Preamble
| [Chhattisgarh Act No. 7 of 2003] | [??? April, 2003] |
An Act further to amend the Chhattisgarh Nagariya Kshetron Ke Bhumihin Vyakti (Pattadhriti Adhikaron Ka Pradan Kiya Jana) Adhiniyam, 1984
Be it enacted by the Chhattisgarh Legislature in the Fifty-fourth year or the Republic of India as follows:-
Section 1. Short title and commencement
1. Short title and commencement.- (1) This Act may be called the Chhattisgarh Nagariya Kshetron Ke Bhumibin Vyakti (Pattadhriti Adhikaron Ka Pradan Kiya Jana) (Sanshodhan) Adhiniyam, 2003 (No. 7 of 2003).
(2) It shall come into force on such date on which the State Government may, by notification in the official Gazelle, appoint.
Section 2. Amendment of Section 3(1) and (2)
2. Amendment of Section 3(1) and (2).- In Sub-section (1) and (2) of Section 3 of the Chhattisgarh Nagariya Kshetron Ke Bhumihin Vyakti (Pattadhriti Adhikaron Ka Pradan Kiya Jana) (Sanshodhan) Adhiniyam, 1998 (No. 19 of 1998) the following Sub-section shall be substituted, namely:-
(i) In Sub-section (1) of Section 3 for words "31st May, 1998", the words "19th November, 2002" shall be substituted.
(ii) In Sub-section (2) of Section 3 for words "31st May, 1998", the words "19th November, 2002", shall be substituted.
Section 3. Amendment of Section 4(2)
3. Amendment of Section 4(2).- In Sub-section (2) of Section 4 of the Chhattisgarh Nagariya Kshetron Ke Bhumihin Vynkti (Pattadhriti Adhikaron Ka Pradan Kiya Jana) (Sanshodhan) Adhiniyam, 1998 (No. 19 of 1998) the following Sub-section shall be substituted, namely:-
(i) In Sub-section (2) of Section 4 for words "31st May, 1998" the words "19th November, 2002" shall be substituted.