Citation Codes Equivalent Citations citation codes Case Number Writ - C No. - 67748 of 2015 Attorney(S) - Abhishek Srivastava - C.S.C. Judges Dhananjaya Yeshwant Chandrachud, C.J. Yashwant Varma, J. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Alok Kumar Singh & 15 Others Petitioners v. State Of U.P. & 3 Others S 1. In view of orders passed in (Writ - C No. 49802 of 2015, Abhinav Anand Singh v. State of U.P.), this writ petition stands, accordingly, dismissed.2. There shall be no order as to costs.