Citation Codes Equivalent Citations citation codes Case Number Petition(s) for Special Leave to Appeal (C)CC No(s). 7488/2016, [Arising out of impugned final judgment and order dated 29/01/2016 in WC No. 67748/2015 passed by the High Court of Judicature at Allahabad], (with appln.(s) for permission to file SLP and interim relief) Judges Fakkir Mohamed Ibrahim Kalifulla S.A. Bobde, JJ. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Alok Kumar Singh Petitioner(S) v. State Of U.P. (S). 1. Permission to file Special Leave Petition is granted.2. Issue notice returnable in four weeks.