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    Assam Financial Corporation Rep. By Its Manager, Legal v. Union Of India Rep. By The Secy. To The Govt. Of India, Ministry Of Labour And Employment And Others

    N. Kotiswar Singh, J.:— Mr. D. Baruah, learned counsel for the respondent no. 4, prays for 4 (four) weeks time to file affidavit-in-opposition, to which Mr. R. Thakuria, learned counsel for the petitioner, has no objection.

    2. Accordingly, the matter stands adjourned for 4 (four) weeks.

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    Assam Financial Corp... v. Union Of India Rep. ...
    (Jan 31, 2019)