Preamble
Sugarcane Control (Additional Powers) Repeal Act, 20001
| [Act 13 of 2000] | [12th May, 2000] |
An Act to repeal the Sugarcane Control (Additional Powers) Act, 1962
Be it enacted by Parliament in the Fifty-first Year of the Republic of India as follows:-
Section 1. Short title
1. Short title.-This Act may be called the Sugarcane Control (Additional Powers) Repeal Act, 2000.
Section 2. Repeal of Act 39 of 1962
2. Repeal of Act 39 of 1962.-The Sugarcane Control (Additional Powers) Act, 1962 is hereby repealed.