,54,04,000 0 9,54,04,000 Urban bodies under Capital 19,00.00,000 0 19,00,00,000 Scheduled Caste Sub Plan
54 Expenditu re pertaining to Revenue 100 0 100 Agricultural Research and
Education
55 Expenditure pertaining to Revenue 16,00,00, I 00 0 16,00,00, I 00 Women and Child Welfare Capital 5,93,20,000 0 5,93,20,000
8
~rn1tii1~~. ~ 11 ~ 2011 7 18 (7)
( I) (2) (3)
Rs. Rs. Rs.
66 Welfare of Backward Revenue 3,54,00,000 0 3,54,00,000 Classes and Minorities Capital 100 0 100
67 Public Works-Bui ldings Revenue 200 0 200 Capital 58,28, 12,016 0 58,28, 12,016
68 Public Works relating to Capital 33,20,000 0 33,20,000 Tribal Areas Sub-Plan-
buildings
69 Expenditure perta111111g Revenue 4,00,00,000 0 4,00,00,000 to Urban Administration
and Development
Depa11111ent- Urban
Welfare
71 Electronics and Revenue 39,00,000 0 39,00,000 Information Technology
Depar1111ent
79 Expenditure pertaining Revenue 6,29,90,400 0 6,29,90,400 to Medical Education Capital 2,00.00, I 00 0 2,00,00, I 00 Department
80 Financial assistance to Revenue 94,95,6 1.000 0 94.95,6 1,000 Three tier Panchayati
Raj Institutions
81 Financial assistance to Revenue 37,47,58,000 0 37,47,58.000 Urban bodies Capital 1,06,3 1.25, I 00 0 1.06,31 ,25, I 00
82 Financial assistance to Revenue 20,56.39,000 0 20,56,39,000 Three tier Panchayati
Raj Institutions under
the tribal area sub-plan
Tota l-Revenue 7 ,96,-t6,26,98-t 2,35,-t7, 16,000 I 0,31,93,-t2,98-t Capital 7 ,-t5, I 3,8 I ,-t69 50,00,000 7,-tS,63,81,469 Gra nd Tota l 1 s,-t r ,6o,os,-ts3 2,35,97, 16,000 17, 77 ,57 ,2-t,-t53
9