Act 043 of 1920 : Presidency Banks (Amendment) Act, 1920

Preamble

Presidency Banks (Amendment) Act, 19201

[Act No. 43 of 1920][16th September, 1920]
[Repealed by Act 7 of 1924, S. 3 and Sch. II][16th September, 1920]

Passed by the Indian Legislative Council.

An Act further to amend the Presidency Banks Act, 1876.

Whereas it is expedient further to amend the Presidency Banks Act, 1876 (11 of 1876); It is hereby enacted as follows:-

1 Received the assent of the Governor General on the 16th September, 1920.

Section 1. Short title

1. Short title.- This Act may be called the Presidency Banks (Amendment) Act, 1920.

Section 2. Amendment of section 36 of Act XI, 1876

2. Amendment of section 36 of Act XI, 1876.- In clause (1) of paragraph (a) of section 36 of the Presidency Banks Act, 1876 (XI of 1976), after the words "the Government of India" the words "the Government of Bombay" shall be inserted.