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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • A.K. Sikri
  • Abhay Manohar Sapre, JJ.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • A.K. Sikri
  • Abhay Manohar Sapre, JJ.
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Smart Summary

    Mahender Chawla Petitioner(S) v. Union Of India (S).

    1. Issue notice, returnable in six weeks.

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    Mahender Chawla Petitioner(S) v. Union Of India (S).
    (Nov 18, 2016)