Preamble
| [Chhattisgarh Act No. 17 of 2002] | [24th April, 2002] |
An Act further to amend the Chhattisgarh Vidhan Sabha Sadasya (Vetan, Bhatta Tatha Pension) Adhiniyam, 1972 (No. 7 of 1973).
Be it enacted by the Chhattisgarh Legislature in the Fifty-third Year of the Republic of India as follows:-
Section 1. Short title and commencement
1. Short title and commencement.- (1) This Act may be called the Chhattisgarh Vidhan Sabha Sadasya (Vetan, Bhatta Tatha Pension) (Sanshodhan) Adhiniyam, 2002 (No. 17 of 2002).
(2) It shall come into force from the date of its publication in the Gazette.
Section 2. Amendment in Section 4(c)
2. Amendment in Section 4(c).-
(I) In Section 4(c) of the Chhattisgarh Vidhan Sabha Sadasya (Vetan, Bhatta Tatha Pension) Adhiniyam, 1972 (No. 7 of 1973) for the word "three hundred" the words "two hundred fifty" shall be substituted.
(II) At the end of Section 4(c) the words "Members shall further be entitled to daily allowance at the rule of Rs. 250 per day for the days they attend meetings of Vidhan Subha or meeting of committees" shall be inserted.