Citation Codes Equivalent Citations citation codes Case Number Second Appeal No. 693 of 1887 Attorney(S) Pandit Sundar Lal, for the appellant. [196] Munshi Madho Prasad, for the respondents. Judges Hon'ble Sir John Edge Hon'ble Mr. William Tyrell Hon'ble Mr. Syed Mahmood Acts s. 65).An exceptional piece of legislation, Act XV of 1856, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account