Preamble
Gujarat University (Amendment) Act, 1973*
| [Gujarat Act No. 22 of 1973] | [3rd November, 1973] |
An Act to amend the Gujarat University (Amendment) Act, 1972.
It is hereby enacted in the Twenty-fourth Year of the Republic of India as follows:-
Section 1. Short title
1. Short title.- This Act may be called the Gujarat University (Amendment) Act, 1973.
Section 2. Amendment of section 55 of Guj. 6 of 1973
2. Amendment of section 55 of Guj. 6 of 1973.- In section 55 of the Gujarat University (Amendment) Act, 1972, in sub-sections (2) and (3) each, for the words "six months" the words "eight months" shall be, and shall be deemed always to have been, substituted.
Section 3. Repeal of Guj. Ord. 4 of 1973
3. Repeal of Guj. Ord. 4 of 1973.- The Gujarat University (Amendment) Ordinance, 1973 (Guj. Ord. 4 of 1973) is hereby repealed and the provisions of section 7 of the Bombay General Clauses Act, 1904 (Bom. I of 1904) shall apply to such repeal as if that Ordinance were an enactment.