Constitution (02nd amendment) act 1952 : Constitution ( 2nd Amendment) Act, 1952

Preamble

An Act further to amend the Constitution of India

Be it enacted by Parliament as follows:-

Section 1. Short title

1. Short title.-This Act may be called the Constitution (Second Amendment) Act, 1952.

Section 2. Amendment of Article 81

2. Amendment of Article 81.-In sub-clause (b) of clause (1) of Article 81 of the Constitution, the words and figures "not less than one member for every 750,000 of the population and" shall be omitted.