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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition
Attorney(S)
Judges
Acts
  • SECTION 113 B EVIDENCE ACT 1872
  • Section 363, 366, 376D I.P.C. and Section 3/4 POCSO Act.
  • Section 313 of Code of Criminal Procedure (in short Cr.P.C.),
  • Section 164 Cr.P.C.
  • Sections 375 and 376 of the India Penal Code
  • Section 363, 366, 376D I.P.C. and Section 3/4
  • Section 378 Code of Criminal Procedure
  • Section 378(3) Cr.P.C.
  • Section 164 Cr.P.C. Ext. Ka-2, Medical Examination
  • Section 363 and 366 I.P.C.
  • Sexual Offences Act, 2012 (in shourt POCSO Act),
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition
Attorney(S)
Judges
Acts
  • SECTION 113 B EVIDENCE ACT 1872
  • Section 363, 366, 376D I.P.C. and Section 3/4 POCSO Act.
  • Section 313 of Code of Criminal Procedure (in short Cr.P.C.),
  • Section 164 Cr.P.C.
  • Sections 375 and 376 of the India Penal Code
  • Section 363, 366, 376D I.P.C. and Section 3/4
  • Section 378 Code of Criminal Procedure
  • Section 378(3) Cr.P.C.
  • Section 164 Cr.P.C. Ext. Ka-2, Medical Examination
  • Section 363 and 366 I.P.C.
  • Sexual Offences Act, 2012 (in shourt POCSO Act),
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