Citation Codes Equivalent Citations citation codes Case Number WP(MD).14963/2021 Attorney(S) For the Appellant: M. Benazir Begum, Advocate. For the Respondent: R.M. Anbunithi, Additional Public Prosecutor. Judges Hon'ble Mr.Justice G. Ilangovan Acts MEDICAL TERMINATION OF PREGNANCY ACT 1971 SECTION 3 MEDICAL TERMINATION OF PREGNANCY ACT 1971 provisions of this Act. (2) Subject to the provisions of the Sub-Section (4), Sections 354(B), 354(C) 328, 376 and 509 IPC. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account