Punjab Urban Immovable Property Tax (Haryana Repealing) Act, 1979
HARYANA ACT 022 OF 1979
16 October, 1979
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| Year |
No. |
Short title |
Whether repealed or otherwise affected by legislation |
| 1979 |
22 |
The Punjab Urban Immovable Property Tax (Haryana Repealing) Act, 1979 |
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An Act to repeal the Punjab Urban Immovable Property Tax Act, 1940, in its application to the State of Haryana.
Be it enacted fay the Legislature of the State of Haryana in the Thirtieth Year of the Republic of India as follows:
Section 1. Short title and commencement
This Act may be called the Punjab Urban Immovable Property Tax (Haryana Repealing) Act, 1979.
(2) It shall be deemed to have come into force on the 1st April, 1977.
Section 2. Repeal
The Punjab Urban Immovable Property Tax Act, 1940, in its application to the State of Haryana is hereby repealed.