Nagaland act 005 of 1999 : Nagaland Motor Vehicle Taxation (Amendment) Act, 1999

Preamble

Nagaland Motor Vehicle Taxation (Amendment) Act, 19991

[Nagaland Act No. 5 of 1999][17th July, 1999]

An Act to further amend the Nagaland Motor Vehicles Taxation Act, 1967. (Act No: 1 of 1967)

It is hereby enacted in the Fiftieth year of the Republic of India as follows:

1 Received the assent of the Governor of Nagaland on 17th July, 1999.

Section 1. Short title, extent and commencement

1. Short title, extent and commencement:-

(i) This Act may be called the Nagaland Motor Vehicle Taxation (Amendment) Act, 1999.

(ii) It shall extend to the whole State of Nagaland.

(iii) It shall come into force from the date of its publication in the official Gazette.

Section 2. Amendment of Schedules

2. Amendment of Schedules.- The Schedule I, II and III to the Principal Act shall be substituted by the following:

SCHEDULED-I

TAXATION SCHEDULE

(See. Sec. 4(1))

Article No. Description of Vehicle. Annual tax Rs. Np. Quarterly tax Rs. Np.
Motor vehicle fitted solely with Pneumatic Tyre.
PART-A VEHICLES OTHER THAN THOSE PLYING FOR HIRE OR REWARD.
I. CYCLES (INCLUDING MOTOR SCOOTERS, CYCLES WITH ATTACHMENT PROPELLING THE SAME BY MECHANICAL POWER).
ONE TIME TAX PAYABLE AS IN SCHEDULE - II
II. VEHICLES CONSTRUCTED AND USED SOLELY FOR THE CONVEYANCE OF PASSENGERS AND LIGHT PERSONAL LUGGAGE OF PASSENGERS.
ONE TIME TAX PAYABLE AS IN SCHEDULE - II
III. VEHICLES USED PARTLY FOR THE CONVEYANCE OF PASSENGERS AND THEIR PERSONAL LUGGAGE AND PARTLY FOR THE CONVEYANCE OF GOODS.
ONE TIME TAX PAYABLE AS IN SCHEDULE - II
IV. (A) TRACTORS (AGRICULTURAL)
(1) Not exceeding 2000 kgs. GVW. 140.00. 35.00
(2) Exceeding 2000 kgs. but not exceeding 3500 kgs. 280.00 70.00
(3) Exceeding 3500 kgs. 560.00 140.00
(B) TRAILERS DRAWN BY VEHICLES COVERED UNDER THIS ARTICLE.
(1) Light Trailer 200.00 50.00
(2) Medium Trailer 400.00 100.00
(3) Heavy Trailer 600.00 150.00
PART-B VEHICLES PLYING FOR HIRE OR REWARD.
V. VEHICLE PLYING FOR HIRE OR FOR CONVEYANCE OF PASSENGERS AND LIGHT PERSONAL LUGGAGE OF PASSENGERS.
(a) Motor Cab/Taxi.
(i) Local Taxi (within municipal limit) 600.00 150.00
(ii) Regional Taxi. 800.00 200.00
(iii) State Tourist Taxi. 1000.00 250.00
(iv) All India Tourist Taxi. 1800.00 450.00
(v) Auto Taxi (Autorickshaw) (three seating capacity) 300.00 75.00
