Citation Codes Equivalent Citations citation codes Case Number Appeal No. 01/2014, I.A Nos. 01/2014 and 13/2014 Attorney(S) Shri Gopal Subramaniam and Shri Ramji Srinivasan, Sr. Advocates with Shri Harman Singh Sandhu, Shri Yaman Verma, Ms. Sara Sundaram and Shri Toshit Shandilya, Advocates in Appeal No. 01 of 2014 and Appeal Nos. 44-47 of 2014 and Advocates for Respondent in Appeal Nos. 49/2014 and 70/2014 Shri Harman Singh Sandhu, Shri Yaman Verma, Ms. Mehrunissa Anand and Shri Toshit Shandilya, Advocates in Appeal Nos. 80/2014 and 52/2015 Shri Varun K. Chopra, Advocate for Respondent No. 2 in Appeal No. 44-47 of 2014 and Advocates in Appeal No. 49/2014 Shri Dheeraj Manchanda, Advocate for Respondent No. 4 in appeal No. 44-47/2014 and in Appeal No. 70/2014 Shri Pallav Shishodia, Senior Advocate with Shri Rishad A. Chowdhury, Advocate No. 1 Competition Commission of India (CCI) Ms. Radhika Sharma, Advocate for Respondent No. 2 in Appeal No. 80/2014 Shri Rishad A. Chowdhury, Advocate No. 1, CCI in Appeal No. 80/2014 and 52/2015 Shri Gaurav Mitra assisted by Shri Jayesh Bhairava and Ms. Deepali Dwevedi, Advocates No. 3 in appeal No. 01/2014 Shri Sanjay Sen, Senior Advocate with Shri Matrugupta Mishra and Shri Tabrez, Advocate for R-2 in Appeal No. 01/2014 Judges G.S Singhvi, Chairman See more information ... Smart Summary Please sign up to generate summary. Coal India Limited And Others v. Madhya Pradesh Power Generating Co. Ltd. Shri Gopal Subramaniam completed his arguments in Appeal No. 01/2014. For completion of arguments in Appeal Nos. 44 to 47/2014, the matter will be taken up on 11th August 2015.