Citation Codes Equivalent Citations citation codes Case Number Special Criminal Application No. 1230 of 2009 Attorney(S) Mr. K.P. Raval, APP No. 1 - 2 Mr. Mrugen K. Purohit, Advocate for the Applicant(s) No. 1 Judges B.N. Karia, J. Acts Section 482 of the Code of Criminal Procedure (CrPC Sections 489(B) & (C) and 114 of the Penal Code, 1860.8. Sections 489(B) & (C) and 114 of the Penal Code, 1860 PREVENTION OF CORRUPTION ACT Section 155(2) of the Code;(3) Section 155(2) of the Code;(5) Section 156(1) of the Code See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account