Bihar act 019 of 2010 : Bihar Agricultural University (Amendment) Act, 2010

Department
  • AGRICULTURE DEPARTMENT
Enforcement Date

31 Mar 2017

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िनबंधन सं या पी0ट0-40 बहार गजट

असाधारण अंकंंं

बहार सरकार ारा ूकािशत 8 वैशाखैैै 1932 (श0) (संंंं0 पटना 294) पटना, बुधुुु वार, 28 अूील 2010 fof/k foHkkx

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vf/klwpuk,a

28 vizhy 2010

la0 ,y0th01&17@2009@yst&135 —fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu;e] ftlij egkefge jkT;iky fnukad 24 vizhy] 2010 dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gS%&

fcgkj&jkT;iky ds vkns'k ls]

etgj beke]

izHkkjh lfpoA

[fcgkj vf/kfu;e 19] 2010]

fcgkj Ñf"k fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2010

fcgkj Ñf"k fo'ofo|ky; vf/kfu;e] 1987 ¼fcgkj vf/kfu;e 8] 1988½ dks la'kksf/kr djus ds fy, vf/kfu;e Hkkjr x.kjkT; ds bdlBosa o"kZ esa fcgkj jkT; fo/kkue.My }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gks %&

1- laf{kIr uke] foLrkj vkSj izkjaHkA&¼1½ ;g vf/kfu;e fcgkj Ñf"k fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2010 dgk tk ldsxkA

¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk]

¼3½ ;g ml rkjh[k ls izo`Ÿk gksxk tks] fcgkj ljdkj jkti= esa vf/klwpuk }kjk fu;r djsA 2- fcgkj vf/kfu;e 8] 1988 dh /kkjk&2 eas la'kks/kuA&/kkjk&2 dh mi&/kkjk (xxi) fuEufyf[kr }kjk izfrLFkkfir fd;k tk,xkA&

^^ (xxi) ^^{ks= ls vfHkizsr gS /kkjk&3 dh mi&/kkjk ¼1½ (i) vkSj (ii) ds v/khu ;Fkkmicaf/kr fo'ofo|ky; dk {ks=kf/kdkj**A

3- fcgkj vf/kfu;e 8] 1988 dh /kkjk&3 eas la'kks/kuA&/kkjk&3 dh mi&/kkjk ¼1½ dk (i) vkSj (ii) dks fuEufyf[kr }kjk izfrLFkkfir fd;s tk;saxs%&

1

2 बहार गजट (असाधारण)] 28 अूील 2010 **(i) jktsUæ Ñf"k fo'ofo|ky; ftldk eq[;ky; iwlk gksxk vkSj bldk {ks=kf/kdkj lEiw.kZ fcgkj jkT; esa gksxkA

(ii) vuqlwph&I esa mfYyf[kr lHkh egkfo|ky;] 'kks/k rFkk izk;ksfxd dsUæ] Ñf"k foKku dsUæ vFkok vU; laLFkku blds inkf/kdkfj;ksa ,oa izkf/kdkjksa ds iw.kZ izca/ku vkSj fu;a=.k ds v/khu bldh vaxhHkwr bdkb;k¡ gksaxh vkSj ,slh dksbZ bdkbZ dks lac) bdkbZ ds :i esa ekU;rk iznku ugha dh tk,xhA vuqlwph&I esa fdlh laLFkku dks tksM+us vFkok mlesa ls fdlh laLFkku dks gVkus dh 'kfDr jkT; ljdkj dh gksxhA**

4- fcgkj vf/kfu;e 8] 1988 dh /kkjk&4 eas la'kks/kuA&¼A½ vf/kfu;e dh /kkjk&4 dh mi&/kkjk ¼1½ fuEufyf[kr }kjk izfrLFkkfir dh tk,xh %&

**¼1½ Ñf"k vkSj bl vf/kfu;e esa O;kid rkSj ij ifjHkkf"kr blds lgc) fo"k;ksa esa fo'ofo|ky; vFkok egkfo|ky; Lrj ij f'k{k.k] 'kks/k ,oa foLrkj f'k{kk ls lacaf/kr fo'ofo|ky; dh {ks=h; vf/kdkfjrk rFkk mŸkjnkf;Ro dk foLrkj /kkjk&3 ¼1½ dk (i) ,oa (ii) esa ;Fkk mfYyf[kr {ks= rd gksxkA**

