Bihar act 005 of 2011 : Bihar Non Government Secondary School (Taking over Management and Control) (Amendment) Act, 2011

Department
  • EDUCATION DEPARTMENT
Enforcement Date

9 May 1978

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िनबंधन सं या पी0ट0-40 बहार गजट

असाधारण अंकंंं

बहार सरकार ारा ूकािशत 6  येेेें ठ 1933 (श0) (संंंं0 पटना 236) पटना, शुबुुु वार, 27 मई 2011 fof/k foHkkx

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vf/klwpuk,a

27 ebZ 2011

la0 ,y0th0&1&04@2011@yst% 96—fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu;e] ftlij jkT;iky fnukad 25 ebZ] 2011 dks vuqefr ns pqdsa gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gS%&

fcgkj&jkT;iky ds vkns'k ls]

fouksn dqekj flUgk]

ljdkj ds lfpoA

1

2 बहार गजट (असाधारण), 27 मई 2011 [fcgkj vf/kfu;e 5] 2011] fcgkj vjktdh; ek/;fed fo|ky; ¼çca/k ,oa fu;a=.k xzg.k½ ¼la'kks/ku½ vf/kfu;e 2011

Hkkjr x.kjkT; ds cklBosa o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gks %&

1- laf{kIr uke] foLrkj vkSj çkjaHkA &¼1½ ;g vf/kfu;e fcgkj vjktdh; ek/;fed fo|ky; ¼çca/k ,oa fu;a=.k xzg.k½ ¼la'kks/ku½ vf/kfu;e 2011 dgk tk ldsxkA ¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxkA

¼3½ ;g rqjar çoÙ̀k gksxkA

2- fcgkj vf/kfu;e 33] 1982 dh /kkjk&2 dk la'kks/kuA&fcgkj vjktdh; ek/;fed fo|ky; ¼çca/k ,oa fu;a=.k xzg.k½ vf/kfu;e 1981 ¼fcgkj vf/kfu;e 33] 1982½ dh /kkjk&2 ds mi&/kkjk ¼N½ ,oa ¼t½ dks fuEufyf[kr }kjk izfrLFkkfir fd;k tk;sxk %

^^¼N½ ^^iz/kkuk/;kid** esa lekfgr gS jktdh;d`r ek/;fed fo|ky;@vYila[;d ek/;fed fo|ky; ds f'k{kdx.k dk iz/kku A

¼t½ ^^f'k{kd** ls vfHkizsr gS jktdh;d`r ek/;fed fo|ky;@vYila[;d ek/;fed fo|ky; dk f'k{kdA**

3- fcgkj vf/kfu;e 33] 1982 dh /kkjk&18 dk la'kks/kuA&fcgkj vjktdh; ek/;fed fo|ky; ¼çca/k ,oa fu;a=.k xzg.k½ vf/kfu;e 1981 ¼fcgkj vf/kfu;e 33] 1982½ dh /kkjk&18 dh mi&/kkjk ¼3½ ds [k.M ¼[k½] ¼x½] ¼?k½] ,oa ¼p½ dks fuEufyf[kr }kjk izfrLFkkfir fd;k tk;sxk ,oa u;h mi&/kkjk&¼pp½ p ds ckn vUr%LFkkfir fd;k tk;sxk A

^^¼[k½&

¼I½ vYila[;d ek/;fed fo|ky; ds izca/k lfefr fo|ky; ds fy, jkT; ljdkj }kjk Lohd`r in ds fo#) jkT; ljdkj }kjk jktdh;d`r ek/;fed fo|ky;ksa ds iz/kkuk/;kid ds fy, fofgr ik=rk ,oa vgZrk ds vuqlkj iz/kkuk/;kidksa dh fu;qfDr djsxh ftldk vuqeksnu ftyk f'k{kk inkf/kdkjh ds ek/;e ls funs'kd] ek/;fed f'k{kk }kjk fd;k tk;sxk A vuqeksnu ds fy, yafcr ekeyksa dk fuiVkjk Hkh funs'kd] ek/;fed f'k{kk }kjk fd;k tk ldsxkA

