Preamble
St. John Ambulance Association (India) Transfer of Funds (Repeal) Act, 20021
| [Act 21 of 2002] | [23rd May, 2002] |
2[Repealed by Act 2 of 2018, S. 2 and Sch. I]
An Act to repeal the St. John Ambulance Association (India) Transfer of Funds Act, 1956
Be it enacted by Parliament in the Fifty-third Year of the Republic of India as follows:-
Section 1. Short title
1. Short title.- This Act may be called the St. John Ambulance Association (India) Transfer of Funds (Repeal) Act, 2002.
Section 2. Repeal of Act 21 of 1956
2. Repeal of Act 21 of 1956.- The St. John Ambulance Association (India) Transfer of Funds Act, 1956 is hereby repealed.