Citation Codes Equivalent Citations citation codes Case Number DC/505/CC/111/2025 Attorney(S) Judges HON'BLE MR. CH.RAGHUPATHY VASANTHA KUMAR HON'BLE MR. CHAGANTI NAGESWARA RAO HON'BLE MRS. CHAKKA SUSI Acts CONSUMER PROTECTION ACT Section 35 of the Consumer Protection Act, 2019, See more information ... Smart Summary Please sign up to generate summary. JUDGMENT ATCHIRAJU CHAVVAKULA S/o. ch somanna naidu v. VICTORY BAZARS PRIVATE LIMITED Through its authorized signatory