Madhya pradesh act 018 of 2010 : Madhya Pradesh Adhyaksha Tatha Upadhyaksha Evam Neta Pratipaksha Vetan Tatha Bhatta Vidhi (Sanshodhan) Adhiniyam, 2010

Preamble

Madhya Pradesh Adhyaksha Tatha Upadhyaksha Evam Neta Pratipaksha Vetan Tatha Bhatta Vidhi (Sanshodhan) Adhiniyam, 2010*

[Madhya Pradesh Act No. 18 of 2010][23rd April, 2010]

An Act Further to amend the Madhya Pradesh Adhyaksha Tatha Upadhyaksha (Vetan Tatha Bhatta) Adhiniyam, 1972 and the Madhya Pradesh Vidhan Mandal Neta Pratipaksha (Vetan Tatha Bhatta) Adhiniyam, 1980.

Be it enacted by the Madhya Pradesh Legislature in the Sixty-first Year of the Republic of India as follows:-

* [Received the assent of the Governer on the 23rd April, 2010; assent first published in the "Madhya Pradesh Gazette (Extra-ordinary)", dated the 27th April, 2010]

Section 1. Short title

1. Short title.- This Act may be called the Madhya Pradesh Adhyaksha Tatha Upadhyaksha Evam Neta Pratipaksha Vetan Tatha Bhatta Vidhi (Sanshodhan) Adhiniyam, 2010.

Section 2. Amendment of Section 2

PART I

Amendment to the Madhya Pradesh Adhyaksha Tatha Upadhyaksha (Vetan Tatha Bhatta) Adhiniyam, 1972 (No. 27 of 1972).

2. Amendment of Section 2.- In Section 2 of the Madhya Pradesh Adhyaksha Tatha Upadhyaksha (Vetan Tatha Bhatta) Adhiniyam, 1972 (No. 27 of 1972) (hereinafter referred to as the Principal Act), for the words "nine thousand", the words "ten thousand" shall be substituted.

Section 3. Amendment of Section 3

3. Amendment of Section 3.- In Section 3 of the Principal Act,-

(i) in sub-section (1), for the words "nine thousand" and "six thousand", the words "thirteen thousand" and "ten thousand" shall respectively be substituted;

(ii) in sub-section (2), for the words "twelve thousand", the words "eighteen thousand" shall be substituted;

(iii) in sub-section (3), for the words "five hundred", the words "eight hundred" shall be substituted;

Section 4. Amendment of Section 3

PART II

Amendment to the Madhya Pradesh Vidhan Mandal Neta Pratipaksha (Vetan Tatha Bhatta) Adhiniyam, 1980 (No. 8 of 1980).

4. Amendment of Section 3.- In Section 3 of the Madhya Pradesh Vidhan Mandal Neta Pratipaksha (Vetan Tatha Bhatta) Adhiniyam, 1980 (No. 8 of 1980) (hereinafter referred to as the Principal Act), for the words "nine thousand" the words "ten thousand" shall be substituted.

Section 5. Amendment of Section 4

5. Amendment of Section 4.- In Section 4 of the Principal Act,-

(i) in sub-section (1), for the words "nine thousand" the words "thirteen thousand" shall be substituted;

(ii) in sub-section (2), for the words "twelve thousand", the words "eighteen thousand" shall be substituted;

(iii) in sub-section (3), for the words "five hundred", the words "eight hundred" shall be substituted.

SECTIONS