(vi) Auto Taxi (Tempo) Basic plus for every additional seat above three. 40.00 10.00
(vii) Maxi Cab. (Regional) 4000.00 1000.00
(viii) Maxi Cab. (State) 5000.00 1250.00
(ix) Maxi Cab (All India) 6000.00 1500.00
(b) STAGE/CONTRACT CARRIAGES. (FOR EVERY SEAT AUTHORIZED)
(i) Rural Service Bus. 80.00 20.00
(ii) Inter-District Bus. 120.00 30.00
(iii) City Bus Service 120.00 30.00
For every standing passenger (Not more than 10) 40.00 10.00
(iv) Inter-State Bus. 300.00 75.00
(v) All India Tourist Bus 300.00 75.00
VI. VEHICLE USED FOR TRANSPORT OF GOODS ONLY.
(i) For the first 500 kgs. or less. 340.00 85.00
(ii) For every additional 500 kgs. of load thereof. 150.0 38.00
VII. VEHICLE AUTHORIZED TO PLY PARTLY FOR THE CONVEYANCE OF PASSENGERS AND THEIR LUGGAGE AND PARTLY FOR THE CONVEYANCE OF GOODS.
CASUAL CONTRACT CARRIAGE.
(i) For every seat authorised 120.00 30.00
(ii) Additional Tax for every 500 kgs. of authorized goods load thereof 240.00 60.00
VIII. TRACTOR (USED AS HORSE FOR DRAWING TRAILER)
(i) Not exceeding 2000 kgs. ULW. 500.00 125.00
(ii) Exceeding 2001 kgs. upto 3500 kgs. 800.00 200.00
(iii) Exceeding 3501 kgs. upto 5000 kgs. 1100.00 275.00
(iv) Exceeding 5001 kgs. for every Additional 1500 kgs thereof. 300.00 75.00
IX. TRAILER DRAWN BY VEHICLE COVERED UNDER ARTICLE VII OF PART - B
(i) For the first 500 kgs. or less. 340.00 85.00
(ii) For every additional 500 kgs. of load thereof 150.00 38.00
X. VEHICLES AUTHORIZED TO PLY FOR HIRE ON A SPECIAL ROUTE UNDER A PERMIT GRANTED BY THE STATE GOVERNMENT. The appropriate tax payable under Articles IV to VIII together such additional fee as may be prescribed by the Government.
XI. MECHANICAL CRANE MOUNTED ON A MOTOR VEHICLES.
(i) Not exceeding 3000 kgs in GVW. 240.00 60.00
(ii) Exceeding 3001 kgs. upto 7000 kgs 460.00 115.00
(iii) Exceeding 7001 kgs. upto 10000 kgs. 700.00 175.00
(iv) Exceeding 1001 kgs. for every Additional 1000 kgs. 300.00 75.00
XII. FIRE TENDER ENGINE AND WATER SPRINKLERS
(i) Not exceeding 3000 kgs. in GVW. 300.00 75.00
(ii) Exceeding 3001 kgs. upto 5000 kgs. 500.00 125.00
(iii) Exceeding 5001 kgs. upto 7000 kgs. 700.00 175.00.
(iv) Exceeding 7001 kgs. upto 9000 kgs. 900.00 225.00
(v) Exceeding 9001 kgs. upto 12000 kgs. 1100.00 275.00
(vi) Exceeding 12000 kgs. for every Additional 2000 kgs. 300.00 75.00

