AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes

    Shamu Patter v. 1. Abdul Kadir Ravuthan and others 2. Abdul Rajak Sahib and others (Madras)

    Use AI to get other relevant cases.

    Comments

    Shamu Patter v. 1. Abdul Kadir Ravuthan and others 2. Abdul Rajak Sahib and others (Madras)
    (Jul 30, 1912)