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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Advocates
  • A. KARTHIK
Acts
  • Sections 353, 228, 188, and 120-B of the Indian Penal Code, 1860 (hereinafter called "the IPC")
  • Section 164 of the Code of Criminal Procedure, 1973 (hereinafter called "the Code")
  • 02, 2024. 3 ITEM NO.39 COURT NO.5 SECTION II-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 24007/2022
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Advocates
  • A. KARTHIK
Acts
  • Sections 353, 228, 188, and 120-B of the Indian Penal Code, 1860 (hereinafter called "the IPC")
  • Section 164 of the Code of Criminal Procedure, 1973 (hereinafter called "the Code")
  • 02, 2024. 3 ITEM NO.39 COURT NO.5 SECTION II-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 24007/2022
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XXX v. THE STATE OF BIHAR
(Feb 2, 2024)