Tamil Nadu Cinemas (Regulation) Amendment Act, 1994*
| [Tamil Nadu Act No. 11 of 1994] | [3rd March, 1994] |
An Act further to amend the Tamil Nadu Cinemas (Regulation) Act, 1955
Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Forty-fourth Year of the Republic of India as follows:-
* Received the assent of the Governor on the 3rd March, 1994 and published in the Tamil Nadu Government Gazette, Extraordinary.
1. Short title and commencement.- (1) This Act may be called the Tamil Nadu Cinemas (Regulation) Amendment Act, 1994.
(2) It shall come into force at once.
2. Amendment of section 5-A.- In section 5-A of the Tamil Nadu Cinemas (Regulation) Act, 1955, in sub-section (1), in clause (d),-
(1) in item (v), the word "and" shall be added at the end;
(2) in item (vi), the word "and" occurring at the end shall be omitted;
(3) item (vii) shall be omitted.