Dhrangadhra Municipality (Imposition of Taxes) (Validation) (Repeal) Act, 2005
GUJARAT ACT 008 OF 2005
24 February, 2005
An Act to repeal the Dhrangadhra Municipality (Imposition of Taxes) (Validation) Act, 1977.
It is hereby enacted in the Fifty-sixth Year of the Republic of India as follows:
Section 1. Short title
This Act may be called the Dhrangadhra Municipality (Imposition of Taxes) (Validation) (Repeal) Act, 2005.
Section 2. Repeal
The Dhrangadhra Municipality (Imposition of Taxes) (Validation) Act, 1977 is hereby repealed (Guj. 6 of 2, 1978).