Citation Codes Equivalent Citations citation codes Attorney(S) Acts Sections 133 and 138 of the 1938 Ordinance (sections 105 and 110 of the 1951 Act) Section 140 of the 1938 Ordinance (Section 112 of the 1951 Act) provision Section 133 of the 1938 Ordinance (Section 105 of the 1951 Act) Section 134 of the 1938 Ordinance (Section 106 of the 1951 Act) Section 138 of the 1938 Ordinance (Section 110 of the 1951 Act) Section 105 of the 1951 Act which replaced Section 133 Section 10(1) of the English Road Traffic Act of 1934, subsection (4) of Section 128 of the 1938 Ordinance) Section 6(3)(b) of the Interpretation Ordinance Section 6 of the Interpretation Ordinance Section 104(1) of that Act; Motor Traffic Act of 1951, Section 128(1)(b) Section 6(3)(b) Section 6(3)(c) See more information ... Smart Summary Please sign up to generate summary. JUDGMENT The Free Lanka Insurance Company Limited v. AE Ranasinghe (Ceylon)