¼2½ vf/kfu;e dh /kkjk&4 dh mi&/kkjk ¼4½ foyksfir dh tk;xhA

¼3½ vf/kfu;e dh /kkjk&4 dh mi&/kkjk ¼5½ fuEufyf[kr }kjk izfrLFkkfir dh tk;sxh%& **¼5½ fo'ofo|ky; dk vius iwjs {ks=kf/kdkj esa ;g izkf/kdkj gksxk fd og jkT; esa Ñf"k fo"k;d f'k{kk] f'k{k.k] 'kks/k vkSj izf'k{k.k dh O;oLFkk djsaA**

5- fcgkj vf/kfu;e 8] 1988 dh /kkjk&38 eas la'kks/kuA&vf/kfu;e dh /kkjk&38 dh mi&/kkjk ¼1½ fuEufyf[kr }kjk izfrLFkkfir dh tk;sxh %&

^^¼1½ bl vf/kfu;e ds izkjaHk gksus ds le; fo|eku rFkk /kkjk&3 dh mi&/kkjk ¼1½ (i) vkSj (ii) esa ;FkkfufnZ"V {ks=h; vf/kdkfjrk esa vkus okys lHkh egkfo|ky;ksa] vuqla/kku rFkk izk;ksfxd dsUæksa] Ñf"k foKku dsUæksa vFkok vU; laLFkkuksa dk vuqj{k.k] fu;a=.k rFkk izca/ku fo'ofo|ky; }kjk tkjh jgsxk**A

vuqlwph & I

I. 'kSf{kd laLFkku& 1- Ñf"k ladk;] iwlk] leLrhiqj 2- frjgqr Ñf"k egkfo|ky;]

II. vuqla/kku laLFkku@dsUæ@mi&dsUæ& 1- bZ[k vuqla/kku laLFkku] iwlk] leLrhiqj 2- i'kq mRiknu vuqla/kku laLFkku] iwlk] leLrhiqj 3- {ks=h; vuqla/kku mi dsUæ] ek/kksiqj] if'pe pEikj.k 4- dsyk vuqla/kku dsUæ] gkthiqj] oS'kkyh 5- m|ku vuqla/kku dsUæ] fcjkSyh] leLrhiqj 6- xgjk ty /kku vuqla/kku dsUæ] fcjkSy] njHkaxk 7- /kku vuqla/kku dsUæ] >a>kjiqj] e/kqcuh

III. Ñf"k foKku dsUæ& 1- Ñf"k foKku dsUæ] [kksnkoUniqj] csxwljk; 2- Ñf"k foKku dsUæ] ljS;k] eqt¶Qjiqj 3- Ñf"k foKku dsUæ] tkys] njHkaxk 4- Ñf"k foKku dsUæ] gfjgjiqj] oS'kkyh 5- Ñf"k foKku dsUæ] Hkxokuiqj gkV] lhoku 6- Ñf"k foKku dsUæ] ek/kksiqj] if'pe pEikj.k 7- Ñf"k foKku dsUæ] fcjkSyh] leLrhiqj 8- Ñf"k foKku dsUæ] lkj.k

9- Ñf"k foKku dsUæ] xksikyxat

10- Ñf"k foKku dsUæ] fiijkdksBh] iwohZ pEikj.k 11- d`f"k foKku dsUnz] f'kogj

2

3

बहार गजट (असाधारण)] 28 अूील 2010 28 vizhy 2010

la0 ,y0th0 1&17@2009@yst&136—fcgkj fo/kku eaMy }kjk ;Fkk&ikfjr vkSj egkefge jkT;iky }kjk fnukad 24 vizhy] 2010 dks vuqer fcgkj d̀f"k fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2010 dk fuEufyf[kr vaxszth vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM¼3½ ds v/khu mDr vf/kfu;e dk vaxszth Hkk"kk esa izkf/kÑr ikB le>k tk;sxkA

fcgkj&jkT;iky ds vkns'k ls]

etgj beke]

izHkkjh lfpoA

[Bihar Act 19, 2010]

THE BIHAR AGRICULTURAL UNIVERSITY (AMENDMENT) ACT, 2010

AN

ACT

TO AMEND THE BIHAR AGRICULTURAL UNIVERSITY ACT,1987 (BIHAR ACT,8,1988)

BE it enacted by the legislature of the state of Bihar in the sixty one year of the Republic of India as follows:

1. Short title, extent and commencement:— (1) This Act may be called the Bihar Agricultural University(Amendment) Act 2010.

