Citation Codes Equivalent Citations citation codes Case Number TP78/2017(Co.ApplicationNo.458of2016TransferredfromGHC) Attorney(S) Acts Rules 5 and 6 0f the Companies (Transfer 0f Pending proceedings) Rules, 2016 provisions of Rule 92 of the Companies (Court) Rules 1959, SECTION 560 COMPANIES ACT 1956 SECTION 6 COMPANIES ACT 1956 Section 560(6) of the Companies Act, 1956 Rule 130 of Companies Court Rules, 1959 COMPANIES ACT 1956 Sub Section (6) of Section 560 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Liquidator of Alps BPO Services Ltd. v. ROC, Ahmedabad Gujarat