SCHEDULE - II [See Section 5(2)] SCHEDULE OF ONE TIME TAX FOR TWO WHELLER, TRI-CYCLE AND NON-TRANSPORT VEHICLE IN RUPEE

Four Wheeler in Weight Trailer drawn by vehicle Additional tax
Sl. No. Stage of Registration if already registered its age from the month of its First Registration. upto 50cc upto 100cc upto 150cc upto 250cc upto 500cc above 501cc In-cycle side car upto 750 kgs. upto 1000 kgs. Addition of Every 500 Kgs above 1000 kgs. Covered under Art-II Part-A Light Medina Heavy for every 500 kgs. authorised under Art-III of Part-A.
1 One time tax at the time of fresh registration 720 980 1200 1680 1920 2400 2400 720 2400 3120 720 1200 2400 3120 1200
2 More than 1 year old but not more than 2 years old 580 910 1150 1600 1830 2280 2280 680 2280 2980 680 1150 2280 2980 1150
3 More than 2 Years old but not more than 2 years old 640 860 1090 1510 1730 2160 2160 640 2160 2830 640 1090 2160 2830 1090
4 More than 3 years old but not more than 4 years old 500 810 1020 1420 1620 2030 2030 600 2030 2670 600 1020 2030 2670 1020
5 More than 4 years old but not more than 5 years old 560 750 950 1370 1510 1900 1900 560 1900 2500 500 950 1900 2500 960
6 More than 5 years old but not more than 6 Years old 520 690 870 1220 1390 1760 1760 520 1760 2320 520 870 1760 2370 670
7 More than 6 years old but not more than 7 Years old 470 630 790 1120 1270 1610 1610 470 1610 2120 70 790 1610 2120 790
8 More than 7 years old but not more than 8 Years old 420 570 710 1010 1140 1450 1450 420 1450 1910 420 710 1450 1910 710
9 More than 8 years old but not more than 9 years old 370 510 630 900 1010 1290 1290 370 1290 1690 370 630 1290 1690 630
10 More than 9 years old but not more than 10 years old 320 440 550 780 890 1120 1120 320 1120 1470 320 550 1120 1470 550
11 More than 10 years old but not more than 11 years old 270 370 470 660 780 950 950 270 950 1240 270 470 950 1240 470
12 More than 11 years old but not more than 12 years old 220 300 380 540 610 770 770 220 770 1010 220 380 770 1010 380
13 More than 12 years old but not more than 13 years old 170 230 290 410 470 580 580 170 590 770 170 250 590 770 290
14 More than 13 years old but not more than 14 years old 120 150 200 280 320 400 400 120 400 520 120 200 400 520 200
15 More than 14 years old but not more than 15 years old 60 60 100 140 160 200 200 80 200 260 60 100 200 260 100

SCHEDULE - III [See Section 7(c)]

STATEMENT INDICATING THE SCALE OF REFUND ON ONE TIME TAX PROVISION.

Four Wheeler in Weight Trailer drawn by vehicle Additional tax
Sl. No. If after registration or renewal cancellation of registration takes place. upto 50cc upto 100cc upto 150cc upto 250cc upto 500cc above 501cc In-cycle side car upto 750kgs upto 1000kgs Addition at Every 500 Kgs. above 1000 kgs. Covered under Art-II Part-A for every 500 kgs. authorised under Art-III of Part-A.
Light Medium Heavy
1 Within 1 year of fresh registration 670 905 1120 1570 1800 2260 2260 670 2260 2940 670 1120 2260 2940 1120
2 After 1 year but within 2 years 630 850 1040 1460 1680 2120 2120 630 2120 2760 630 1040 2120 2760 1040
3 After 2 years but within 3 years 570 795 960 1350 1560 1920 1920 570 1920 2580 570 960 1920 2580 960
4 After 3 years but within 4 years 530 740 880 1240 1440 1840 1840 530 1840 2400 530 880 1840 2400 880
5 After 4 years but within 5 years 490 685 800 1130 1320 1700 1700 490 1700 2220 490 800 1700 2220 800
6 After 5 years but within 6 years 450 630 720 1020 1200 1560 1560 450 1560 2040 450 720 1560 2040 720
7 After 6 years but within 7 years 410 575 640 910 1080 1420 1420 410 1420 1860 410 640 1420 1860 640
8 After 7 years but within 8 years 370 520 560 800 960 1280 1280 370 1280 1680 370 560 1280 1680 580
9 After 9 years but within 9 years 320 465 480 690 840 1140 1140 320 1140 1500 320 480 1140 1500 480
10 After 9 years but within 10 years 270 410 400 580 720 1000 1000 270 1000 1320 270 400 1000 1320 400
11 After 10 years but within 11 years 220 355 320 470 600 860 860 220 860 1140 220 320 860 1140 320
12 After 11 years but within 12 years 170 300 240 360 480 720 720 170 720 960 170 240 720 960 240
13 After 12 years but within 13 years 120 245 160 250 360 580 580 120 580 780 120 160 580 780 160
14 After 13 years but within 14 years Nil Nil Nil Nil Nil Nil Nil Nil Nil Nil Nil Nil Nil Nil Nil
SECTIONS