13
Slim.mMWUR AMENDMENT)
MT, «1953
\ Auntangpur Act 5 of1973).
ACT '
I futhcr amond the Assam Sales Tax Act,1947 as extended to Inliput.
mfit;itmm“M*“wfihsfl Act, 1947 as extendcd to .Manipiur .101 :t‘tvhe‘ purposes [ hcrejnaftpr appearing. .
It is hereby enacted asfollows.—
1. (I) This Act mty be callcd the Asnm SalesTax (Manipu-
Amendment) Act, 1973. . p ..
(2) It shall come into fo1ce at once
2. I11 clause (4) of section 15 of the Assam Sales Tax Act, ..
1947,- a_: extended to Manipur for the existing items, the_ following
items“lshall be substituted, namely.—' =
Special goods_as _:pecifiod I
in S‘chcdulflq'l , 2. Bicycles '1 > '
3‘ (a) Chillies
(b) Hotel B111: above Re. 1/-
- 4. Readymadc garmcnts other than-» \ _ (1') fur-coats; '
(ii) garmentsmade of pure
' silk «cloth; and ‘ (iii) garmgnts- sold at?a price
of Rs. 30/4 (thirty) per
piece or more. . . .
’5 Footwear including chappul;
’6. Wo'o’do11 furnit1‘1rc . . .
7. Other good: if. .' .'
. 91091p91 ccntum.
4.764%“ centum.
4.76 per mntum.
3.85 psi écntum.
6.34 yer ccn’mm.~
2.9i p31"E centum,
4.73-~ 11¢: cmtumffl
Am Ac! XVII of 1947.
Ann Act XVII of 1947.
311011 title m
609’]me neat.
Amman of action 15 of Am Ant XVI}! of 1947.