¼II½ vYila[;d ek/;fed fo|ky; ds izca/k lfefr fo|ky; ds fy, jkT; ljdkj }kjk eatwj fd;s x;s inksa ds fo#) fcgkj uxj fudk; ek/;fed ,oa mPprj ek/;fed f'k{kd ¼fu;kstu½ fu;ekoyh 2006 ¼le;≤ ij ;Fkkla'kksf/kr½ rFkk fcgkj ftyk ifj"kn~ ek/;fed ,oa mPpÙkj ek/;fed f'k{kd ¼fu;kstu½ fu;ekoyh] 2006 ¼le;≤ ij ;Fkk la'kksf/kr½ ds }kjk fofgr ik=rk] ,oa vgZrk ds vuqlkj f'k{kdks dh fu;qfDr djsxh ftldk vuqeksnu ftyk f'k{kk inkf/kdkjh ds ek/;e ls funs'kd] ek/;fed f'k{kk }kjk fd;k tk;sxkA vuqeksnu ds fy, yafcr ekeyksa dk fuiVkjk Hkh funs'kd] ek/;fed f'k{kk }kjk fd;k tk ldsxkA

¼x½ vYila[;d ek/;fed fo|ky; ds iz/kkuk/;kid] f'k{kd ,oa f'k{kdsÙkj deZpkfj;ksa dk uSlfxZd U;k; ,oa izpfyr dkuwu ij vk/kkfjr ,d lsok 'krZ fu;ekoyh gksxh ftlesa vU; ckrksa ds vykos O;fFkr iz/kkuk/;kid] f'k{kd vFkok f'k{kdsÙkj deZpkjh }kjk izca/k lfefr ds fu.kZ; ds fo:) vihy djus rFkk mlds ekeyks ij iqufoZyksdu djus dk izko/kku Hkh jgsxk ftldh ,d izfr jkT; ljdkj dks Hksth tk;sxh A

¼?k½ funs'kd] ek/;fed f'k{kk fcgkj] ds vuqeksnu ls izca/k lfefr fo|ky; ds iz/kkuk/;kid] f'k{kdksa dk lsok lekIr] inP;wr vFkok inkuor dj ldsxh A

2

3

बहार गजट (असाधारण), 27 मई 2011 ¼p½ 60 ¼lkB½ o"kZ ls vf/kd vk;q okys fdlh iz/kkuk/;kid] f'k{kd ;k f'k{kdsÙkj deZpkjh dh fu;qfDr djus vFkok mls fo|ky; dh lsok esa cuk;s j[kus dh n'kk esa] ,sls iz/kkuk/;kid] f'k{kd ;k f'k{kdsÙkj deZpkjh ds Hkqxrku ds fy, fo|ky; dksbZ vuqnku ikus ds gdnkj ugha gksaxs A

¼pp½ bl /kkjk ds v/khu funs'kd] ek/;fed f'k{kk }kjk fy;s x;s fu.kZ; ds fo#) vf/kdre 30 ¼rhl½ fnuksa ds vUnj iz/kku lfpo@ lfpo] ekuo lalk/ku fodkl foHkkx ds le{k ifjokn nkf[ky fd;k tk ldsxk rFkk mudk fofu'p; vafre ekuk tk;sxkA** ¼2½ fcgkj vjktdh; ek/;fed fo|ky; ¼izca/k ,oa fu;a=.k xzg.k½ vf/kfu;e] 1981 ¼fcgkj vf/kfu;e] 33] 1982½ dh /kkjk&18 dh mi&/kkjk&¼3½ ds [k.M ¼³½ foyksfir le>k tk;sxk A

fcgkj&jkT;iky ds vkns'k ls]

fouksn dqekj flUgk]

ljdkj ds lfpoA

27 ebZ 2011

la0 ,y0th0&1&04@2011@97@yst%A& fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj jkT;iky }kjk fnukad 25 ebZ 2011 dks vuqer fcgkj vjktdh; ek/;fed fo|ky; ¼izca/k ,oa fu;a=.k xzg.k½ ¼la'kks/ku½ vf/kfu;e] 2011 dk fuEufyf[kr vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd̀r ikB le>k tk;sxkA

fcgkj&jkT;iky ds vkns'k ls]

fouksn dqekj flUgk]

ljdkj ds lfpoA

[Bihar Act 5, 2011]

The Bihar Non Government Secondary School (Taking over Management and Control) (Amendment) Act 2011.

