Citation Codes Equivalent Citations citation codes Case Number WP 1460/2018 Attorney(S) Judges Smt. Nandita Dubey See more information ... Smart Summary Please sign up to generate summary. JUDGMENT ORIGINAL PDF To access the original judgment, please Sign In or Subscribe. Rajmal Jain v. Madhya Pradesh Power Transmission Company Ltd. IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR BEFORE HON'BLE SMT. JUSTICE NANDITA DUBEY ON THE 28th OF SEPTEMBER, 2022 WRIT PETITION No. 1460 of 2018 BETWEEN:- RAJMAL JAIN S/O LATE SHRI GULAB CHAND JAIN, AGED ABOUT 55 YEARS, OCCUPATION: R/O 17-E, NEW CHANDRA NAGAR, NEAR MANGAL NURSINGH HOME, KHEDAPATI ROAD, GWALIOR (MADHYA PRADESH) .....PETITIONER (BY SHRI EKNATH JYOTISHI, ADVOCATE) AND 1. MADHYA PRADESH POWER TRANSMISSION COMPANY LTD. THR. MANAGING DIRECTOR, BHOPAL (MADHYA PRADESH) 2. ENGINEER IN CHIEF, MADHYA PRADESH POWER TRANSMISSION COMPANY LTD., JABALPUR 3. CHIEF ENGINEER (O AND M), MADHYA PRADESH POWER TRANSMISSION COMPANY LTD., JABALPUR 4. EXECUTIVE ENGINEER, MADHYA PRADESH POWER TRANSMISSION COMPANY LTD. DIVISION NO. 2, GWALIOR .....RESPONDENTS (NONE) This petition coming on for hearing this day, th e court passed the following: ORDER Heard on I.A. No. 11908/2022, an application for withdrawal of this petition. 1 (NANDITA DUBEY) JUDGE On due consideration, this application is allowed. The petition is dismissed as withdrawn. b 2