Citation Codes Equivalent Citations citation codes Case Number Writ Petition No. 2863 of 2003 Attorney(S) . Judges Shah A.P Dharmadhikari S.C, JJ. Acts provisions of sub-section (2) of section 5-B the Central Government SECTION 5 B CINEMATOGRAPH ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account