AN

ACT

BE it enacted by the Legislature of the State of Bihar in the Sixty- second year of the Republic of India as follows:-

1. Short title, Extent and commencement.—(1) This Act may be called the Bihar Non- Government Secondary School (Taking over Management and Control) (Amendment) Act. 2011.

(2) It shall extend to the whole of the State of Bihar.

(3) It shall come into force at once.

2. Amendment of section-2 of Bihar Act, 33, 1982.- Sub Section (g) and (h) of section-2 of Bihar Non Govt. secondary (Taking over of Management and Control) Act 1981 (Bihar Act 33,1982) shall be substituted by the following:

"(g) "Headmaster" includes the head of the teaching staff of a Nationalised /Minority Secondary School.

(h) "Teacher" means the teacher of a Nationalised/ Minority Secondary school."

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4 बहार गजट (असाधारण), 27 मई 2011

3. Amendment of section-18 of Bihar Act 33,1982.- The clauses (b),

(c) (d) and (f) of sub-sec (3) of section-18 of The Bihar Non-Government Secondary School (Taking over Management and Control) Act 1981, (Bihar Act 33, 1982) shall be substituted by the following respectively and the following new clause (ff) shall be inserted after clause (f).

"(b)-

(i) The Managing Committee of Minority School may appoint Headmaster against post sanctioned by the state Govt. as per eligibility and criteria, prescribed for the nationalised secondary school after obtaining approval of Director Secondary Education through District Education Officer. Disposal of all pending cases for approval may also be made by the Director, Secondary Education.

(ii) The Managing Committee of the minority secondary school may appoint teachers against posts sanctioned by the state Govt. as per eligibility and criteria, prescribed under the Bihar Nagar Nikay Secondary and Higher Secondary teachers (Employment) Rules 2006 (as amended from time to time) and The Bihar Zila Parishad Secondary and Higher Secondary Teachers (Employment) Rules 2006 (as amended from time to time) after obtaining approval of Director, Secondary Education through District Education Officer. Disposal of all pending cases for approval may also be made by the Director, Secondary Education.

(c) There shall be rules regarding service conditions of Head Master, Teachers and Non Teaching Staff of the Minority secondary schools based on natural justice in and the prevailing law, whereby in addition to other provision there will be a provision of appeal by aggrieved Head master, teachers or non teaching staff against the decision of managing committee as well as provision of review and one copy of the same shall be sent to state Government.

(d) The Managing Committee may terminate from service, dismiss or demote Head Master, Teachers of the school with the approval of the Director, Secondary Education.

(f) In case of appointment of or continuance in service of school of any Head Master, Teacher or non-teaching staff beyond 60 (sixty) years of age, the school will not be entitled to get any grants for such Head Master, Teaching or Non-Teaching staff.

(ff) Any complaint against the decision of Director, Secondary Education under this Section will be filed before the Principal Secretary/Secretary, Human Resources

Devlopment Department within maximum period 30 days and his decision will be considered as final.''

(2) Clause (e) of sub-section(3) of section-18 of the Bihar Non Government Secondary (Taking over of management and

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बहार गजट (असाधारण), 27 मई 2011 control) Act 1981 (Bihar Act,33, 1982) shall be deemed to be deleted.

By order of the Governor of Bihar,

VINOD KUMAR SINHA,

Secretary to Government. ————

अधी0क, सिचवालय मुिणालय, बहार, पटना ारा ूकािशत एवं मु5ित। बहार गजट (असाधारण) 236-571+400-ड0ट0पी0।

Website: http://egazette.bih.nic.in

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