Gujarat act 002 of 1994 : South Gujarat University (Amendment) Act, 1993

Preamble

South Gujarat University (Amendment) Act, 1993*

[Gujarat Act No. 2 of 1994][19th February, 1994]

An Act to Amend the South Gujarat University Act, 1965.

It is hereby enacted in the Forty-fifth Year of the Republic of India as follows:-

* (Received the assent of the Governor on 19th February, 1994 and published in the "Gujarat Government Gazette" on the 21st February, 1994)

Section 1. Short title

1. Short title.- This Act may be called the South Gujarat University (Amendment) Act, 1993.

Section 2. Amendment of section 2 of Guj. 38 of 1965

2. Amendment of section 2 of Guj. 38 of 1965.- In the South Gujarat University Act, 1965 (Guj. 38 of 1965), in section 2, in clause (3), for the words "leading to a degree", the words "leading to a diploma or a degree" shall be substituted.

Government Central Press, Gandhinagar.

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