AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
To access the original judgment, please Sign In or Subscribe.

    Sanjeev Sharma v. M/s Land Twisters

    STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB, CHANDIGARH.

    Consumer Complaint No.12 of 2019

    Date of institution : 09.01.2019 Date of Decision : 11.01.2019

    Sanjeev Sharma aged about 48 years S/o Sh.Prem Nath Sharma, R/o

    House No.2659, Sector 37 C, Chandigarh.

    ….Complainant Versus

    1. M/s Land Twisters, Main Office: Opp. Ansal Golf Links II, Sector 115, SAS Nagar, Mohali (Punjab); and Corporate Office, Apple’s Height, VIP Road, Zirakpur, Distt. Mohali Punjab, through its Managing Director Mr.Pankaj Sood, (Email ID: into@landtwisters.in).

    2. Mr.Pankaj Sood, Managing Director, M/s Land Twisters, R/o Signature Towers, Flat No.202, Sector Floor, Sector 66 A, SAS Nagar, Mohali (Punjab) (Email ID:pankajsood23@gmail.com).

    .…Opposite Parties

    Consumer Complaint under Section 17 of the Consumer Protection Act, 1986.

    Quorum:- Hon’ble Mr. Justice Paramjeet Singh Dhaliwal, President

    Ms. Kiran Sibal, Member

    Present:- For the complainant : Sh.P.K.Saini, Advocate JUSTICE PARAMJEET SINGH DHALIWAL, PRESIDENT :

    In view of statement of learned counsel for the complainant, which has

    been recorded separately, the complaint is dismissed as withdrawn with

    liberty to file a fresh complaint on the same cause of action with better

    particulars and amending the relief in accordance with law.

    (JUSTICE PARAMJEET SINGH DHALIWAL) PRESIDENT (KIRAN SIBAL) MEMBER January 11, 2019 Rupinder 2

    Use AI to get other relevant cases.

    Comments

    Sanjeev Sharma v. M/s Land Twisters
    (Jan 11, 2019)