Assam act 016 of 2011 : The Guwahati Metropolitan Development Authority (Amendment) Act, 2011

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  • Guwahati Development Department
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Registered No. 768/97·

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~-TH.E ASSAM :GAZETTE, .~'T

EXTRAORDINARY

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GOVERNMENT OF ASSAM

ORDERS BY THE GOVERNOR

LEGISLATIVE DEPARTMENT

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NOTlFICA TION

The 16th August, 2011

. '. No. LGL.8612OO4/41 ::.The following Act of the Assam Legislative Assembly which received the assent of the Governor is hereby published for general information.

ASSAM ACT NO. XVI OF 2011

(Received the assent of the Governor on 09-08-2011 )

THE GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY

(AMENDMENT) ACT, 2011~

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THE ASSAM GAZETTE, EXTRAORDINARY,AUGUST 16; 2011~.

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further to amend the Guwahati Metropolitan Development Authority Act, Whereas it is expedient further to amend the Guwahati Metropolitan Assam Development Authority Act, 1985, hereinafter referred to as the principal Act, in Act XX the manner hereinafter appearing; of 1987

It is hereby enacted. in the Sixty-second Year of the Republic ofIndia as follows:-

1.(1) This Act may be called the Guwahati Metropolitan Development Authority (Amendment) Act, 2011. .

(2) It shall have the like extent as the principal Act. ..

(3) It shall come into force at once.

2. In the principal Act, in section 5, in sub-section (l ),-

(i) for the existing clause (a) and (b), the following shall be substituted,. , namely:-

" (a) The Chief Minister of the State of Assam or any other emi- nent person as the State Government may think fit.to be appointed by the State Government as the Chairman;

(b) Two posts of Deputy Chairman of the Authority shall be filled up by nomination by the State Govenunent by such eminent persons as the State Governmentrnay think fit :

Provided that when there is no COWlCilof Ministers in the State of Assam, the State Government shall nominate such eminent persons as it may think fit, as the Chairman and Deputy Chairman respectively of the GuwahatiMetropoli- tan Development Authority ;"

(ii) for clause (i), the following shall be substituted, namely :.' 0

"(i) The Deputy Commissioner, Kamrup (metro) District and Deputy Commissioner, Kamrup District (ex -officio);"

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MOHD.A. HAQUf4:, Secretary to the Govt. of Assam, Legislative Department.

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" 0 :i' Guwahati:- Printed and Published by the Dy. Director (P.&S.), Directorate of Ptg. & Sty., Assam, Guwahati-21. ;.: ',~ (Ex-Gazette) No. 527-600+300+10-20-8-2011.

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