Sikkim Ministers, Speaker, Deputy Speaker and Members of the Legislative Assembly (Salaries and Allowances) Amendment Act, 2000*
| [Sikkim Act No. 19 of 2000] | [13th December, 2000] |
An Act Further to amend the Sikkim Ministers, Speakers, deputy Speaker and Members of the Legislative Assembly Salaries and Allowances Act, 1977.
Be it enacted by the Legislature of Sikkim in the Fifty-first year of the Republic of India as follows:-
* Received the assent of the Governor on the 13th day of December, 2000 and published in the Sikkim Government Gazette, Extraordinary, No. 19/LD, dated 16th December, 2000
1. Short title and commencement.-
(i) This Act may be called the Sikkim Ministers, Speaker, deputy speaker and Members of the Legislative Assembly (Salaries and Allowances) Amendment Act, 2000.
(ii) It shall come into force at once.
2. Amendment of 2, section 7A.- In the Sikkim Ministers, Speakers, Deputy Speaker and Members of the Legislative Assembly (salaries and Allowances) Act, 1977, in section 7A, sub-section (1) and (2), the words "if located within and around Gangtok" shall be omitted.