Citation Codes Equivalent Citations citation codes Case Number W.P (CRL) 2008/2013 and Crl. M.A 18262/2013 (for directions) Attorney(S) In person with Ms. Nandita Roy, Advocate. Mr. Saleem Ahmed, ASC for the State with SI Ramesh Chand, PS Kamla Market. Ms. Poonam Singh, Welfare Officer, Nirmal Chhaya. Judges Sunita Gupta, J. Acts Article 226 of the Constitution of India read with Section 482 Cr.P.C Sections 376/365/342/109 IPC read with Section 3/4/5/6 ITP Act MEDICAL TERMINATION OF PREGNANCY ACT 1971 Section 164 Cr.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account