In, this Act, unless, the context otherwise requires,
(a) aided library meant a library which is open to public and declared by the Director to be eligible for grant-in-aid from the Library Find in accordance with the rules made under this Act, and includes a library which is receiving grant-in-aid from Government;
(b) book includes
(i) every volume, part or division of a volume, and pamphlet, in any language;
(ii) every sheet of music, map, chart or plan separately printed or lithographed; and
(iii) newspapers, periodicals, paintings, film slides, paper manuscripts, palm-leaf manuscripts, micro-films and discs or tapes used for audio-visual information or electronic information for the purpose of providing library services to the public;
(c) City Library means a public library established or declared as a City Library under sub-section (2) of section 10;
(d) Council means the Orissa Public Library Council constituted under section 3;
(e) Director means the Director of public Libraries referred to in section 7;
(f) Director, Culture means Director of Culture, Government of Orissa;
(g) District Library means a Public Library established as a District Library under sub-section (1) of section 10;
(h) District Library Committee means the District Library Committee constituted under section 11;
(i) Gandhi Pathagar means a Library established by Government at Block Level;
(j) Government means the State Government;
(k) Library Authority means the Orissa Public Library Authority constituted under section 4;
(l) Library Fund means the Orissa Public Library Fund maintained under section 12;
(m) Library services means the services provided by a public Library in relation to lending of Hooks and references, abstracts, bibliogra, phies and indexes of books and access to information recorded by electronic media;
(n) Prescribed means prescribed by rules made under this Act;
(o) Public Library means,
(a) a library which is open to public and established or maintained by the Government;
(b) an aided Library such as libraries functioning under or by other departments of Government open to the public and includes a Gandhi Pathagar with its branches and delivery station if any, and any other library which may be declared by Govenment from time to time, as a Public Library;
(p) Public Library System means as organic interlinking of all Public Libraries in the State into a network to facilitate library services in a systematic and organised manner;
(q) Raja Ram Mohan Roy Library Foundation means the Raja Ram Mohan Roy Library foundation established by the Government of India of expansion of public library services in the country;
(r) State Library means the library established by Government at the State Capital which has been named as Hare Krishna Mahatab State Library;
(s) Year means the financial year.