| [Act 17 of 1917] | [19th September, 1917] |
| [Repealed by Act 1 of 1938, Section 2 and Schedule.] | [19th September, 1917] |
An Act to amend the Government Savings Banks Act, 1873
Whereas it is expedient to amend the Government Savings Banks Act, 5 of 1873; It is hereby enacted as follows:-
1. Short title.-This Act may be called the Government Savings Banks (Amendment) Act, 1917.
2. Amendment of Sections 4 and 8, Act 5 of 1873.-In Section 4 and Section 8 of the Government Savings Banks Act, 1873, for the words "one thousand-rupees" the words "three thousand rupees" shall be substituted.