Madhya Pradesh act 021 of 2008 : The MADHYA PRADESH INVESTMENT FACILITION ACT 2008

Department
  • Industry Policy and Investment Promotion Department
Enforcement Date

12 Aug 2008

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GOVERNMENT OF MADHYA PRADESH

COrvll\./1f=RCE,INDUSTRY AND EMPLOYMENT DEPARTMENT

MANTRALAYA,BHOPAL

NOTIFICATION

No. F.20-02/03/1B-Xi Bhopal, dated:- 3' . \ .0<) In e~ercise of the powers conferred by sub-section (3) of section 1 of the Madhya Pradesh Inve~.:tm~~t Faciiilation Act, 2008 (No.21 of 2008), the State Government, ·hereby, appoints the 1st February. 2009 as the date on which the said Act shall come into force.

BY ORDER AND THE NAME OF THE

GOVE~PRADESH

( M. S. SOLANKI )

DEPUTY SECRETARY

GOVERNMENT OF MADHYA PRADESH

.COMMERCE,INDUSTRY & EMPLOYMENT

DEPARTMENT

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