Citation Codes Equivalent Citations citation codes Case Number Criminal Revision No. 1678/2011 Attorney(S) Shri P.S Tomar, counsel for the applicant. Shri Ajay Tamrakar, Panel Lawyer for the State/respondent. Judges N.K Gupta, J. Acts section 306 and 376(1) of IPC See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account