(2) It shall extend to the whole of the State of Bihar,

(3) It shall come into force on such date as the Government may appoint by notification in the Government gazette.

2. Amendment in Section-2 of Bihar Act 8 of 1988:—Sub-Section (xxi) of Section-2 of the Act 1987 will be substituted by

"(xxi) Region means the jurisdiction of the University as provided under subsection (1) (i) and (ii) of Section-3"

3. Amendment in Section-3 of Bihar Act 8 of 1988:—(i) and (ii) of Sub Section (1) of section 3 shall be substituted by the following:

"(i) The Rajendra Agricultural University with its headquarters at Pusa having its jurisdiction over the whole of the state of Bihar.

(ii) All Colleges,Research and Experimental Stations, Krishi Vigyan Kendras or other Institutions mentioned in Schedule-I shall be its constituent units under the full managment and control of its officers and authorities and no such units shall be recognized as affiliated units. The State Government shall have power to add or delete any institution from Schedule-I. ''

4. Amendment in Section- 4 of Bihar Act 8 of 1988:—Sub-Section (1) of Section-4 of the Act shall be substituted by the following:

"(1)With respect to teaching at the University or college level, research, and extension education programmes in the field of agriculture and its allied fields broadly defined in this Act, the territorial jurisdiction and responsibility of the University shall extend to the area as mentioned in Section -3 (1) (i) and (ii)."

(2) Sub Section (4) of Section -4 of the Act will be deleted.

(3) Sub Section (5) of Section -4 of the Act shall be substituted by the following:

"(5) The University shall have authority throughout its jurisdiction to provide for,instruction,teaching,research and training in Agriculture in the State".

5. Amendment in Section-38 of Bihar Act 8 of 1988:—Sub Section (1) of Section- 38 of the Act shall be substituted by the following:

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4 बहार गजट (असाधारण)] 28 अूील 2010

"(1) All colleges,Research and Experimental Stations,Krishi Vigyan Kendras or other Institutions existing at the time of commencement of the Act and falling within the territorial jurisdiction as referred in Sub Section (1)(i) and (ii) of Section -3 shall continue to be maintained,controlled and managed by the University."

Schedule-I

I. Educational Institutes—

1. Faculty of Agriculture,Pusa,Samastipur

2. Tirhut College of Agriculture,Dholi,Muzaffarpur

3. College of Home Science,Pusa,Samastipur

4. College of Agricultural Engineering,Pusa,Samastipur

5. College of Fisheries,Dholi,Muzaffarpur

6. College of Basic Science & Humanities,Pusa,Samastipur II.Research Institutes/Stations/Sub Stations—

1. Sugarcane Research Institute,Pusa,Samastipur

2. Animal Production Research Institute,Pusa,Samastipur

3. Regional Research Sub Station,Madhopur,West Champaran

4. Banana Research Station,Hajipur,Vaishali

5. Horticultural Research Station,Birauli,Samastipur

6. Deep Water Rice Research Station,Biraul,Darbhanga

7. Rice Research Station,Jhanjharpur,Madhubani

III. Krishi Vigyan Kendras—

1. Krishi Vigyan Kendra,Khodawandpur,Begusarai

2. Krishi Vigyan Kendra,Saraiya,Muzaffarpur

3. Krishi Vigyan Kendra,Jale,Darbhanga

4. Krishi Vigyan Kendra, Hariharpur,Vaishali

5. Krishi Vigyan Kendra,Bhagwanpur Hat,Siwan

6. Krishi Vigyan Kendra,Madhopur,West Champaran

7. Krishi Vigyan Kendra,Birauli,Samastipur

8. Krishi Vigyan Kendra,Saran

9. Krishi Vigyan Kendra,Gopalganj

10. Krishi Vigyan Kendra,Piprakothi,East Champaran

11. Krishi Vigyan Kendra,Sheohar. ————

अधी+क, सिचवालय मुिणालय, बहार, पटना ारा ूकािशत एवं मु0ित। बहार गजट (असाधारण) 294-571+400-ड0ट0पी0।

Website: http://egazette.bih.nic.in

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