Railway Companies (Repeal) Act, 2001 [Repealed]
ACTNO. 24 OF 2001
08 May, 2003
2[Repealed by Act 2 of 2018, S. 2 and Sch. I]
An Act to repeal the Indian Railway Companies Act, 1895
Be it enacted by Parliament in the Fifty-second Year of the Republic of India as follows:
Section 1. Short title
This Act may be called the Indian Railway Companies (Repeal) Act, 2001.
Section 2. Repeal of Act 10 of 1895
The Indian Railway Companies Act, 1895 is hereby repealed.
1. Received the assent of the President on 29-8-2001 and published in the Gazette of India, Extra., Part II, Section 1, dated 29-8-2001, p.1, No. 31.
2. Repealed by Act 2 of 2018, S. 2 and Sch. I, dated 8-1-2018.